EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 2386, CUTTACK, SATURDAY, DECEMBER 24, 2016/PAUSA 3, 1938
HOUSING & URBAN DEVELOPMENT DEPARTMENT
NOTIFICATION
The 24th December, 2016
S.R.O. No. 640/2016— In exercise of the powers conferred by sub-section (3) of
Section 1 of the Odisha Municipal Services Act, 2016 (Odisha Act 7 of 2016), the State
Government do hereby appoint the 24th day of December, 2016 as the day on which the
said Act shall come into force.
[No. 30144–HUD-13-LEGIS-67-POLICY-17/2016/HUD.]
By Order of the Governor
G. MATHI VATHANAN
Commissioner-cum-Secretary to Government
Printed and published by the Director, Printing, Stationery and Publication, Odisha, Cuttack-10 Ex. Gaz. 1806-173+10