| [West Bengal Act No. 27 of 1977]1 | [15th October, 1977] |
An Act to repeal the West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973.
Whereas it is expedient to repeal the West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973;
It is hereby enacted in the Twenty-eighth Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1 For Statement of Objects and Reasons, see the Calcutta Gazette Extraordinary. Part IV of the 1st ???.
1. Short title.- This Act may be called the West Bengal Medical and Dental Colleges (Regulation of Admission) (Repealing) Act, 1977.
2. Repeal of West Ben. Act XXXVI of 1973.- The West Bengal Medical and Denial Colleges (Regulation of Admission) Act, 1973 is hereby repealed.