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Constitution (29th amendment) act 1972 : Constitution ( 29th Amendment) Act, 1972

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament in the Twenty-third Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Constitution (Twenty-ninth Amendment) Act, 1972.

Section 2. Amendment of Ninth Schedule

2. Amendment of Ninth Schedule.-In the Ninth Schedule to the Constitution, after entry 64 and before the Explanation, the following entries shall be inserted, namely:-

"65. The Kerala Land Reforms (Amendment) Act, 1969 (Kerala Act 35 of 1969).

66. The Kerala Land Reforms (Amendment) Act, 1971 (Kerala Act 25 of 1971).".