Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances (Amendment) Act, 1964*
| [Gujarat Act No. 12 of 1964] | [13th April, 1964] |
An Act to amend the Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960.
It is hereby enacted in the Fifteenth Year of the Republic of India as follows:-
* Received the Assent of the Governor on the 13th April, 1964, is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances (Amendment) Act, 1964.
2. Insertion of new section 7A in Guj. III of 1960.- In the Gujarat Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowances Act, 1960 (Guj. II of 1960), after section 7, the following shall be inserted, namely:-
"7A. Sampt allows Speak.- There shall be placed at the disposal of the Speaker a sum of Rs. 3,000 per year as sumptuary allowance.".