Gujarat State Guarantees (Amendment) Act, 1964*
| [Gujarat Act No. 25 of 1964] | [13th October, 1964] |
An Act further to amend the Gujarat State Guarantees Act, 1963.
It is hereby enacted in the Fifteenth Year of the Republic of India as follows:-
* (Received the assent of the Governor on 13th October, 1964 and published in the "Gujarat Government Gazette" on the 19th October 1964)
1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1964.
2. Amendment of section of Guj. ??? of ???.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963), for the letters and figures "Rs. 1,00,00,00,000" the letters and figures "Rs. 1,75,00,00,000" shall be substituted.