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Andhra pradesh act 028 of 1998 : Andhra Pradesh Excise (Amendment) Act, 1998

Preamble

Andhra Pradesh Excise (Amendment) Act, 1998*

[Andhra Pradesh Act No. 28 of 1998][19th August, 1998]

An Act to amend the Andhra Pradesh Excise Act, 1968

Be it enacted by the legislative Assembly of the State of Andhra Pradesh in the Forty-ninth Year of the Republic of India as follows:-

* Received the assent of the governor on the 19-08-1998. For statement of object and reasons please see the Andhra Pradesh Gazette, Part-IV-A, Extraordinary dated 24-07-1998 at page 3.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This may be called the Andhra Pradesh Excise (Amendment) Act, 1998.

(2) It shall come into force at once.

Section 2. Amendment of section 32

2. Amendment of section 32.- In the Andhra Pradesh Excise Act, 1968, (Act 17 of 1968) in section 32, in sub-section (2), after the words "under sub-section (1)" the words "or clause (e) of sub-section (1) of section 31" shall be inserted.