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Gujarat act 002 of 2005 : Gujarat Obsequial Dinners (Control) (Repeal) Act, 2005

Preamble

Gujarat Obsequial Dinners (Control) (Repeal) Act, 2005*

[Gujarat Act No. 2 of 2005][24th February, 2005]

An Act to repeal the Gujarat Obsequial Dinners (Control) Act, 1963.

It is hereby enacted in the Fifty-sixth Year of the Republic of India as follows:-

* Received the Assent of the Governor on the 24th February, 2005 is hereby published for general information.

Section 1. Short title

1. Short title.- This Act may be called the Gujarat Obsequial Dinners (Control) (Repeal) Act, 2005.

Section 2. Repeal

2. Repeal.- The Gujarat Obsequial Dinners (Control) Act, 1963 (Guj. 8 of 1964) is hereby repealed.