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Himachal pradesh act 016 of 2001 : Himachal Pradesh Courts (Amendment) Act, 2001

Preamble

Himachal Pradesh Courts (Amendment) Act, 2001*

[Himachal Pradesh Act No. 16 of 2001]1[18th September, 2001]

An Act further to amend the Himachal Pradesh Courts Act, 1976 (Act No. 23 of 1976).

Be it enacted by the Legislative Assembly of the Himachal Pradesh in the Fifty-second Year of the Republic of India, as follows:-

1. Passed in Hindi by the Himachal Predesh Vidhan Sabha. For Statement of Objects and Reasons see R.H.P. Extra., dated 22.8.2001, P. 2024 & 2027.

* Received the assent of the Governor, Himachal Pradesh on the 18th September, 2001 and was published in Hindi and English in R.H.P. Extra., dated 19.9.2001, P. 2561-2562

Section 1. Short title

1. Short title.- This Act may be called the Himachal Pradesh Courts (Amendment) Act, 2001.