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Andhra pradesh act 023 of 1995 : Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1995

Preamble

Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1995*

[Andhra Pradesh Act No. 23 of 1995][22nd April, 1995]

An Act further to amend the Andhra Pradesh Motor Vehicles Taxation Act, 1963.

Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-sixth Year of the Republic of India, as follows:-

* Received the assent of the Governor on the 22nd April, 1995. For statement, object & Reasons please see the Andhra Pradesh Gazette, Part-IV, Extraordinary, dt. 3-4-1995 at page 6.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may bi called the Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1995.

(2) It shall come into force on such date as the State Government may by notification, appoint.

Section 2. Substitution of new Schedule for the Third Schedule

2. Substitution of new Schedule for the Third Schedule.- In the Andhra Pradesh Motor Vehicles Taxation Act, 1963, for the Third Schedule, the following shall be substituted namely:-

THE SCHEDULE

(see Second Proviso to Sub-section (2) of Section 3)

Sl. No. Period/Class of vehicle Motor Cycles including Tricycles Motor Scooters and Cycles with or without attachment. Invalid carriage Cars and Jeeps and other Non-transport vehicles other than Omni buses not exceeding 2,256 Kgs. in ULW
Vehicles not exceeding 60 CC Vehicles exceeding 60 CC Weighing not more than 500 Kgs. ULW Weighing more than 500 Kgs. but not more than 1,524 Kgs. ULW Weighing more than 1,524 Kgs. but not more than 2,286 Kgs. ULW Additional tax payable in respect of vehicles under Cols. 6 to 8 used for drawing trailers.
(1) (2) (3) (4) (5) (6) (7) (8) (9)
Rs. Rs. Rs. Rs. Rs. Rs. Rs.
1. At the time of Registration of new Vehicles. 1,050 or 7% of the cost, whichever is higher. 1,890 or 7% of the cost, whichever is higher. 693/- 5,880 or 7% of the cost, whichever is higher. 10,080 or 7% of the cost, whichever is higher. 11,200 or 7% of the cost, whichever is higher. 2,604/-
2. If the vehicle is already registered and its age from the month of Registration is:
(1) Not more than 2 years 965/- 1,740/- 638/- 5,405/- 9,265/- 10,290/- 2,394/-
(2) More than 2 years but not more than 3 years 880/- 1,590/- 583/- 4,930/- 8,450/- 9,380/- 2,184/-
3. More than 3 years but not more than 4 years 795/ 1,440/- 528/- 4,455/- 7,635/- 8,470/- 1,974/-
4. More than 4 years but not more than 5 years 710/- 1,290/- 473/- 3,980/- 6,820/- 7,560/- 1,764/-
5. Mote than 5 years but not more than 6 years 625/- 1,140/- 418/- 3,505/- 6,005/- 6,650/- 1,554/-
6. More than 6 years but not more than 7 years 540/ 990/- 363/- 3,030/- 5,190/- 5,740/- 1,344/-
7. More than 7 years but not more than 8 years 455/- 840/- 308/- 2,555/- 4,375/- 4,830/- 1,134/-
8. More than 8 years but not more than 9 years 370/- 690/- 253/- 2,080/- 3,560/- 3,920/- 924/-
9. More than 9 years but not more than 10 years 285/- 540/- 198/- 1,605/- 2,745/- 3,010/- 714/-
10. More than 10 years but not more than 11 years 200/- 390/- 143/- 1,130/- 1,930/- 2,100/- 504/-
11. More than 11 years but not more than 12 years. 115/- 240/- 88/- 655/- 1,115/- 1,190/- 294/-
12. More than 12 years. .. .. .. .. .. .. ..