Gujarat Sales Tax (Amendment) Act, 1996*
| [Gujarat Act No. 9 of 1996] | [29th May, 1996] |
AN ACT further to amend the Gujarat Sales Tax Act, 1969.
It is hereby enacted in the Forty-seventh Year of the Republic of India as follows:
* Received the Assent of the Governor on the 29th May, 1996, is hereby published for general information.
1. Short title and commencement.- (1) This Act may be called the Gujarat Sales Tax (Amendment) Act, 1996.
(2) It shall come into force on the 1st April, 1996.
2. Amendment of Schedule II Part-A of Guj. I of 1970.- In the Gujarat Sales Tax Act, 1969, in Schedule II, in Part A-
(1) in the entry at serial No. 31A, in columns 3 and 4, for the words "Three paise in the rupee" the words ‘Two paise in the rupee’ shall be substituted;
(2) in the entry at serial No. 42, in sub-entry (1), in columns 3 and 4, for the words "Nine paise in the rupee", the words "Eight paise in the rupee" shall be substituted;
(3) in the entry at serial No. 68, in columns 3 and 4, for the words "Sixteen paise in the rupee", the words "Fifteen paise in the rupee" shall be substituted;
(4) in the entry it serial No. 91, in columns 3 and 4, for the words "Eleven paise in the rupee", the words "Ten paise in the rupee" shall be substituted;
(5) in the entry at serial No. 100, in sub-entry (1), in columns 3 and 4 for the words, "Thirteen paise in the rupee", the words "Twelve paise in the rupee" shall be substituted;
(6) in the entry at serial No. 102, in columns 3 and 4, for the words "Thirteen paise in the rupee", the words "Twelve paise in the rupee" shall be substituted;
(7) in the entry at serial No. III, in columns 3 and 4, for the words "Sixteen paise in the rupee", the words "Fifteen paise in the rupee" shall be substituted;
(8) in the entry at serial No. 115, in columns and 4, for the words "Three paise in the rupee", the words "Two paise in the rupee" shall be substituted;
(9) in the entry at serial No. 121, in columns 3 and 4, for the words "Twenty paise in the rupee", the words "Fifty-four paise in the rupee" shall be substituted;
(10) In the entry at serial No. 128, in sub-entry (4) columns 3 and 4, for the words "Three rupee", the words "Four paise in the rupee" shall be substituted;,
(11) in the entry at serial No. 141, in columns 3 and 4, for the words "Eleven paise in the rupee", the words ‘Ten paise in the rupee’ shall be substituted;
(12) in the entry at serial No. 142, in sub-entry (ii), in columns 3 and 4, for words "Eleven paise in the rupee", the words "Ten paise in the rupee" shall be substituted;
(13) in the entry at serial No. 144, in columns 3 and 4, for the words "Three paise in the rupee" the words "Two paise in the rupee" shall be substituted;
(14) in the entry at serial No. 148, in columns 3 and 4 for words "Eleven paise in the words "Ten paise in the rupee" shall be substitute.
(15) in the entry at serial No. ??? columns 3 and 4, for ??? "Three paise in the rupee", the words "Two paise in the be substituted.