Gujarat State Guarantees (Amendment) Act, 1994*
| [Gujarat Act No. 16 of 1994] | [27th July, 1994] |
An Act further to amend the Gujarat State Guarantees Act, 1963.
It is hereby enacted in the Forty-fifth Year of the Republic of India as follows:-
* (Received the assent of the Governor on 27th July, 1994 and published in the "Gujarat Government Gazette" on the 27th July, 1994)
1. Short title.- This Act may he called the Gujarat State Guarantees (Amendment) Act, 1994.
2. Amendment of section 2 of Guj. XXII of 1963.- In the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), in section 2, in sub-section (1) for the letters and figures "Rs. 60,00,00,00,000", the letters and figures "Rs. 80,00,00,00,000" shall be substituted.