Andhra Pradesh Open University (Amendment) Act, 1991*
| [Andhra Pradesh Act No. 27 of 1991] | [24th October, 1991] |
An Act Further to Amend the Andhra Pradesh Open University Act, 1982.
Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-second Year of the Republic of India as follows:-
* Received the assent of the Governor on the 24-10-1991. For statement of object and reasons please see the Andhra Pradesh Gazette, Part IV-A, Extraordinary, dated 28-09-1991 it page 3.
1. Short title.- This Act may be called the Andhra Pradesh Open University (Amendment) Act, 1991.
2. Amendment of the long title Act 11 of 1982.- In the Andhra Pradesh Open University Act, 1982 (hereinafter referred to as the principal Act) in the long title, after the words "an Open University", the words "by the name Dr. B.R. Ambedkar Open University" shall be inserted.
3. Amendment of Section 1.- In section 1 of the principal Act, in sub-section (1), for the expression "the Andhra Pradesh Open University Act, 1982" the expression "Dr. B.R. Ambedkar Open University Act, 1982" shall be substituted.
4. Amendment of Section 2.- In section 2 of the principal Act in clause (0), for the words "the Andhra Pradesh Open University", the words "Dr. B.R. Ambedkar Open University" shall be substituted.
5. Amendment of Section 3.- In Section 3 of the principal Act, in sub-section (1), for the words "the Andhra Pradesh Open University", the words "Dr. B.R. Ambedkar Open University" shall be substituted.