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Act 025 of 1967 : Standards of Weights and Measures (Extension to Kohima and Mokokchung Districts) Act, 1967

Preamble

[Act 25 of 1967, Repealed by Act 23 of 2016, S. 2 and Sch. I][26th August, 1967]

An Act to extend the Standards of Weights and Measures Act, 1956, to the Kohima and Mokokchung Districts in the State of Nagaland

Be it enacted by Parliament in the Eighteenth Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Standards of Weights and Measures (Extension to Kohima and Mokokchung Districts) Act, 1967.

Section 2. Extension of Act 89 of 1956 to Kohima and Mokokchung districts in Nagaland

2. Extension of Act 89 of 1956 to Kohima and Mokokchung districts in Nagaland.- The Standards of Weights and Measures Act, 1956, shall, as from the commencement of this Act, extend to the Kohima and Mokokchung districts in the State of Nagaland and shall come into force therein on such date1 as the Central Government may, by notification in the Official Gazette, appoint.

1 1-9-1967; vide Notification No. S.O. 3085, dated 31-8-1967, Gazette of India, Extraordinary, Part II, Section 3(ii), p. 1443.