act 033 of 1996 : Finance (No. 2) Act, 1996

Finance (No. 2) Act, 1996

ACTNO. 33 OF 1996

09 April, 1998

An Act to give effect to the financial proposals of the Central Government for the financial year 1996-97

Be it enacted by Parliament in the Forty-seventh Year of the Republic of India as follows:

Chapter I

PRELIMINARY

(1) This Act may be called the Finance (No. 2) Act, 1996.

(2) Save as otherwise provided in this Act, Sections 2 to 58 and Section 88 shall be deemed to have come into force on the 1st day of April, 1996.]

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1 Received the assent of the President on September 28, 1996.