Andhra Pradesh University Acts (Amendment) Act, 1988*
| [Andhra Pradesh Act No. 7 of 1988] | [7th February, 1988] |
An Act further to amend the Andhra University Act, 1925, Sri Verkateshwara University Act, 1954, ??? University Act, 1976, Nagarjuna University Act, 1976 and Sri Krishnadevaraya University Act, 1981.
Be it contacted by the Legislative Assembly of the State of Andhra Pradesh in the Thirty-ninth Years of the Republic of India as follows:-
* Received the assent of the Government on the 7th February, 1933. For Statement of Objects and Reason, please see the Andhra Pradesh Gazette, Part 17-A, Extraordinary date the 15th December, 1987, at Page 35.