Login

Gujarat act 017 of 1966 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1966

Preamble

Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1966*

[Gujarat Act No. 17 of 1966][13th October, 1966]

An Act further to amend the Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960.

It is hereby enacted in the Seventeenth Year of the Republic of India as follows:-

* Received the Assent of the Governor on the 13th October, 1966, is hereby published for general information.

Section 1. Short title

1. Short title.- This Act may be called the Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1966.

Section 2. Amendment of section 5 of Guj. 2 of 1960

2. Amendment of section 5 of Guj. 2 of 1960.- In Section 5 of the Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960 (Guj. II of 1960), in sub-section (1), in the second proviso, for the words "one first class fare" the words "one half first class fare" shall be substituted.