Gujarat State Guarantees (Amendment) Act, 1969*
| [Gujarat Act No. 19 of 1969] | [17th December, 1969] |
An Act further to amend the Gujarat State Guarantees Act, 1963.
It is hereby enacted in the Twentieth Year of the Republic of India as follows:-
* (Received the assent of the Governor on 17th December, 1969 and published in the "Gujarat Government Gazette" on the 18th December 1969)
1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1969.
2. Amendment of section 2 of Gnj. XXII of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), for the letters and figures "Rs. 3,00,00,00,000", the letters and figures "Rs. 5,00,00,00,000" shall be substituted.