Promulgated by the President in the Sixty-seventh Year of the Republic of India.
An ordinance to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State of Uttarakhand for the services of a part of the financial year 2016-2017.
WHEREAS by a proclamation issued on the 27th March, 2016 by the President under article 356 of the Constitution, the powers of the Legislature of the State of Uttarakhand have been declared to be exercisable by or under the authority of Parliament;
AND WHEREAS the Parliament is not in session and the President is satisfied that circumstances exist which rendered it necessary for him to take immediate action for the purpose of the timely compliance of financial business of the State of Uttarakhand;
Now, THEREFORE, in exercise of the powers conferred by clause (1) of article 123 of the Constitution, the President is pleased to promulgate the following Ordinance:
(1) This Ordinance may be called the Uttarakhand Appropriation (Vote on Account) Ordinance, 2016.
(2) It shall come into force on the 1st day of April, 2016.
From and out of the Consolidated Fund of the State of Uttarakhand there may be withdrawn sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sum of thirteen thousand six hundred forty-two crore, forty-three lakh, eighty-five thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2016-2017 in respect of the services specified in column (2) of the Schedule.
The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Uttarakhand by this Ordinance shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
(See sections 2 and 3)
| (1) |
(2) |
(3) |
|||
| No. of vote/Appropriation |
Services and purposes |
Sums not exceeding |
|||
| Voted by Parliament |
Charged on the Consolidated Fund |
Total |
|||
| Rs. |
Rs. |
Rs. |
|||
| 01 |
Legislature |
Revenue |
1,15,583 |
4.889 |
1,20,472 |
| Capital |
50,667 |
. |
50,667 |
||
| 02 |
Governor |
Revenue |
. |
30.259 |
30,259 |
| Capital |
. |
. |
. |
||
| 03 |
Council of Ministers |
Revenue |
2,22,266 |
. |
2,22,266 |
| Capital |
2,50,000 |
. |
2,50,000 |
||
| 04 |
Judicial Administration |
Revenue |
5,75,519 |
1,71,649 |
7,47,168 |
| Capital |
1,56,669 |
. |
1,56,669 |
||
| 05 |
Election |
Revenue |
5,01,280 |
. |
5,01,280 |
| Capital |
. |
. |
. |
||
| 06 |
Revenue and General Administration |
Revenue |
96,82,014 |
. |
96,90,663 |
| Capital |
65,670 |
. |
65,670 |
||
| 07 |
Finance, Tax, Planning, Secretariat and Miscellaneous Services |
Revenue |
1,97,97,768 |
15,825,137 |
3,56,22,905 |
| Capital |
4,21,685 |
71,07,434 |
75,29,119 |
||
| 08 |
Excise |
Revenue |
79,540 |
. |
79,540 |
| Capital |
. |
. |
. |
||
| 09 |
Public Service Commission |
Revenue |
40,957 |
1,02,893 |
1,43,850 |
| Capital |
. |
16,667 |
16,667 |
||
| 10 |
Police and Jail |
Revenue |
55,66,720 |
. |
55,66,720 |
| Capital |
80,005 |
. |
80.005 |
||
| 11 |
Education, Sports, Youth Welfare and Culture |
Revenue |
2,13,26,708 |
. |
2,13,26,708 |
| Capital |
13,68,529 |
. |
13,68,529 |
||
| 12 |
Medical, Health and Family Welfare |
Revenue |
57,61,743 |
. |
57,61,743 |
| Capital |
3,36,177 |
. |
3,36,177 |
||
| 13 |
Water Supply, Housing and Urban Development |
Revenue |
26,93,870 |
. |
26,93,870 |
| Capital |
11,98,335 |
. |
11,98,335 |
||
| 14 |
Information |
Revenue |
2,42,250 |
. |
2,42,250 |
| Capital |
4,167 |
. |
4,167 |
||
| 15 |
Welfare |
Revenue |
43,75,641 |
. |
43,75,641 |
| Capital |
64,273 |
. |
64,273 |
||
| 16 |
Labour and Employment |
Revenue |
6,92,198 |
. |
6,92,198 |
| Capital |
44,154 |
. |
44,154 |
||
| 17 |
Agriculture Works and Research |
Revenue |
32,22,097 |
. |
32,22,097 |
| Capital |
9,07,104 |
. |
9,07,104 |
||
| 18 |
Co-operative |
Revenue |
1,92,476 |
. |
1,92,476 |
| Capital |
21,508 |
. |
21,508 |
||
| 19 |
Rural Development |
Revenue |
35,93,751 |
. |
35,93,751 |
| Capital |
24,30,312 |
. |
24,30,312 |
||
| 20 |
Irrigation and Flood |
Revenue |
15,28,186 |
. |
15,28,186 |
| Capital |
18,88,601 |
. |
18,88,601 |
||
| 21 |
Energy |
Revenue |
45,540 |
. |
45,540 |
| Capital |
14,37,467 |
. |
14,37,467 |
||
| 22 |
Public Work |
Revenue |
21,31,763 |
24,333 |
21,56,096 |
| Capital |
57,74,401 |
. |
57,74,401 |
||
| 23 |
Industries |
Revenue |
6,51,219 |
. |
6,51,219 |
| Capital |
9,62,501 |
. |
9,62,501 |
||
| 24 |
Transport |
Revenue |
2,13,203 |
. |
2,13,203 |
| Capital |
2,13,338 |
. |
2,13,338 |
||
| 25 |
Food |
Revenue |
14,79,791 |
. |
14,79,791 |
| Capital |
37,027 |
. |
37,027 |
||
| 26 |
Tourism |
Revenue |
1,91,841 |
. |
1,91,841 |
| Capital |
5,39,334 |
. |
5,39,334 |
||
| 27 |
Forest |
Revenue |
20,23,368 |
. |
20,23,368 |
| Capital |
5,75,509 |
. |
5,75,509 |
||
| 28 |
Animal Husbandary |
Revenue |
8,65,076 |
. |
8,65,076 |
| Capital |
12,001 |
. |
12,001 |
||
| 29 |
Horticulture Development |
Revenue |
7,19,547 |
2,600 |
7,22,147 |
| Capital |
. |
. |
. |
||
| 30 |
Welfare of Scheduled Castes |
Revenue |
34,33,748 |
. |
34,33,748 |
| Capital |
10,16,732 |
. |
10,16,732 |
||
| 31 |
Welfare of Scheduled Tribes |
Revenue |
9,90,532 |
. |
9,90,532 |
| Capital |
3,17,514 |
. |
3,17,514 |
||
| TOTAL |
Revenue |
9,29,56,195 |
1,61,70,409 |
10,91,26,604 |
|
| TOTAL |
Capital |
2,01,73,680 |
71,24,101 |
2,72,97,781 |
|
| GRAND TOTAL |
11,31,29,875 |
2,32,94,510 |
13,64,24,385 |
||