| [Kerala Act No. 35 of 1979] |
An Act further to amend the Kerala Industrial Establishments (National and Festival Holidays) Act, 1958
Preamble.- Whereas it is expedient further to amend the Kerala Industrial Establishments (National and Festival Holidays) Act, 1958, for the purpose hereinafter appearing;
Be it enacted in the Thirtieth Year of the Republic of India as follows:-
1. Short title and commencement.- (1) This Act may be called the Kerala Industrial Establishments (National and Festival Holidays) Amendment Act, 1979.
2. Amendment of section 5.- In sub-section (3) of section 5 of the Kerala Industrial Establishments (National and Festival Holidays) Act, 1958 (47 of 1958), in clause (i) for the words "the Month", the words "the thirty working days" shall be substituted.