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Act 013 of 1931 : Indian Factories (Amendment) Act, 1931

Preamble

Repealed by Act 25 of 1934, S. 82 and Sch.]
[As Passed by the Indian Legislature.]
(Received the assent of the Governor General on the 5th April, 1931.)

An Act further to amend the Indian Factories Act, 1911, for a certain purpose.

Whereas it is expedient further to amend the Indian Factories Act, 1911 (XII of 1911), for the purpose hereinafter appearing; It is hereby enacted as follows:-

Section 1. Short title

1. Short title:- 1[* * *]

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Prior to repeal by Act 25 of 1934, Section 1 read as:

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1. Short title.- This Act may be called the Indian Factories (Amendment) Act, 1931.

1 Repealed by Act 25 of 1934, S. 82 and Sch.

Section 2. Amendment of section 37, Act XII of 1911

2. Amendment of section 37, Act XII of 1911:- 1[* * *]

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Prior to repeal by Act 25 of 1934, Section 2 read as:

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2. Amendment of section 37, Act XII of 1911.- After clause (i) of sub-section (2) of section 37 of the Indian Factories Act, 1911, the following clause shall be inserted, namely:-

"(ii) precautions against fire:"

1 Repealed by Act 25 of 1934, S. 82 and Sch.