Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 1987*
| [Himachal Pradesh Act No. 23 of 1987]1 | [26th September, 1987] |
An Act to amend the Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986. (4 of 1987).
It is hereby enacted by the Legislative Assembly of Himachal Pradesh in the Thirty-eighth Year of the Republic of India, as follows:-
1. Passed in Hindi by the H.P. Vidhan Sabha. For Statement and Objects and Reasons see R.H.P. Extra, dated 10-9-1987 P. 1704 and 1706.
* Received the assent of the Governor, Himachal Pradash on 26th September, 1987 and was published in Hindi in R.H.P. Extra; dated 3-10-87 at page 1964 and in English in R.H.P. Extra; dated 3-10-1987, P. 1965
1. Short title and commencement.- (1) This Act may be called the Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (First Amendment) Act, 1987.
(2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
2. Amendment of section 35.- For the existing clause (b) of sub-section (1) of section 35 of the Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (4 of 1987) the following clause shall be substituted, namely:-
"(b) in respect of Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan:-
(i) the College of Horticulture, Solan;
(ii) the Collage of Forestry, Solan; and
(iii) such other colleges as may be established by the University after the commencement of this Act."