Gujarat Legislative Assembly Members (Removal of Disqualifications) (Second Amendment) Act, 1996*
| [Gujarat Act No. 2 of 1996] | [7th March, 1996] |
An Act further to amend the Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960.
It is hereby enacted in the Forty-seventh Year of the Republic of India as follows:-
* Received the Assent of the Governor on the 7th March, 1996, is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Legislative Assembly Members (Removal of Disqualifications) (Second Amendment) Act, 1996 (Guj. 1 of 1960).
2. Amendment of Schedule to Guj. 1 of 1960.- In the Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960, in the Schedule, after entry 31, the following entry shall be added, namely:-
"32. The office of Chairman or Director of the Gujarat State Forest. Development Corporation Limited."