| [Chhattisgarh Act No. 5 of 2006] | [23rd January, 2006] |
An Act further to amend the Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 (No. 52 of 1976).
Be it enacted by the Chhattisgarh Legislature in the fifty-sixth year of the Republic of India as follows:-
1. Short title and commencement.- (1) This Act may be called the Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam 2005.
(2) It shall come into force from the date or its publication in the Official Gazelle.
2. Amendment of Section-13.- In section-13 of Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 (No. 52 of 1976) (hereinafter referred to as the Principal Adhiniyam) after the figure "45" the words and figures "45-A, 45-B, 45-C and 45-CC" shall be inserted.
3. Repeal.- Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Amendment) Ordinance, 2005 (No. 4 of 2005) is hereby repealed.