act 008 of 1891 : Easements (Extending Act 5 of 1882)
Section 1.Extension of Act V, 1882, to Bombay and the North-Western Provinces and Oudh.
The
Indian Easements Act, 1882 (V of 1882), is hereby extended to the territories respectively administered
by the Governor of Bombay in Council and the lieutenant-Governor of the 1North-Western Provinces and
Chief Commissioner of Oudh.