िनबंधन सं या पी0ट0-40 बहार गजट
असाधारण अंकंंं
बहार सरकार ारा ूकािशत 3 येेेें ठ 1935 (श0) (संंंं0 पटना 412) पटना, शुबवारुुु , 24 मई 2013 fof/k foHkkx
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vf/klwpuk,a
24 ebZ 2013
laŒ ,y0th0&1&1@2013@yst 87—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 17 ebZ] 2013 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpo A
1
¼fcgkj vf/kfu;e 8] 2013½ fcgkj la;qä izos'k izfr;ksfxrk ijh{kk ¼la'kks/ku½ vf/kfu;e] 2013 fcgkj la;qä izos'k izfr;ksfxrk ijh{kk vf/kfu;e] 1995 ¼fcgkj vf/kfu;e 15] 1995½ dk la'kks/ku djus ds fy, vf/kfu;eA
Hkkjr x.kjkT; ds pkSalBos o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %& 1- laf{kIr uke] foLrkj ,oa izkjaHk A& ¼1½ ;g vf/kfu;e] fcgkj la;qä izos'k izfr;ksfxrk ijh{kk ¼la'kks/ku½ vf/kfu;e] 2013 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjar ds izHkko ls izo`Ùk gksxkA
2- fcgkj vf/kfu;e 15] 1995 dh /kkjk&3 esa la'kks/ku A& fcgkj la;qä izos'k izfr;ksfxrk ijh{kk vf/kfu;e] 1995 dh /kkjk&3 ¼1½ ds ckn fuEufyf[kr ijUrqd tksM+k tk,xk] ;Fkk & ^^ijUrq fo'ks"k ifjfLFkfr esa jkT; ljdkj] Lukrd Lrj ds fdlh fof'k"V ikB~;Øe ds izFke o"kZ esa izos'k ds fy,] la;qä izos'k izfr;ksfxrk ijh{kk ls i`Fkd ijh{kk ysus dk fu.kZ; ys ldsxhA^^ fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpo A
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24 ebZ 2013
laŒ ,y0th0&1&1@2013@88@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 15 ebZ] 2013 dks vuqer fcgkj la;qä izos'k izfr;ksfxrk ijh{kk ¼la'kks/ku½ vf/kfu;e] 2013 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk A fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpo A
[Bihar Act 8,2013] The Bihar Combined Entrance Competitive Examination (Amendment) Act, 2013
AN
ACT
To amend the Bihar Combined Entrance Competitive Examination Act 1995 (Bihar Act 15, 1995)
Be it enacted by the Legislature of the State of Bihar in the Sixty Fourth year of the Republic of India as follows:-
1. Short Title, Extent and Commencement.—(1)This Act may be called The Bihar Combined Entrance Competitive Examination (Amendment) Act, 2013.
(2) It shall extend to the whole of State of Bihar.
(3) It shall come into force with immediate effect.
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2. Amendment in Section 3 of the Bihar Act 15, 1995.—The following proviso shall be added after section 3(1) of the Bihar Combined Entrance Competitive Examination Act, 1995:-
"Provided that in special circumstances, the State Government may take decision to take separate examination from the Combined Entrance Competitive Examination for entry to the first year of graduate level of a particular course."
By order of the Governor of Bihar,
VINOD KUMAR SINHA,
Secretary to the Government. —————
अधी0क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु5ित। बहार गजट (असाधारण) 412-571+400-ड0ट0पी0।
Website: http://egazette.bih.nic.in
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