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Bihar act 009 of 2012 : Bihar State Public Library and Information Centre (Amendment) Act, 2012

िनबंधन सं या पी0ट0-40 बहार गजट

असाधारण अंकंंं

बहार सरकार ारा ूकािशत 4  येेेें ठ 1934 (श0) (संंंं0 पटना 220) पटना, शुबुुु वार, 25 मई 2012 fof/k foHkkx

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vf/klwpuk,a

25 ebZ 2012

laŒ ,y0th0&1&06@2012@yst% 328—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 23 ebZ 2012 dks vuqefr ns pqdsa gS] blds }kjk loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

1

2 बहार गजट (असाधारण), 25 मई 2012

[fcgkj vf/kfu;e 9] 2012]

fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz ¼la'kks/ku½ vf/kfu;e 2012 fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 dk la'kks/ku djus ds fy, vf/kfu;eA Hkkjr x.kjkT; ds frjlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%& 1- laf{kIr uke] foLrkj vkSj izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz ¼ la'kks/ku ½ vf/kfu;e] 2012 dgk tk ldsxkA

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA

¼3½ ;g jkti= esa izdk'ku dh frfFk ls izo`r gksxkA

2- fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 ¼fcgkj vf/kfu;e

17] 2008½ dh /kkjk&4 dk la'kks/ku A& fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 ¼fcgkj vf/kfu;e 17] 2008½ dh /kkjk&4 esa iz;qDr 'kCn ^^,oa mik/;{k^^ dks foyksfir fd;k tk;sxkA 3- fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 ¼fcgkj vf/kfu;e

17] 2008½ esa u;h /kkjk&4 d dk tksM+k tkukA& fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 ¼fcgkj vf/kfu;e 17] 2008½ dh /kkjk&4 ds ckn u;h /kkjk&4 d tksM+h tk,xh%& ^^4 d v/;{k fcgkj jkT; iqLrdky; ,oa lwpuk dsUnz izkf/kdkj dk in voSrfud gksxk ijUrq mUgsa jkT; ljdkj }kjk fu/kkZfjr lHkh lqfo/kk,a ns; gksxhA^^

4- fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 ¼fcgkj vf/kfu;e

17] 2008½ dh /kkjk&5 dk la'kks/ku A& fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz vf/kfu;e 2008 ¼fcgkj vf/kfu;e 17] 2008½ dh /kkjk&5 esa iz;qDr 'kCn ^^,oa mik/;{k^^ foyksfir fd;k tk;sxkA fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

25 ebZ 2012

laŒ ,y0th0&1&06@2012@yst% 329 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 23 ebZ 2012 dks vuqer fcgkj jkT; lkoZtfud iqLrdky; ,oa lwpuk dsUnz ¼la'kks/ku½ vf/kfu;e] 2012 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [akM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kÑr ikB le>k tk;sxkA

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

[Bihar Act 9, 2012]

Bihar State Public Library and Information Centre (Amendment) Act, 2012

AN

ACT

To amend the Bihar State Public Library and Information centre Act, 2008 Be it enacted by the legislature of Bihar in the Sixty third year of the Republic of India as follows:-

1. Short title, extent and commencement.— (1) This Act may be called the Bihar State Public Library and Information Centre (Amendment) Act, 2012

(2) It shall extend to whole of the state of Bihar.

(3) It shall come into force from the date of its publication in the official Gazette.

2. Amendment of Section-4 of the Bihar State Public Library and Information Centre Act, 2008 (Bihar Act 17 of 2008).— In section- 4 of The Bihar State Public Library and Information Centre Act, 2008 (Bihar Act 17 of 2008) the words "and Vice Chairman" shall be deleted.

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बहार गजट (असाधारण), 25 ebZ 2012

3. Addition of a new section - 4 A in The Bihar State Public Library and Information Centre Act , 2008 (Bihar Act 17 of 2008).— After section-4 of The Bihar State Public Library and Information Centre Act, 2008 (Bihar Act 17 of 2008), the following new section- 4A shall be added:

"4 A - The post of Chairman of The Bihar State Public Library and Information Centre Authority shall be honorary but he will be entitle for all the facilities decided by the State Government."

4. Amendment of the section-5 of The Bihar State Public Library and Information Centre Act, 2008 (Bihar Act 17 of 2008).—In Section-5 of The Bihar State Public Library and Information Centre Act, 2008 (Bihar Act 17 of 2008) the words "and Vice- Chairman"

shall be deleted.

By order of the Governor of Bihar,

VINOD KUMAR SINHA,

Secretary to the Government. ————

अधी/क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु4ित। बहार गजट (असाधारण) 220-571+400-ड0ट0पी0।

Website: http://egazette.bih.nic.in

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