Gujarat Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1985*
| [Gujarat Act No. 3 of 1985] | [12th April, 1985] |
An Act further to amend the Gujarat Legislative Assembly Member (Removal of Disqualifications) Act, 1960.
It is hereby enacted in the Thirty-sixth Year of the Republic of India, as follows.
* Received the Assent of the Governor on the 12th April, 1985, is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1985.
2. Amendment of Schedule to Guj. 1 of 1960.- In the Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960, in the Schedule, after entry 23, the following entry shall be added, namely:-
"24. The Office of Government Chief Whip.".