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uttarakhand ord 002 of 2016 : Appropriation (Vote on Account) Ordinance, 2016

Appropriation (Vote on Account) Ordinance, 2016

UTTARAKHAND ORD 002 OF 2016
31 March, 2016

Promulgated by the President in the Sixty-seventh Year of the Republic of India.

An ordinance to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State of Uttarakhand for the services of a part of the financial year 2016-2017.

WHEREAS by a proclamation issued on the 27th March, 2016 by the President under article 356 of the Constitution, the powers of the Legislature of the State of Uttarakhand have been declared to be exercisable by or under the authority of Parliament;

AND WHEREAS the Parliament is not in session and the President is satisfied that circumstances exist which rendered it necessary for him to take immediate action for the purpose of the timely compliance of financial business of the State of Uttarakhand;

Now, THEREFORE, in exercise of the powers conferred by clause (1) of article 123 of the Constitution, the President is pleased to promulgate the following Ordinance:

Section 1. Short title and Commencement

(1) This Ordinance may be called the Uttarakhand Appropriation (Vote on Account) Ordinance, 2016.

(2) It shall come into force on the 1st day of April, 2016.

Section 2. Withdrawal of Rs. 136,42.43,85,000 from and out of the Consolidated fund of State of Uttarakhand

From and out of the Consolidated Fund of the State of Uttarakhand there may be withdrawn sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sum of thirteen thousand six hundred forty-two crore, forty-three lakh, eighty-five thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2016-2017 in respect of the services specified in column (2) of the Schedule.

Section 3. Appropriation

The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Uttarakhand by this Ordinance shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

(1)

(2)

(3)

No. of vote/Appropriation

Services and purposes

Sums not exceeding

Voted by Parliament

Charged on the Consolidated Fund

Total

Rs.

Rs.

Rs.

01

Legislature

Revenue

1,15,583

4.889

1,20,472

Capital

50,667

.

50,667

02

Governor

Revenue

.

30.259

30,259

Capital

.

.

.

03

Council of Ministers

Revenue

2,22,266

.

2,22,266

Capital

2,50,000

.

2,50,000

04

Judicial Administration

Revenue

5,75,519

1,71,649

7,47,168

Capital

1,56,669

.

1,56,669

05

Election

Revenue

5,01,280

.

5,01,280

Capital

.

.

.

06

Revenue and General Administration

Revenue

96,82,014

.

96,90,663

Capital

65,670

.

65,670

07

Finance, Tax, Planning, Secretariat and Miscellaneous Services

Revenue

1,97,97,768

15,825,137

3,56,22,905

Capital

4,21,685

71,07,434

75,29,119

08

Excise

Revenue

79,540

.

79,540

Capital

.

.

.

09

Public Service Commission

Revenue

40,957

1,02,893

1,43,850

Capital

.

16,667

16,667

10

Police and Jail

Revenue

55,66,720

.

55,66,720

Capital

80,005

.

80.005

11

Education, Sports, Youth Welfare and Culture

Revenue

2,13,26,708

.

2,13,26,708

Capital

13,68,529

.

13,68,529

12

Medical, Health and Family Welfare

Revenue

57,61,743

.

57,61,743

Capital

3,36,177

.

3,36,177

13

Water Supply, Housing and Urban Development

Revenue

26,93,870

.

26,93,870

Capital

11,98,335

.

11,98,335

14

Information

Revenue

2,42,250

.

2,42,250

Capital

4,167

.

4,167

15

Welfare

Revenue

43,75,641

.

43,75,641

Capital

64,273

.

64,273

16

Labour and Employment

Revenue

6,92,198

.

6,92,198

Capital

44,154

.

44,154

17

Agriculture Works and Research

Revenue

32,22,097

.

32,22,097

Capital

9,07,104

.

9,07,104

18

Co-operative

Revenue

1,92,476

.

1,92,476

Capital

21,508

.

21,508

19

Rural Development

Revenue

35,93,751

.

35,93,751

Capital

24,30,312

.

24,30,312

20

Irrigation and Flood

Revenue

15,28,186

.

15,28,186

Capital

18,88,601

.

18,88,601

21

Energy

Revenue

45,540

.

45,540

Capital

14,37,467

.

14,37,467

22

Public Work

Revenue

21,31,763

24,333

21,56,096

Capital

57,74,401

.

57,74,401

23

Industries

Revenue

6,51,219

.

6,51,219

Capital

9,62,501

.

9,62,501

24

Transport

Revenue

2,13,203

.

2,13,203

Capital

2,13,338

.

2,13,338

25

Food

Revenue

14,79,791

.

14,79,791

Capital

37,027

.

37,027

26

Tourism

Revenue

1,91,841

.

1,91,841

Capital

5,39,334

.

5,39,334

27

Forest

Revenue

20,23,368

.

20,23,368

Capital

5,75,509

.

5,75,509

28

Animal Husbandary

Revenue

8,65,076

.

8,65,076

Capital

12,001

.

12,001

29

Horticulture Development

Revenue

7,19,547

2,600

7,22,147

Capital

.

.

.

30

Welfare of Scheduled Castes

Revenue

34,33,748

.

34,33,748

Capital

10,16,732

.

10,16,732

31

Welfare of Scheduled Tribes

Revenue

9,90,532

.

9,90,532

Capital

3,17,514

.

3,17,514

TOTAL

Revenue

9,29,56,195

1,61,70,409

10,91,26,604

TOTAL

Capital

2,01,73,680

71,24,101

2,72,97,781

GRAND TOTAL

11,31,29,875

2,32,94,510

13,64,24,385