Andhra Pradesh Co-operative Societies (Amendment) Amending Act, 1994*
| [Andhra Pradesh Act No. 2 of 1991] | [19th January, 1991] |
An Act further to amend the Andhra Pradesh Co-operative Societies (Amendment) Act, 1985.
Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-first year of the Republic of India, as follows:-
* Received the assent of the Governor on the 19-01-1991. For statement of object and reasons please see the Andhra Pradesh Gazette, Part IV-A, Extraordinary, dated 14-10-1990 at page 3.
1. Short title and commencement.- (1) This Act may be called the Andhra Pradesh Co-operative Societies (Amendment) Amending Act, 1991.
(2) It shall come into force atonce.
2. Omission of section 36.- In the Andhra Pradesh Co-operative Societies (Amendment) Act, 1985 (Act 21 of 1985), section 36 shall be omitted.