An Act to repeal the Gujarat Tax on Sale of Electricity Act, 1985.
It is hereby enacted in the Fifty-third Year of the Republic of India as follows:
This Act may be called the Gujarat Tax on Sale of Electricity (Repeal) Act, 2002.
On and from the 1st April, 2002, the Gujarat Tax on Sale of Electricity Act, 1985 (Guj. 5 of 1985) shall stand repealed.
1. Received the Assent to by the Governor on the 31st March, 2002 is hereby published for general information.