Gujarat Rural Debtors' Relief (Amendment) Act, 1977*
| [Gujarat Act No. 29 of 1977] | [20th September, 1977] |
An Act to amend the Gujarat Rural Debtors, Relief Act, 1976.
It is hereby enacted in the Twenty-eighth Year of the Republic of India as fallows:-
* Received the Assent to by the president on the 20th September, 1977 by the Vice-President discharging the functions of the President, is hereby published for general information.
1. Short title and commencement.- (1) This Act may be called the Gujarat Rural Debtors' Relief (Amendment) Act, 1977.
(2) It shall be deemed to have come into force on the appointed day as defined in the Gujarat Rural Debtors' Relief (Amendment) Act, 1977.
2. Amendment of Schedule of President's Act No. 35 of 1976.- In the Schedule to the Gujarat Rural Debtors' Relief (Amendment) Act, 1976, the following amendments shall be made, namely:-
PART-A
1. In column 2, for the heading, the following shall be substituted, namely:-
Taluka or Mahal in which village is situated".
2. In the entries relating to Baroda District, after the entries Haling to Dabhoi taluka, the fallowing entries shall he inserted, named):-
| "1 | 2 | 3 | 4 | 5 |
| Sankheda | All villages | 1.32 | 2.63". |
3. In the entries relating to Junagadh district the word "Junagadh" appearing in column 2 shall be deleted.
4. In the entries relating to Ahmedabad District, in the entries in column 3 against Daskroi taluki, for the entries "17 Khoraj 18. Khodiar 19. Tragad, 20. Dautali, 21. Aduhij, 22. Jamiatpura, 23. Unvarsad. 24. Tarapiu" the entries "17. Khodiar, 18. Tragad." shall be substituted.
5. After the entries relating to Ahmedabad District, the following new entries shall be inserted in columns 1 to 5, namely:-
| "1 | 2 | 3 | 4 | 5 |
| Gandhinagar | Gandhinagar | 1. Khoiaj, 2 Tarapur, 3 Adalaj, 4 Unvarsad, 5 Jamiatpura, 6 Dantali, | 1.32 | 2.63 |
| Gandhinagar | All other villages. | 1.21 | 2.43". |
6. In the entries relating to Mehsana district,-
(a) after the entries relating to Patan taluka, the following entries shall he inserted, namely:-
| "1 | 2 | 3 | 4 | 5 |
| - | Patan | All other villages | 1.21 | 2.43" |
(b) after the entries relating to Sidhpur taluka, the following entries shall he inserted, namely:-
| "1 | 2 | 3 | 4 | 5 |
| - | Sidhpur | All other villages | 1.21 | 2.43". |
(c) after the entries relating to Kheralu taluka, the following entries shall be inserted namely:-
| "1 | 2 | 3 | 4 | 5 |
| - | Kheralu | All other villages | 1.52 | 3.03". |
7. In the entries relating to Kaira district, after the entries relating to Balasinor taluka, the following entries shall be inserted, namely:-
| "1 | 2 | 3 | 4 | 5 |
| - | Balasinor | All other villages | 1.52 | 3.03". |
8. In the entries relating to Sabarkautha district, after the entries relating to Idar Taluka, the following entires shall be inserted, namely:-
| "1 | 2 | 3 | 4 | 5 |
| - | Himatnagar | All Villages | 1.32 | 2.63". |
9. For the existing entries relating to Dangs District, the following entries shall be substituted, namely:-
| "1 | 2 | 3 | 4 | 5 |
| Dangs | Dangs | All villages | 1.72 | 3.44". |
10. In the entries relating to Amreli district-
(a) in column 2, for the words "Khambha Kodinar" the word, "Kodinar" shall be substituted;
(b) in the entries against Kodinar taluka whose name is so substituted by clause (a) in column 3, for the entry "11. Gugala" the entry "11. Sugala" shall be substituted; and
(c) for the entries "All other villages" in column 3 immediately below the entries relating to Kodinar taluka, the following entries shall be substituted in columns 2, 3, 4 and 5, namely:-
| "2 | 3 | 4 | 5 |
| Khambha | All Villages | 1.52 | 3.03". |
PART-B
1. In the entries relating to Banaskantha District, in the entries in column 3 against Danta taluka, for entry "6 Bamkiya" the following shall be substituted, namely, "6. Banianiya".
2. In the entries relating to Baroda District, in the entries in column 3, against Naswadi taluka, for entry "26. Bardoli" the following shall be substituted namely, "26. Baroli".
3. In the entries relating to Junagadh District, delete the word "Junagadh" appearing at the end in column 2.
4. In the entries relating to Ahmedabad District, in the entries in column 3 against-
(a) Dholka taluka, for entry "19. Ladasar" the following entry shall be substituted, namely, "19 Dadasar";
(b) Dhandhuka taluka, for entry "94. Rajka" the following entry shall be substituted, namely, "94. Rajka"
5. In the entries relating to Mehsana District in the entries in column 3, against-
(a) Kheralu taluka, for entry "35. Salisana" the following entry shall be substituted, namely, "35. Dalisana";
(i) for entry "3. Roxapuri" the following entry shall be substituted, namely, "3. Roxapuri";
(ii) for entry "15. Bavlu" the following entry shall be substituted namely "15 Bavla"
(iii) for entry "32. Balasa" the following entry shall be substituted, namely, "32. Valasa";
(iv) for entry "57. Madolia" the following entry shall be substituted, namely, "57. Madolia".
6. In the entries, relating to Kaira District, in the entries against-
(i) Petlad taluka in column 4, for entry "1.25" the following entry shall be substituted namely, "1.21";
(ii) Nadiad taluka, in column 3 for entry "41. Zarol" the following entry shall be substituted, namely, "41. Zerol";
7. In the entries relating to Sabarkantha District, in the entries in column 3 against-
(i) Idar taluka for entry "75. Kasso" the following entry shall be substituted, namely "75. Kabso";
(ii) Malpur taluka for the entries "15. Kandala" and "16. Vavidhara" the following entries shall respectively be substituted, namely "15. Kanela" and "16. Vavdibara".
8. In the entries relating to Jamnagar district in the entry against Jodiya Mahal, in column 3, for entry "(Anran Chovishi)" the entry "(Amran Chovishi)" shall be substituted.
9. In the entries relating to Broach district, in the entries in column 3 against-
(i) Ankleshwar taluka, for entry "3. Mandva Busar" the following entry, shall be substituted, namely, "3. Mandva Buzarg";
(ii) Amod taluka for entry "8. Annara" the following entry shall be substituted, namely, "8. Asnara";
(iii) Vagra taluka,-
(a) for entry "2. Sutrol" the following entry shall be substituted, namely, "2. Surtel";
(b) for entry "14. Vachiiad" the following entry shall be substituted, namely, "14. Vachhnad".
(iv) Jhagadia taluka for entry "5. Andharkachle" the following entry shall be substituted, namely "5. Andharkachla".
10. In the entries relating to Surat district in the entries in column 3 against-
(i) Chorashi taluka-
(a) for entry "3. Bharthana Vesu" the following entry shall be substituted, namely, "3. Bharthana Vasu";
(b) for entry "26. Bonad" the following entry shall be substituted, namely, "26. Bonand";
(c) for entry "38. Goja" the following entry shall be substituted, namely, "38. Goa";
(ii) Vyara taluka, for entry "34. Kalamku" the following entry shall be substituted, namely, 34 Kalamkui"
(iii) Songadh taluka, for entry "45. Khambha" the following entry shall be substituted, namely, "45. Khambhala".