Gujarat Agricultural Produce Markets (Amendment) Amending Act, 1989*
| [Gujarat Act No. 2 of 1989] | [23rd February, 1989] |
An Act further to amend the Gujarat Agricultural Produce Markets (Amendment) Act, 1985.
It is hereby enacted in the Fortieth Year of the Republic of India as follows:-
* Received the Assent of the Governor on the 23rd February, 1989 is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Agricultural Produce Markets (Amendment) Amending Act, 1989.
2. Amendment of section 10 of Guj. 17 of 1985.- In the Gujarat Agricultural Produce Markets (Amendment) Act, 1985; (Guj. 17 of 1985.) in section 10, for the words, letters and figures "until 24th February, 1989", the words, letters and figures "until the 24th February, 1990" shall be substituted.