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Gujarat act 011 of 1976 2 : Indian Forest (Gujarat Amendment) Act, 1976

Preamble

Indian Forest (Gujarat Amendment) Act, 1976*

[Gujarat Act No. 11 of 1976][12th March, 1976]

An Act further to amend the Indian Forest Act, 1927 in its application to the State of Gujarat.

It is hereby enacted in the Twenty-seventh Year of the Republic of India a follows:-

* Received the Assent of the Governor on the 12th March, 1976 is hereby published for general information.

Section 1. Short title

1. Short title.- This Act may be called the Indian Forest (Gujarat Amendment) Act, 1976.

Section 2. Amendment of section 2 of Act XVI of 1927

2. Amendment of section 2 of Act XVI of 1927.- In the Indian Forest Act, 1927 (XVI of 1927), in its application to the State of Gujarat (hereinafter referred to as "the principal Act"), in section 2, in sub-clause (a) of clause (4), for the words "rauwolfia serpentina" the words "rauwolfia serpentina, kadaya gum" shall be substituted.

Section 3. Amendment of section 68 of Act XVI of 1927

3. Amendment of section 68 of Act XVI of 1927.- In the principal Act, in section 68, in sub-section (3),-

(1) the words "and is in receipt of a monthly salary amounting to at least one hundred rupees," shall be deleted;

(2) for the words "five hundred rupees" the words "two thousand rupees" shall be substituted.