Gujarat Rural Housing Board (Amendment) Act, 1977*
| [Gujarat Act No. 18 of 1977] | [5th August, 1977] |
An Act to amend the Gujarat Rural Housing Board Act, 1972.
It is hereby enacted in the Twenty-eighth Year of the Republic of India as follows:
* Received the Assent of the Governor on the 5th August, 1977, is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Rural Housing Board (Amendment) Act, 1977.
2. Amendment of section 19 of Guj. 22 of 1972.- In the Gujarat Rural Housing Board Act, 1972 (Guj. 22 of 1972), in section 19, in clause (b) for the words "every month" the words "in every three months" shall be substituted.