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Constitution (60th amendment) act 1988 : Constitution ( 60th Amendment) Act, 1988

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Constitution (Sixtieth Amendment) Act, 1988.

Section 2. Amendment of Article 276

2. Amendment of Article 276.-In Article 276 of the Constitution, in clause (2),-

(a) for the words "two hundred and fifty rupees", the words "two thousand and five hundred rupees" shall be substituted;

(b) the proviso shall be omitted.