Payment of Bonus (Amendment) Act, 19851
| [Act 30 of 1985] | [22nd May, 1985] |
An Act further to amend the Payment of Bonus Act, 1965
Be it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:-
1 Received the assent of the President on 22nd May, 1985 and published in the Gaz. of India, Extra., Pt. II, S. 1, dt. May 22, 1985, Sl. 37.
1. Short title.-This Act may be called the Payment of Bonus (Amendment) Act, 1985.
2. Omission of Section 12.-Section 12 of the Payment of Bonus Act, 1965 (21 of 1965) shall be omitted.