| [Kerala Act No. 11 of 1975] |
An Act to amend the Kerala University Act, 1974
Whereas it is expedient to amend the University Act, 1974, for the purpose hereinafter appearing;
Be it enacted in the Twenty-sixth Year of the Republic of India as follows:-
1. Short title.- This Act may be called the Kerala University (Amendment) Act, 1975.
2. Omission of section 69.- In the Kerala University Act, 1974 (17 of 1974), section 69 shall be omitted.