Login

Assam act 022 of 2005 : The Assam Tribal Development Authority (Amendment) Act, 2005

TO Registered No. - 768/97

THE ASSAM GAZETTE

'SPTTSIT^'f

EXTRAORDINARY

SfT'S 2)

PUBLISHED BY AUTHORITY

196 P f* ^ , W R , 17 CT' , 2005, 27 W , 1927 (*t^) No.196 Dispur, Tuesday, 17th May, 2005, 27th Vaisakha, 1927 (S.E.)

GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT : : LEGISLATIVE BRANCH

NOTIFICATION

The 11th May, 2005

No. LGL.37/2005/7.— The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.

1

1634 THE ASSAM GAZETTE, EXTRAORDINARY, MAY 17, 2005

ASSAM ACT NO. XXII OF 2005

(Received the assent of the Governor on 8th May, 2005)

THE ASSAM TRIBAL DEVELOPMENT AUTHORITY

(AMENDMENT) A CT 2005

AN

ACT

fur ther to amend the Assam Tribal Development Au tho rity Act, 1983. Whereas it is expedien t fur ther toAssam Act XI

amend the Assam Tribal Development of 1983

Author ity Act. 1983 here inafter refer red to as the principal Act, in the manner here inafter appearing;

It is hereby enacted in the Fifty-s ixth Year o f the Republic of India as follows

Short title extent and commencement

1 (l )T hi s Act may be called the Assam Tribal Development Authority (Amendment) Act, 2005.

{2 )I t shall have the like extent as the princ ipal Act. (3 )I t shall come in to fo rce a t once.

Amendment of the preamble

2 In the principal Act, in the Preamble, in between the words "Plains Tribal Areas" and "o f the state", the words

"out side the Bodoland Teritorial Area Distric t and othe r Autonomous Council Areas" shall be inserted.

Amendment of section 4

3 In the principal Act, in section 4 , -

(i) fo r the existing clause (d) , the following shall be substituted, nam ely: -

'( d ) 2 (Two) President o f Z illa Parishad elected against the reserved seat for Triba l; 2 (Two) Social Worker of the Tribal community to be nominated by the Government out of which one should be woman."

M. K. DEKA,

Commissioner & Secy, to the Govt, o f Assam, Legislative Department, Dispur.

GUWAHATI- Printed & Published by the Dy. Director (P&S), Directorate o f Ptg. & Sty., Assam, Guwahati-21, (Ex-Gazette) No .391-500-600-17-5-2005.

2