| [Act 18 of 1990] | [6th June, 1990] |
1[Repealed by Act 30 of 2001, Section 2 and Schedul I]
An Act to repeal the Gold (Control) Act, 1968
Be it enacted by Parliament in the Forty-first Year of the Republic of India as follows:-
1 Repealed by Act 30 of 2001, Section 2 and Schedule I.
Ed. The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to.
1. Short title.-1[Repealed]
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Prior to repeal by Act 30 of 2001, Section 1 read as:
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1. Short title.-This Act may be called the Gold (Control) Repeal Act, 1990.
1 Repealed by Act 30 of 2001, Section 2 and Schedule I. Ed. The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to.
2. Repeal of Act 45 of 1968.-1[Repealed]
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Prior to repeal by Act 30 of 2001, Section 2 read as:
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2. Repeal of Act 45 of 1968.-The Gold (Control) Act, 1968 is hereby repealed.
1 Repealed by Act 30 of 2001, Section 2 and Schedule I. Ed. The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to.