The Assam Gazette
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EXTRAORDINARY
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PUBLISHED BY AUTHORITY
69 12 cw, 1977, 22 1899 Na. 69 Msguv T hgr.day, 12th M ayt i»77. 22nd V ai.akha, 1B9» ( « . * . )
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT
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NOTIFICATION
The 10th May 1977 No.LJL34./77/5.—-The following Act of the Assam Legislative Assembly which received 'he assent of the Governor is hereby pub lished for general information.
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346 THE ASSAM GAZETTE, EXI RAORDINAKY, MAY 12, 1977
ASSAM ACT IX OF 1977
(Received the assent of the Governor on 5th May 1977;
THE ASSAM AGRICULTURAL UNIVERSITY (AMEND-
MENT) ACT, 1977
Act
to amend the Assam Agricultural University Act, 1968, Preamble, Whereas it is expedient to amend the Assam Agricul- tural University Act, 1968, hereinafter called the principal Act, in the manner hereinafter appearing; It is hereby enacted in the Twenty-eighth year of the Republic of India -as- fellows
and Xnm CO This Act may be called the Assam Agricultural University (Amendment) Act, 1977,
(2) It shall come into force at once, Amendment 2. In Section 10 of the principal Act, after sub-section of Section (g) the following shall be inserted as sub-section (7), & ° » S v namely
1968.
"(7) If any member of the Board does not attend three consecutive meetings of the Board he shall be dis- qualified from being a member of the Board unless such absence has been caused for circumstances beyond the control of such member".
Amendment g; In Section 1© of the principal Act, in sub-section ?9 oFAssam(3). the punctuation full stop (.) at the end shall be Act X X IV substituted by the punctuation colon (;) and the following of 1968. proviso shall be inserted thereafter, namely
"Provided that no person shall hold the office of the Vice-Chancellor beyond the age of 65 years".
U- TAHBILDAR,
Secretary to the Govt of Assam,
Legislative Department.
GAUHATI—Prin ted and published by the Supdt. i/c, Assam Govt. Printing Press (Ey.Sazc.t^ No. 137—1,625 + 50—12-5-1977.
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