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act 026 of 1973 : Coal Mines (Nationalisation) Act, 1973 [Repealed]

Coal Mines (Nationalisation) Act, 1973 [Repealed]

ACTNO. 26 OF 1973
05 June, 1975

1[Repealed by Act 4 of 2018, S. 3 and Sch. II]

An Act to provide for the acquisition and transfer of the right, title and interest of the owners in respect of the coal mines specified in the Schedule with a view to re-organising and reconstructing such coal mines so as to ensure the rational, co-ordinated and scientific development and utilisation of coal resources consistent with the growing requirements of the country, in order that the ownership and control of such resources are vested in the State and thereby so distributed as best to subserve the common good, and for matters connected therewith or incidental thereto

Be it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:

Chapter I

PRELIMINARY

Section 1. Short title and commencement

(1) This Act may be called the Coal Mines (Nationalisation) Act, 1973.

(2) The provisions of Sections 30 and 31 shall come into force at once and the remaining provisions of this Act shall be deemed to have come into force on the 1st day of May, 1973.

2[1-A. Declaration as to expediency of Union control. (1) It is hereby declared that it is expedient in the public interest that the Union should take under its control the regulation and development of coal mines to the extent hereinafter provided in sub-sections (3) and (4) of Section 3 and sub-section (2) of Section 30.

(2) The declaration contained in sub-section (1) is in addition to, and not in derogation of, the declaration contained in Section 2 of the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957).]

Section 2. Definitions

In this Act, unless the context otherwise requires,

(a) appointed day means the 1st day of May, 1973;

(b) coal mine means a mine in which there exists one or more seams of coal;

(c) company means a company as defined in Section 3 of the Companies Act, 1956, and includes a foreign company within the meaning of Section 591 of that Act;

(d) Commissioner means the Commissioner of Payments appointed under Section 17;

(e) Custodian means the Custodian appointed under sub-section (2) of Section 11, to take over, or carry on, the management of a coal mine;

(f) Government company has the meaning assigned to it by Section 617 of the Companies Act, 1956;

(g) managing contractor means the person, or body of persons, who, with the previous consent, in writing, of the State Government, has entered into an arrangement, contract or understanding, with the owner of a coal mine under which the operations of the coal mine are substantially controlled by such person or body of persons;

(h) mine means any excavation where any operation for the purpose of searching for or obtaining minerals has been or is being carried on, and includes

(i) all borings and bore holes;

(ii) all shafts, whether in the course of being sunk or not;

(iii) all levels and inclined planes in the course of being driven;

(iv) all open cast workings;

(v) all conveyors or aerial ropeways provided for bringing into or removal from a mine of minerals or other articles or for the removal of refuse therefrom;

(vi) all lands, buildings, works, adits, levels, planes, machinery and equipments, instruments, stores, vehicles, railways, tramways and sidings in, or adjacent to, a mine and used for the purposes of the mine;

(vii) all workshops (including buildings, machinery, instruments, stores, equipment of such workshops and the lands on which such workshops stand) in, or adjacent to, a mine and used substantially for the purposes of the mine or a number of mines under the same management;

(viii) all coal belonging to the owner of the mine, whether in stock or in transit, and all coal under production in a mine;

(ix) all power stations in a mine or operated primarily for supplying electricity for the purpose of working the mine or a number of mines under the same management;

(x) all lands, buildings and equipments belonging to the owner of the mine, and in, adjacent to or situated on the surface of, the mine where the washing of coal obtained from the mine or manufacture, therefrom, of coke is carried on;

(xi) all lands and buildings [other than those referred to in sub-clause (x)], wherever situated, if solely used for the location of the management, sale or liaison offices; or for the residence of officers and staff, of the mine;

3[(xii) all other fixed assets, movable and immovable, belonging to the owner of a mine, wherever situated, and current assets, belonging to a mine, whether within its premises or outside.

Explanation. The expression current assets does not include,

(a) dues representing the sale of coal and coal products effected at any time before the appointed day and outstanding immediately before the said day;

(b) dues from the Coal Board, established under Section 4 of the Coal Mines (Conservation, Safety and Development) Act, 1952 (19 of 1952), prior to the repeal of the said Act, with respect to any period before the appointed day;

(c) dues from sundry debtors, loans and advances to other parties and investments, not being investments in the coal mine;

(d) security deposits made by the owners with the Coal Controller appointed by the Central Government or with the Railways for the fulfilment of contracts or with a State Electricity Board for the payment of bills;

(e) earnest money deposited by the owners with the Railways for obtaining contracts;]

(i) Mineral Concession Rules means the rules, for the time being in force, made under the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957];

(j) mining company means a company owning a coal mine, and in relation to a foreign company within the meaning of Section 591 of the Companies Act, 1956 (1 of 1956), the undertaking of that company in India;

(k) notification means a notification published in the Official Gazette;

(l) prescribed means prescribed by rules made under this Act;

(m) specified date means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provisions of this Act;

(n) words and expressions used herein and not defined but defined in the Coal Mines (Conservation, Safety and Development) Act, 1952 (12 of 1952), have the meanings, respectively, assigned to them in that Act;

(o) words and expressions used herein and not defined in this Act or in the Coal Mines (Conservation, Safety and Development) Act, 1952 (12 of 1952), but defined in the Mines Act, 1952 (35 of 1952), have the meanings, respectively, assigned to them in the Mines Act, 1952.

Chapter II

ACQUISITION OF THE RIGHTS OF OWNERS OF COAL MINES

Section 3. Acquisition of rights of owners in respect of coal mines

(1) On the appointed day, the right, title and interest of the owners in relation to the coal mines specified in the Schedule shall stand transferred to, and shall vest absolutely in, the Central Government free from all incumbrances.

(2) 4[[* * *]]

5[(3) On and from the commencement of Section 3 of the Coal Mines (Nationalisation) Amendment Act, 1976,

(a) no person, other than

(i) the Central Government or a Government, company or a corporation owned, managed or controlled by the Central Government, or

(ii) a person to whom a sub-lease, referred to in the proviso to clause (c), has been granted by any such Government, company or corporation, or

6[(iii) a company engaged in

(1) the production of iron and steel,

(2) generation of power,

(3) washing of coal obtained from a mine, or

(4) such other end use as the Central Government may, by notification, specify,]

(b) excepting the mining leases granted before such commencement in favour of the Government, company or corporation, referred to in clause (a), and any sub-lease granted by any such Government, company or corporation, all other mining leases and sub-leases in force immediately before such commencement, shall, in so far as they relate to the winning or mining of coal, stand terminated;

(c) no lease for wining or mining coal shall be granted in favour of any person other than the Government, company or corporation, referred to in clause (a):

Provided that the Government, company or corporation to whom a lease for winning or mining coal has been granted may grant a sub-lease to any person in any area on such terms and conditions as may be specified in the instrument granting the sub-lease, if the Government, company or corporation is satisfied that

(i) the reserves of coal in the area are in isolated small pockets or are not sufficient for scientific and economical development in a cor-ordinated and integrated manner, and

(ii) the coal produced by the sub-lessee will not be required to be transported by rail.

(4) Where a mining lease stands terminated under sub-section (3), it shall be lawful for the Central Government or a Government, company or corporation owned or controlled by the Central Government to obtain 7[[* * *]] a prospecting licence or a mining lease in respect of the whole or part of the land covered by the mining lease which stands so terminated.]

8[(5) If, after the appointed day, the Central Government is satisfied, whether from any information received by it or otherwise, that there has been any error, omission or misdescription in relation to the particulars of a coal mine included in the Schedule or the name and address of the owner of any such coal mine, it may, by notification, correct such error, omission or misdescription and on the issue of such notification, the relevant entries in the Schedule shall be, and shall be deemed always to have been, corrected accordingly:

Provided that no such correction in relation to the ownership of a coal mine shall be made where such ownership is in dispute.]

Section 4. Central Government to be the lessee of the State Government

(1) Where the rights of an owner under any mining lease granted, or deemed to have been granted, in relation to a coal mine, by a State Government or any other person, vest in the Central Government under Section 3, the Central Government shall, on and from the date of such vesting, be deemed to have become the lessee of the State Government or such other person, as the case may be, in relation to such coal mine as if a 9[fresh] mining lease in relation to such coal mine had been granted to the Central Government and the period of such lease shall be 10[the maximum period] for which such lease could have been granted by the State Government or such other person under the Mineral Concession Rules, and thereupon all the rights under such mining lease, including surface, underground and other rights granted to the lessee shall be deemed to have been transferred to, and vested in, the Central Government.

(2) On the expiry of the term of any lease, referred to in sub-section (1), such lease shall, if so desired by the Central Government, be renewed 11[[* * *]] by the lessor, for the maximum period for which such lease can be renewed under the Mineral Concession Rules.

Section 5. Power of Central Government to direct vesting of rights in a Government company

(1) Notwithstanding anything contained in Sections 3 and 4, the Central Government may, if it is satisfied that a Government company is willing to comply, or has complied, with such terms and conditions as that Government may think fit to impose, direct, by an order in writing, that the right, title and interest of an owner in relation to a coal mine referred to in Section 3, shall, instead of continuing to vest in the Central Government, vest in the Government company either on the date of publication of the direction or on such earlier or later date (not being a date earlier than the appointed day), as may be specified in the direction.

(2) Where the right, title and interest of an owner in relation to a coal mine vest in a Government company under sub-section (1), the Government company shall, on and from the date of such vesting, be deemed to have become the lessee in relation to such coal mine as if a mining lease in relation to the coal mine had been granted to the Government company and the period of such lease shall be the entire period for which such lease could have been granted under the Mineral Concession Rules; and all the rights and liabilities of the Central Government in relation to such coal mine shall, on and from the date of such vesting, be deemed to have become the rights and liabilities, respectively, of the Government company.

(3) The provisions of sub-section (2) of Section 4 shall apply to a lease which vests in a Government company as they apply to a lease vested in the Central Government and references therein to the Central Government shall be construed as references to the Government company.

Section 6. Properties vested in the Central Government to be freed from mortgages, etc

(1) All property which vests in the Central Government or in a Government company under this Chapter shall, by force of such vesting, be freed and discharged from any trust, obligation, mortgage, charge, lien and all other incumbrances affecting it and any attachment, injunction or decree or order of any court restricting the use of such property in any manner shall be deemed to have been withdrawn.

(2) Every mortgagee of any property which has vested under this Act in the Central Government or a Government company, and every person holding any charge, lien or other interest in or in relation to any such property shall give, within such time and in such manner as may be prescribed, an intimation to the Commissioner of such mortgage, charge, lien or other interest.

(3) For the removal of doubts, it is hereby declared that the mortgagee of any property referred to in sub-section (1) or any other person holding any charge, lien or other interest in, or in relation to any, such property shall be entitled to claim, in accordance with his rights and interests, payment of the mortgage money or other dues, in whole or in part, out of the amount specified in relation to such property in the Schedule, but no such mortgage, charge, lien or other interest shall be enforceable against any property which has vested in the Central Government or the Government company.

Section 7. Central Government or Government company not to be liable for prior liabilities

(1) Every liability of the owner, agent, manager or managing contractor of a coal mine, in respect of any period prior to the appointed day, shall be the liability of such owner, agent, manager or managing contractor, as the case may be, and shall be enforceable against him and not against the Central Government or the Government company.

(2) For the removal of doubts, it is hereby declared that

(a) save as otherwise provided elsewhere in this Act, no claim for wages, bonus, royalty, rate, rent, taxes, provident fund, pension, gratuity or any other dues in relation to a coal mine in respect of any period prior to the appointed day, shall be enforceable against the Central Government or the Government company;

(b) no award, decree or order of any court, tribunal or other authority in relation to any coal mine passed after the appointed day, but in relation to any matter, claim or dispute which arose before that day, shall be enforceable against the Central Government or the Government company,

(c) no liability for the contravention, before the appointed day, or any provision of law for the time being in force, shall be enforceable against the Central Government or the Government company.

Chapter III

PAYMENT OF AMOUNT

Section 8. Payment of amount to owners of coal mines

12[(1)] The owner of every coal mine or group of coal mines specified in the second column of the Schedule, shall be given by the Central Government, in cash and in the manner specified in Chapter VI, for the vesting in it, under Section 3, of the right, title and interest of the owner in relation to such coal mine or group of coal mines, an amount equal to the amount specified against it in the corresponding entry in the fifth column of the Schedule.

13[(2) For the removal of doubts, it is hereby declared that the amount specified in the fifth column of the Schedule against any coal mine or group of coal mines specified in the second column of the said Schedule and required to be given by the Central Government to its owner under sub-section (1) shall be deemed to inlcude, and deemed always to have included, the amount required to be paid to such owner in respect of all coal in stock or other assets referred to in clause (h) of Section 2 on the date immediately before the appointed day and no further amount shall be payable to the owner in respect of such coal or other assets.]

Section 9. Payment of further amount

(1) In consideration of the retrospective operation of the provisions of Sections 3, 4 and 5, there shall be given by the Central Government, in cash, to the owner of every coal mine or group of coal mines specified in the Schedule, an amount equal to the amount which would have been, but for the provisions of the said Sections 3, 4 and 5, payable to such owner under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973), for the period commencing on the 1st day of May, 1973 (15 of 1973), and ending on the date on which fails Act receives the assent of the President.

(2) In addition to the amount referred to in sub-section (1), there shall be given by the Central Government, in cash, to the owner of every coal mine or group of coal mines specified in the Schedule, simple interest at the rate of four per cent. per annum on the amount specified against such owner in the corresponding entry in the fifth column of the Schedule for the period commencing on the date on which this Act receives the assent of the President and ending on the date on which payment of such amount is made by the Central Government to the Commissioner.

(3) The amounts referred to in sub-section (1) and sub-section (2) shall be in addition to the amount specified in the Schedule.

Section 10. Income derived by the owners of coal mines after the appointed day to be refunded to the Central Government

(1) Where, in pursuance of any decree, order or injunction of a court or otherwise, the Central Government or the Custodian appointed under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973), was prevented from taking over the management of any coal mine, the owner of such coal mine shall render, within sixty days from the date on which management of the coal mine is delivered to the Central Government or Government company, as the case may be, accounts in relation to the period commencing on the date of commencement of the said Act and ending on the date of delivery of such management to the Central Government or the Government company, as the case may be, with regard to the

(a) assets and stores of the coal mine acquired or sold by him during the said period;

(b) coal sold or despatched during the said period;

(c) income derived by him from the coal mine during the said period.

(2) If, on examination of the accounts referred to in sub-section (1), any income is found to have been derived by the owner from the coal mine during the period referred to in that sub-section, such income shall be recoverable by the Central Government from the amount payable under Section 8 to the owner of such coal mine, and, the debt due to the Central Government on this account shall rank as an unsecured debt.

(3) If no account is rendered by the owner of a coal mine within the period referred to in sub-section (1) or if the Central Government or the Government company has any reason to believe that the account rendered by such owner is incorrect or false in material particulars, the Central Government or the Government company may refer the matter to the Commissioner and thereupon the Commissioner shall determine the income derived by the owner from the coal mine, during the period referred to in sub-section (1), and take steps to recover the said income from the amount payable to the owner of the coal mine under Section 8, as if the debt due to the Central Government on this account were an unsecured debt.

(4) No mortgage, charge, lien or other incumbrance in relation to a coal mine or any asset thereof shall be binding on the Central Government or the Government company if such mortgage, charge, lien or other incumbrance was created, at any time during the period in which the Central Government or the Custodian was prevented, by any decree, order or injunction of a court or otherwise, from taking over the management of the said coal mine.

Chapter IV

MANAGEMENT, ETC., OF COAL MINES

Section 11. Management, etc., of coal mines

(1) The general superintendence, direction, control and management of the affairs and business of a coal mine, the right, title and interest of an owner in relation to which have vested in the Central Government under Section 3, shall,

(a) in the case of a coal mine in relation to which a direction has been made by the Central Government under sub-section (1) of Section 5, vest in the Government company specified in such direction, or

(b) in the case of a coal mine in relation to which no such direction has been made by the Central Government, vest in one or more Custodians appointed by the Central Government under sub-section (2),

and thereupon the Government company so specified or the Custodian so appointed, as the case may be, shall be entitled to exercise all such powers and do all such things as the owner of the coal mine is authorised to exercise and do.

(2) The Central Government may appoint an individual or a Government company as the Custodian of a coal mine in relation to which no direction has been made by it under sub-section (1) of Section 5.

Section 12. Duty of persons in charge of management of coal mines to deliver all assets, etc

(1) On the vesting of the management of a coal mine in a Government company or on the appointment of a Custodian, all persons in charge of the management of such coal mine immediately before such vesting or appointment, shall be bound to deliver to the Government company or the Custodian, as the case may be, all assets, books of account, registers or other documents in their custody relating to the coal mine.

(2) The Central Government may issue such directions as it may deem desirable in the circumstances of the case to the Government company or Custodian as to its or his powers and duties and the Government company or Custodian may also, if it or he so desires, apply to the Central Government at any time for instructions as to the manner in which the management of the coal mine shall be conducted by it or him or in relation to any other matter arising in the course of such management.

(3) The Custodian shall receive from the funds of the coal mine, in relation to which he or it is the Custodian, such remuneration as the Central Government may fix and shall hold office during the pleasure of the Central Government.

Section 13. Accounts and audit

The Custodian of every coal mine shall maintain the accounts of such mine in such manner and under such conditions as may be prescribed.

Chapter V

PROVISIONS RELATING TO EMPLOYEES OF COAL MINES

Section 14. Liability of officer or other employee of a coal mine for transfer to any other coal mine

14[Notwithstanding anything contained in the Industrial Disputes Act, 1947 (14 of 1947), or in any other law for the time being in force, the services of any officer or other employee employed in a coal mine shall be liable to be transferred to any other coal mine and such transfer shall not entitle such officer of other employee to any compensation under this Act or any other law for the time being in force and no such claim shall be entertained by any court, tribunal or other authority.]

Section 15. Provident and other funds

(1) Where a coal mine has established a provident fund, superannuation welfare or other fund for the benefit of its employees, the monies relatable to the employees, whose services have become transferred by or under this Act to the Central Government or a Government company shall, out of the monies standing, on the appointed day, to the credit of such provident fund, superannuation welfare or other fund, stand transferred to, and vest in, the Central Government or the Government company, as the. case may be.

(2) The monies which stand transferred, under sub-section (1), to the Central Government or a Government company shall be dealt with by that Government or company, as the case may be, in such manner as may be prescribed.

Section 16. Superannuation fund, etc., to be distributed to employees whose employment becomes terminated under this Act

Where the employment of an employee stands terminated by reason of sub-section (3) of Section 14 and such employee is not employed by the owner of the coal mine in any of his other establishments, such owner shall pay to such employee the amount standing at his credit in the provident fund and also pay him the amounts due to him as superannuation, welfare and other benefits admissible to him as if the employee had superannuated or his service with the coal mine had terminated on the day immediately preceding the specified date.

Chapter VI

COMMISSIONER OF PAYMENTS

Section 17. Commissioner of Payments to be appointed

(1) For the purpose of disbursing the amounts payable to the owner of each coal mine or group of coal mines, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.

(2) The Central Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons to also exercise all or any of the powers exercisable by him under this Act, and different persons may be authorised to exercise different powers.

(3) Any person authorised by the Commissioner to exercise any powers may exercise those powers in the same manner and with the same effect as if they have been conferred on that person directly by this Act and not by way of authorisation.

(4) The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.

Section 18. Payment by the Central Government to the Commissioner

(1) The Central Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner for payment to the owner of a coal mine, an amount equal to the amount specified against the coal mine in the Schedule and shall also pay to the Commissioner such sums as may be due to the owner of a coal mine under Section 9.

(2) In addition to the sum referred to in sub-section (1), the Central Government shall pay, in cash, to the Commissioner, such amount as may become due to the owner of a coal mine in relation to 15[the period] during which the management of the coal mine remains vested in the Central Government 16[, and simple interest at the rate of four per cent. per annum on such amount for the period commencing on the 1st day of July, 1975 and ending on the date of payment of such amount to the Commissioner].

(3) A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account in the Public Account of India, and thereafter the said deposit account shall be operated by the Commissioner.

(4) Separate records shall be maintained by the Commissioner in respect of each coal mine in relation to which payments have been made to him under this Act.

(5) Interest accruing on the amounts standing to the credit of the deposit account referred to in sub-section (3) shall enure to the benefit of the owners of coal mines 17[and shall also be payable to the Commissioner in addition to the sum referred to in sub-section (1)].

(6) References in this section to the owner of a coal mine shall, in relation to a group of coal mines specified in the Schedule, be construed as references to the owner of that group of coal mines.

Section 19. Statement of accounts in respect of the period of management by the Central Government, etc

(1) The Central Government or the Government company, as the case may be, shall cause the books in relation to each coal mine, the management of which has vested in it under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973), to be closed and balanced as on the date immediately before the appointed day, and shall cause a statement of accounts, as on that day, to be prepared, within such time, in such form and in such manner as may be prescribed, in relation to each such mine in respect of the transactions effected by it during the period for which the management of such coal mine remained vested in it:

Provided that where two or more coal mines were owned, before the commencement of this Act, by the same owner, a consolidated statement of accounts may be prepared for all the coal mines owned by such owner.

(2) All amounts received by the Central Government or the Government company after the closure of such accounts shall, where such accounts relate to transactions effected before the appointed day, be included in the said statement of accounts in respect of the coal mine to which the said receipt relates.

(3) The Central Government or the Government company in which the right, title and interest of coal mine stand vested shall be entitled to receive, up to the specified date, to the exclusion of all other persons, any money, due to the coal mine, realised after the appointed day notwithstanding that the realisations pertain to a period prior to the appointed day:

Provided that where such realisations have not been included in the statement of accounts as on the day immediately before the appointed day, a supplementary statement of accounts shall be prepared and furnished, at such intervals as may be prescribed by the Central Government or the Government company to the owner of the coal mine.

18[(4) The liabilities of the coal mine (not being liabilities arising out of advances made by the Central Government or the Government company), which could not be discharged by the appointed day, may be discharged by the Central Government or the Government company up to the specified date out of the realisations effected before or after the appointed day or out of advances or borrowings made up to the specified date and every payment so made shall be included in the statement of accounts as on the date immediately before the appointed day indicating therein the period in relation to which the payments were made and the payments so made shall not be called in question in any court:

Provided that the liabilities in relation to the period prior to the appointed day, which have not been discharged on or before the specified date, shall be the liablities of the owner of the coal mine.]

(5) A copy of each statement of accounts prepared under this section shall be delivered by the Central Government or the Government company, as the case may be, to the Commissioner and also to the owner:

Provided that where the number of owners is more than one, only one copy of the statement of accounts shall be given to the owners for the benefit of all of them.

(6) The statement of accounts prepared under this section shall be audited by a person who is qualified to be appointed as an auditor of a company under Section 226 of the Companies Act, 1956 (1 of 1956), and the auditor so appointed shall receive from the funds of the coal mine, such remuneration as the Central Government may fix.

(7) The audit of the statement of accounts shall be conducted in such manner as the Central Government may direct.

19[(8) The statement of accounts audited under sub-section (6) shall, unless the contrary is proved, be conclusive proof in respect of every matter entered therein.

Explanation. For the purposes of this section, statement of accounts means a statement in the form of receipts and payments, and does not include any statement that may be prepared as a result of the closing and balancing of the books for the preparation of the profit and loss account and balance-sheet or any statement prepared in accordance with the normal commercial practice.]

20[19-A. Validation of certain collections. (1) Notwithstanding anything contained in Section 2, as amended by Section 10 of the Coal Mines Nationalisation Laws (Amendment) Act, 1978, any money collected by the Central Government or the Government company during the period commencing on the appointed day and ending with the date specified under sub-section (3) of Section 19 shall be deemed to have been validly collected by the Central Government or the Government company, as the case may be, and any such money shall be applied in accordance with the provisions of Section 19.

(2) Any money collected as aforesaid shall not be called in question in any court of law.]

Section 20. Claims to be made to the Commissioner

21[(1)] Every person having a claim against the owner of a coal mine shall prefer such claim before the Commissioner within thirty days from the specified date:

Provided that if the Commissioner is satisfied that the claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, he may entertain the claim within a further period of thirty days but not thereafter.

22[(2) Without prejudice to the provisions of sub-section (1), claims in relation to a provident fund, pension fund, gratuity fund or any other fund established for the welfare of the persons employed by the owner of a coal mine or group of coal mines may be filed on behalf of the persons so employed by the Coal Mines Provident Fund Comissioner appointed by the Central Government under Section 3-C of the Coal Mines Provident Fund, Family Pension and Bonus Schemes Act, 1948 (46 of 1948); 23[and claims in relation to any other matter may be filed on behalf of all or any of the persons so employed or any group of such persons, by any Trade Union, registered under the Trade Unions Act, 1926 (16 of 1926), or, where no such claim has been filed by any Trade Union, by the Chief Labour Commissioner (Central) appointed by the Central Government or any officer subordinate to him;] and the claims so made shall be deemed to have been made by the persons having a claim against the owner of a coal mine or group of coal mines:

Provided that no such claim shall be made by the Coal Mines Provident Fund Commissioner 24[or the Trade Union or the Chief Labour Commissioner (Central) or any officer subordinate to him,] in relation to a person who has already made a claim under sub-section (1).]

25[(3) Where any claim, not being a claim which was time-barred on the 31st day of January, 1973, was preferred under sub-section (1) within the period specified therefor and was rejected merely on the ground that such claim was time-barred, such claim shall be deemed not to have been rejected and the Commissioner shall restore on his file such claim and shall deal with it in the manner specified in Section 23.]

Section 21. Priority of claims in relation to arrears of provident fund, etc

(1) Every person employed by the owner of a coal mine or group of coal mines may make a claim to the Commissioner to the effect that the sums deducted under sub-section (4) of Section 7 of the Coal Mines (Taking Over of Management) Act, 1973, are not sufficient to meet fully the amount of arrears due to him, on the appointed day within the meaning of that Act, from the owner of such coal mine or group of coal mines,

(a) in relation to a provident fund, pension fund, gratuity fund or any other fund established for the welfare of the persons employed by the owner of a coal mine or group of coal mines, or

(b) as wages,

and that a sum equal to the deficiency may be recovered from the amount specified in the Schedule against the owner of such coal mine or group of coal mines.

(2) Where a claim is made under sub-section (1), the Commissioner shall determine the extent of the deficiency and shall, after such determination, deduct in the first instance, out of the amount paid to him under Section 8, a sum equal to the extent of the deficiency determined by him under this sub-section.

(3) All sums deducted by the Commissioner under sub-section (2) shall, in accordance with such rules as may be made under this Act, be credited by the Commissioner to the relevant fund or be paid to the persons to whom such sums are due, and on such credit or payment, the liability of the owner in respect of all the amounts of arrears due as aforesaid shall stand discharged.

(4) The deductions made by the Commissioner under sub-section (2) shall have priority over all other debts, whether secured or unsecured.

Section 22. Priority in relation to other claims

(1) Save as otherwise provided in Section 21, every secured debt due from the owner of a coal mine or group of coal mines shall have priority over all other debts and shall be paid in accordance with the rights and interests of the secured creditors.

(2) Notwithstanding anything contained in any other law for the time being in force, there shall be paid in priority to all other unsecured debts, not being the amounts advanced by the Central Government or the Custodian appointed under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973), for the management of the coal mine,

(a) all sums due to the State Government including royalty and dead rent;

(b) all amounts due in respect of any compensation or liability for compensation under the Workmen's Compensation Act, 1923 (8 of 1923), in respect of the death or disablement of any employee of the coal mine unless such mine has, under such contract with insurers as mentioned in Section 15 of the said Act, rights capable of being transferred to and vested in, the workmen; and

(c) all sums deducted by the employer from the salary or wages of any workman or other employee for credit to any provident fund, or any other fund established for the welfare of the employees of the coal mine but not deposited to the credit of the said fund.

(3) The debts specified in sub-section (2) shall rank equally among themselves and be paid in full, unless the assets are insufficient to meet them, in which case they shall abate in equal proportions and be paid accordingly.

Section 23. Admission or rejection of claims

(1) The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim or be excluded from the benefit of the disbursement made by the Commissioner.

(2) Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of the daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.

(3) Every claimant who fails to file the proof of his claim within the time specified by the Commissioner shall be excluded from the disbursements made by the Commissioner.

(4) The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the owner of the coal mine an opportunity of refuting the claim and after giving the claimant a reasonable opportunity of being heard, in writing, admit or reject the claim in whole or in part.

(5) The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions including the place or places at which he will hold his sittings and shall, for the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under the Code of Civil Procedure, 1908 (5 of 1908), while trying a suit, in respect of the following matters, namely:

(a) the summoning and enforcing the attendance of any witness and examining him on oath;

(b) the discovery and production of any document or other material object producible as evidence;

(c) the reception of evidence on affidavits;

(d) the issuing of any commission for the examination of witness.

(6) Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning of Sections 193 and 228 of the Indian Penal Code (45 of 1860) and the Commissioner shall be deemed to be a civil court for the purposes of Section 195 and Chapter XXXV of the Code of Criminal Procedure, 1898 (5 of 1898).

26[(6-A) The Commissioner may, on receipt of a claim,

(a) elect to settle the claim himself; or

(b) transfer the claim for settlement to a person authorised in this behalf under sub-section (2) of Section 17; or

(c) withdraw the claim from the person referred to in clause (b) and either settle the claim himself or transfer it for disposal to any other person who has been authorised in this behalf under sub-section (2) of Section 17.]

(7) 27[A claimant or owner who is dissatisfied with the decision of the Commissioner may prefer an appeal, within a period of sixty days from the date of the decision,] to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the coal mine is situated:

Provided that where a person who is a Judge of a High Court is appointed to be the Commissioner, such appeal shall lie to the High Court for the State in which the coal mine is situated, and such appeal shall be heard and disposed of by not less than two Judges of that High Court:

28[Provided further that any appeal which has not been preferred before the date on which the Coal Mines Nationalisation Laws (Amendment) Act, 1978, receives the assent of the President, shall be preferred within a period of sixty days from such date.]

29[23-A. Application of Sections 5 and 12 of the Limitation Act. The provisions of Sections 5 and 12 of the Limitation Act, 1963 (36 of 1963), shall, so far as may be, apply to appeals under Section 23.]

Section 24. Disbursement of money by the Commissioner to claimants

Where, after meeting the claims admitted by him, of secured creditors, and unsecured creditors having priority under sub-section (2) of Section 22, the total amount of claims of other unsecured creditors admitted by the Commissioner, does not exceed the total amount of the money credited to the account of a coal mine, every such admitted claim shall be paid in full and the balance, if any, shall be paid to the owner, but where such amount is insufficient to meet in full the total amount of the admitted claims, all such claims shall abate in equal proportions and be paid accordingly.

30[24-A. Interest on admitted claims. Notwithstanding any award, decree or order of any court, tribunal or other authority, passed before the appointed day, in relation to any coal mine, where any amount is payable in respect of a claim admitted under this Act, the interest payable on such amount for any period after the appointed day shall be at such rate not exceeding the rate of interest accruing on any amount deposited by the Commissioner under Section 18.]

Section 25. Recovery of excess payments made by Central Government or Custodian

31[Any amount in excess of payments over receipts in the statement of accounts prepared under Section 19 shall be deemed to be an amount advanced by the Central Government or the Custodian, as the case may be, for the management of a coal mine during the period in which the management of such coal mine remained vested in the Central Government and the Central Government may make a claim to the Commissioner for such excess payment and such claim shall have priority over the claims of all other unsecured creditors of the coal mine, including those referred to in sub-section (2) of Section 22.

Explanation. In this section, Custodian means the Custodian appointed under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973).]

32[25-A. Notice to owners of coal mines and managing contractors, etc. (1) After meeting the liabilities of persons whose claims have been admitted under this Act, the Commissioner shall notify, in such manner as he may think fit, the amount of money available with him and specify in such notification a date within which the owners of the coal mines, the managing contractors and the owners of any machinery, equipment or other property which has vested in the Central Government or a Government company under this Act and which does not belong to the owners of the coal mines may apply to him for payment.

(2) Where any application is made under sub-section (1), the Commissioner shall, after satisfying himself as to the right of the applicant to receive the whole or any part of the amount, pay the amount to the person concerned and in the event of there being a doubt or dispute as to the right of the person to receive the whole or any part of the amount, the Commissioner shall deal with the application in the manner specified in sub-section (2) of Section 26.]

Section 26. Disbursement of amounts to the owners of coal mines

(1) If out of the monies paid to him in relation to a coal mine or group of coal mines specified in the second column of the Schedule, there is a balance left after meeting the liabilities of all the secured and unsecured creditors, the Commissioner shall disburse such balance to the owner of such coal mine or group of coal mines.

(2) Before making any payment to the owner of any coal mine or group of coal mines under sub-section (1), the Commissioner shall satisfy himself as to the right of such person to receive the whole or any part of such amount, and in the event of there being a doubt or dispute as to the right of the person to receive the whole or any part of the amount, referred to in Sections 8 and 9, the Commissioner shall refer the matter to the court and make the disbursement in accordance with the decision of the court.

(3) For the removal of doubts, it is hereby declared that the entries in the fourth column of the Schedule shall not be deemed to be conclusive as to the right, title and interest of any person in relation to any coal mine specified in the corresponding entries in the second column of the Schedule and evidence shall be admissible to establish the right, title and interest of any person in relation to such coal mine.

(4) In relation to a coal mine the operations of which were, immediately before the taking over of the management of such coal mine under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973), under the control of a managing contractor, the amount specified in the fifth column of the Schedule against such coal mine shall be apportioned between the owner of the coal mine and such managing contractor in such proportions as may be agreed upon by or between the owner and such managing contractor, and in the event of there being no such agreement, in such proportions as may be determined by the court on a reference made to it by the Commissioner.

(5) Where any machinery, equipment or other property in a coal mine has vested in the Central Government or a Government company under this Act, but such machinery, equipment or other property does not belong to the owner of such coal mine, the amount specified in the fifth column of the Schedule against such coal mine shall, on a reference made to it by the Commissioner, be apportioned by the court between the owner of such coal mine and the owner of such machinery, equipment or other property having due regard to the value of such machinery, equipment or other property on the appointed day.

33[(6) Where the amount specified in the fifth column of the Schedule is relatable to a group of coal mines, the Commissioner shall have power to apportion such amount among the owners of such group, and in making such apportionment, the Commissioner shall have regard to the highest annual production in the coal mine during the three years immediately preceding the appointed day.]

Explanation. In this section, court , in relation to a coal mine, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the coal mine is situated.

Section 27. Undisbursed or unclaimed amount to be deposited to the general revenue account

Any money paid to the Commissioner which remains undisbursed or unclaimed for a period of 34[three years from the day on which the last order for disbursement was made], shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money so transferred may be preferred to the Central Government by the person entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for payment of the claim being treated as an order for the refund of revenue.

Chapter VII

MISCELLANEOUS

Section 28. Effect of this Act on other laws

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act, or in any decree or order of any court, tribunal or other authority.

Section 29. Contracts to cease to have effect unless ratified by Government

(1) Every contract entered into by the owner or occupier of any coal mine for any service, sale or supply and in force immediately before the appointed day shall, on and from the expiry of one hundred and twenty days from the appointed day, cease to have effect unless such contract is, before the expiry of that period, ratified, in writing, by the Central Government and in ratifying such contract the Central Government may make such alterations or modifications therein as it may think fit:

Provided that the Central Government shall not omit to ratify a contract unless it is satisfied that such contract is unduly onerous or has been entered into in bad faith or is detrimental to the interests of the coal mine.

(2) The Central Government shall not omit to ratify a contract or make any alteration or modification therein except after giving to the parties to the contract a reasonable opportunity of being heard and except after recording in writing its reasons for refusal to ratify the contract.

Section 30. Penalties

35[(1)] Any person who,

(a) having in his possession, custody or control any property forming part of the undertaking of any coal mine referred to in the Schedule wrongfully withholds such property from the Central Government or the Government company, or

(b) wrongfully obtains possession of, or retains, any property forming part of the undertaking of any coal mine specified in the Schedule or wilfully withholds or fails to furnish to the Central Government or any person specified by that Government, any document relating to such coal mine which may be in his possession, custody or control or fails to deliver to the Custodian any assets, books of account, registers or other documents in his custody relating to the coal mine in respect of which a Custodian has been appointed, or

(c) wrongfully removes or destroys any property of any coal mine or prefers any claim under this Act which he knows or has reasonable cause to believe to be false or grossly inaccurate,

shall be punishable with imprisonment for a term which may extend to two years, or with fine which may extend to ten thousand rupees, or with both.

36[(2) Any person who engages, or causes any other person to be engaged, in winning or mining coal from the whole or part of any land in respect of which no valid prospecting licence or mining lease or sub-lease is in force, shall be punishable 37[with imprisonment for a term which may extend to three years and also with fine which may extend to twenty thousand rupees].]

Section 31. Offences by companies

(1) Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of, and was responsible to, the company for the conduct of the business of the company as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:

Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.

(2) Notwithstanding anything contained in sub-section (1), where any offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to, any neglect on the part of any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.

Explanation. For the purposes of this section,

(a) company means any body corporate and includes a firm or other association of individuals; and

(b) director , in relation to a firm, means a partner in the firm.

Section 32. Mining companies not to be wound up by the court

No proceeding for the winding up of a mining company, the right, title and interest in relation to the coal mine owned by which have vested in the Central Government or a Government company under this Act or for the appointment of a receiver in respect of the business of the company, shall lie in any court except with the consent of the Central Government.

Section 33. Delegation of powers

(1) The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act may also be exercised by any person or persons as may be specified in the notification.

(2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.

Section 34. Power to make rules

(1) The Central Government may, by notification, make rules to carry out the provisions of this Act.

(2) In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters, namely:

(a) the manner in which the coal mine shall be managed by a Government company or a Custodian;

(b) the manner in which monies in any provident or other fund referred to in Section 15 shall be dealt with;

(c) the form and manner in which the statement of accounts referred to in Section 19 shall be prepared;

(d) any other matter which is required to be, or may be, prescribed.

(3) Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or successive sessions aforesaid, both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.

Section 35. Power to remove difficulties

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:

Provided that no such order shall be made after the expiry of a period of two years from the appointed day.

THE SCHEDULE

(See Sections 3, 8 and 18)

Sl. No.

Name of the mine

Location of the mine

Name and address of owners of the mine

Amount (in rupees)

1

2

3

4

5

ASSAM

Jeypore Coalfield

1.

Bimalpore . . .

Post Office Sibsagar

Bimalpore Collieries Limited, Post Office Sibsagar.

4,000

2.

Dilli . . . . . .

Post Office Banhat, Sibsagar.

Dilli Collieries Association Limited, Post Office Tinsukia.

4,000

3.

Jeypore . . . . .

Post Office Namrup

Jeypore Collieries (Private) Limited, Post Office Namrup.

75,000

Makum Coalfield, Lakhimpur

4.

Baragolai . . . .

Post Office Baragolai

Assam Railways and Trading Company Limited, Margherita.

3848,84,000

5.

Ledo . . . . . .

Post Office Ledo

Assam Railways and Trading Company Limited, Margherita.

Amount included in amount specified against Sl. No. 4.

6.

Namdang . . . .

Post Office Baragolai

Assam Railways and Trading Company Limited, Margherita.

4,000

7.

Tipong . . . . .

Post Office Ledo

Assam Railways and Trading Company Limited, Margherita.

Amount included in the amount specified against Sl. No. 4.

Mikir Coalfield

8.

Koilajan . . . .

Post Office Koilajan

Koilajan Collieries Limited, Post Office Dimapur, Naga Hills.

38,000

9.

Seelvata . . . .

Post Office Diphu, District Mikir Hills.

Hira Padda Dipali Dutta, Shillong.

4,000

BIHAR

Daltonganj Hutar Coalfield, Palamau

10.

Hutar . . . . . .

Post Office Hutar Colliery.

Sone Valley Portland Cement Company Limited, Post Office Japla, Palamau.

2,98,000

11.

Jagaldaga . . .

Post Office Latehar, Palamau.

Shri S.K. Dutta, 23/P/1A, Manicktola Main Road, Calcutta-54.

4,000

12.

Rajhara . . . . .

Post Office Rajhara Colliery.

Ram Saran Das & Brothers, 18, Netaji Subhas Road, Calcutta-1.

6,67,000

East Coalfield, Hajaribagh

13.

East Bokaro . .

Post Office Pichri

East Bokaro Collieries Company (Private) Limited, Post Office Pichri.

15,000

14.

New Selected Dhori . . . . . .

Post Office Bermo

Gopal N. Singh Krishna N. Singh, Govind N. Singh, Shyam N. Singh, Girdher N. Singh.

4,80,000

Nominated Owner:

Shri Bhuneshwar Goswami, Post Office Bermo, Hazaribagh.

15.

Pure Dhori . . .

Post Office Tantri

Pure Dhori Colliery Company, Post Office Tantri, Hazaribagh.

29,200

16.

Selected Kargali

Post Office Pichri

Vaydanji J-Dave, Post Office Box 8, Jharia.

1,73,000

Hurrah Coalfield (Santhal Pargana)

17.

Hurrah Block IA

Fulberia, Post Office Mahagama.

Ideal Mining Combine, Post Office Mahagama, District Santhal Pargana.

5,000

18.

Hurrah Block IB

Post Office Mahagama

Dwaraka Prasad Marwari, Post Office Mahagama, District Santhal Pargana.

4,000

19.

Bergo . . . . .

Post Office Denro (Santhal Pargana).

Khudiram Seal, Post Office Dhanro (Santhal Pargana).

4,000

20.

Churi Jilwari . .

Post Office Godda

Fulchand Ram, Post Office Godda (Santhal Pargana).

4,000

21.

Lalmatia . . . .

Post Office Mahagama

Messrs. S.P. Coal Enterprises Post Office Mahagama, District Santhal Pargana.

18,000

22.

Paharpur . . . .

Post Office Mahagama

S.P. Coal Enterprises, Post Office Mahagama (Santhal Pargana).

7,000

23.

Paul's Chilgo.

Post Office Amrapara (Santhal Pargana).

Paul Brothers, Post Office Jamtara (Santhal Pargana).

4,000

24.

Simlong . . . .

Post Office Dhamni

H.N. Bhagar, Post Office Barhait (Santhal Pargana).

4,000

Jainty Coalfields (Santhal Pargana)

25.

Bhawanipur . .

Post Office Chitra

Sidheswari Prasad, N. Deo, Post Office Chitra (Santhal Pargana)

13,000

26.

Central Saharpuri . . . .

Post Office Chitra

M.N. Singh and S.S. Singh, Post Office Chitra (Santhal Pargana).

15,000

27.

Chatkam . . . .

Post Office Dhamni (Santhal Pargana).

H.N. Bhagat, Post Office Barhait (Santhal Pargana).

4,000

28.

Chitra Central.

Post Office Chitra

B.N. Mandal and Company, Post Office Chitra (Santhal Pargana).

7,000

29.

East Damagorah

Post Office Kukraha

R.N. Singh, Post Office Saroth.

15,000

30.

Gandharb . . .

Shri Tibriwal, Post Office Deoghar.

4,000

31.

Girija . . . . . .

Post Office Chitra

Shri M.K. Singh, Post Office Chitra (Santhal Pargana).

4,000

32.

Haripur . . . . .

Post Office Mahagama

Purushottam Das, Post Office Mahagama (Santhal Pargana).

4,000

33.

Harinsingha (Coal Pit) . . .

Village and Post Office Dumka (Santhal Pargana).

Biswanath Himathsingha, Village and Post Office Dumka (Santhal Pargana).

4,000

34.

Jayanti Central.

Shri O.P. Santhalia, 16, India Exchange Place, Calcutta-1

54,000

35.

Jayanti Khas . .

Shri Saligram Prasad Singh, Post Office Madhupur.

4,000

36.

Jilwari No. 7 . .

Shri Jagannath Prasad Bhagat, Post Office Saraunri.

4,000

37.

Mondal's Damgora East Sec. . . . . . .

Post Office Chitra (Santhal Pargana).

C.C. Mondal, Post Office Dishergarh, Burdwan.

15,000

38.

Mondal's Damgora West.

Post Office Chitra (Santhal Pargana).

A.K. Bhaduri, Post Office Chitra (Santhal Pargana).

4,000

39.

North Saharjuri

Shri A.P. Singh and Others, Post Office Kukraha.

7,000

40.

Patrika . . . . .

Post Office Chitra

Shri N.K. Singh, Post Office Chitra (Santhal Pargana).

6,000

41.

Phulberia . . . .

Shri M.P. Marwari, Post Office Mahajama.

5,000

42.

Saharjuri . . . .

Post Office Kukraha

M.G. Mishra, Post Office Kukraha.

17,000

43.

Tarabad Bootbari . . . .

Post Office T.K. Gram

Sri Durga Jamjuri Coal Company (Private) Limited, Post Office Barakar, District Burdwan.

4,000

44.

Tulsi Dabor . .

Post Office Chitra

Nalini Kumar Singh, Post Office Chitra (Santhal Pargana).

19,000

Jharia Coalfield

45.

Agarwal Godhur

Post Office Kusunda

Agarwalla Godhur Coal Company, Post Office Kusunda, Dhanbad.

95,000

46.

Baramessia Sikarichuck . .

Post Office Tundoo

Thakur Rama Avtar Singh, Post Office Tundoo, Dhanbad.

49,000

47.

Baherabera Chuck . . . . .

Post Office Tundoo

Thakur Gupteswar Prasad Singh, Post Office Tundoo, Dhanbad.

45,000

48.

Barwabera . . .

Post Office Nawagarh

B. Trigunai and Brothers, Post Office Nawagarh, Dhanbad.

73,000

49.

Barora . . . . .

Post Office Nawagarh

Barora Coal Concern, Post Office Nawagarh, Dhanbad.

4,26,000

50.

Bastacolla . . .

Post Office Dhansar

Bastacolla Coal Company Limited, Post Office Dhansar, Dhanbad.

23,32,000

51.

Basudev A (Narayan seam)

Post Office Khas Jinagora.

A.B. Jugdutt and Company, Jharia.

9,000

52.

Bera Colliery . .

Post Office Jharia

Bera Colliery Company, Post Office Jharia.

12,28,000

53.

Bright Kusunda

Post Office Dhansar

Bright Kusunda Colliery Company, Post Office Dhansar, Dhanbad.

4,000

54.

Bright Tasra . .

Post Office Sindri

Seth Jharumal, Post Office Sindri, Dhanbad.

18,000

55.

Basudev A . .

Post Office Khas Jeenagora.

R.B. Jugdutt and Company, Jharia.

17,000

56.

Banerjee's Dobary . . . . .

Post Office Jharia

S.B. Banerjee and Sons, Post Office Jharia.

4,000

57.

Central Ganeshpur . . .

Post Office Nawagarh

Shyamlal Sunda and Company, Post Office Nawagarh, Dhanbad.

41,000

58.

Central Kendwadih . . .

Post Office Nawagarh

Narsing Harji, Post Office Nawagarh, Dhanbad.

2,88,000

59.

Central Kessurgarh . . .

Post Office Nawagarh

Bhairobux Agarwalla, Post Office Nawagarh, Dhanbad.

80,000

60.

Central Baihardih . . .

Post Office Katrasgarh

K.K. Chandra & Brothers, Post Office Katrasgarh.

76,000

61.

Central Sinidih.

Post Office Tundoo

Srimati Manjula Devi, Post Office Tundoo.

4,000

62.

Central Golukdih . . . .

Post Office Jharia

Srimati Jyotsna Devi, Nilachal , Post Office Sitarampur, Burdwan.

44,000

63.

Central Dobary

Post Office Jharia

Srimati Jayanti Devi, Post Office Jharia, Dhanbad.

42,000

64.

Central Keshalpur . . .

Post Office Katrasgarh

Moolji N. Cholia, Post Office Katrasgarh, Dhanbad.

1,01,000

65.

Central Godhur

Post Office Kusunda

Central Godhur Colliery Company, Post Office Kusunda, Dhanbad.

42,000

66.

Central Jayramdih . . .

Post Office Nawagarh

Paul Brothers, Post Office Nawagarh, Dhanbad.

49,000

67.

Central Tasra . .

Post Office Sindri

Central Tasra Coal Company Limited, Post Office Jharia, Dhanbad.

52,000

68.

Central Angarpathra . .

Post Office Sijua

Central Angarpathra Colliery Company, Post Office Sijua, Dhanbad.

99,000

69.

Central Bansjora

Post Office Sijua

Khas Sijua Coal Company (Private) Limited, Post Office Jharia, Dhanbad.

1,13,000

70.

Chandore . . . .

Post Office Katrasgarh

R.N. Singh and Others, Post Office Katrasgarh.

67,00

71.

Chandore . . . .

Post Office Sijua

D.P, Agarwalla, Jharia, Dhanbad.

16,000

72.

Central Sulunga

Post Office Khas Jeenagora.

Purushottampur Colliery Company (Private) Limited, Post Office Jharia, Dhanbad.

4,98,000

73.

Central Chandore . . . .

Srimati Jyotsna Devi, Post Office Jharia, Dhanbad.

4,000

74.

Damra Khas . .

Post Office Nawagarh

Sheikh Brothers and Company, Post Office Nawagarh, Dhanbad.

56,000

75.

Damra Pinalgoria . . .

Post Office Nawagarh

Lala Mohinder Paul, Post Office Nawagarh, Dhanbad.

35,000

76.

Diamond Phularitand . . .

Post Office Kharkharee

Shyama Coal Company, Post Office Kharkharee.

63,000

77.

Dhansar . . . .

Post Office Dhansar

Pure Dhansar Coal Company, Post Office Dhansar, Dhanbad.

3,18,000

78.

Dhansar, NBH.

Post Office Dhansar

Dhansar Coal Company (Private) Limited, Post Office Dhansar, Dhanbad.

2,84,000

79.

East Benedih . .

Post Office Nawagarh

East Bengal Coal Concern (Private) Limited, Post Office Nawagarh, Dhanbad.

1,09,000

80.

East Dharmaband . .

Post Office Nawagarh

East Dharmaband Colliery Company, Post Office Nawagarh, Dhanbad.

22,000

81.

East Khas Baihardih . . .

Post Office Tundoo

East Khas Baihardih Coal Company, Post Office Tundoo.

1,00,000

82.

East Mandra . .

Post Office Nawagarh

Bharat Coal Company, Post Office Nawagarh, Dhanbad.

55,000

83.

East Bastacolla.

Post Office Dhansar

East Bastacolla Colliery Company, Post Office Jharia, Dhanbad.

1,32,000

84.

East Busseriya.

Post Office Kusunda

East Busseriya Colliery Company (Private) Limited, Shanti Bhawan, Dhanbad.

10,08,000

85.

East Sinidih . .

Post Office Tundoo

P. Chanchani and Company (Private) Limited, Post Office Tundoo.

60,000

86.

East Kujama . .

Post Office Jharia

East Kujama Colliery Company, Post Office Sijua, Dhanbad.

43,000

87.

East Keshalpur.

Post Office Katrasgarh

Shri Baijnath Chowdhury and Others, Post Office Katrasgarh, Dhanbad.

40,000

88.

East Kendwadih

Post Office Dhansar

East Kendwadih Coal Company Limited, Kusunda.

43,000

89.

East Lohabati.

Post Office Ramnagargarh

East Murulidih Coal Company (Private) Limited, Post Office Jharia, Dhanbad.

1,48,000

90.

East Tetulmari.

Post Office Sijua

East Tetulmari Colliery Company Limited, Sijua.

4,000

91.

East Murulidih.

Post Office Mohuda

P.K. Lalla, Post Office Kharkharee, District Dhanbad.

4,000

92.

East Godhur . .

Post Office Kusunda

East Godhur Colliery Company (Private) Limited, Post Office Dhanbad.

4,000

93.

Golden Jeenagora . . .

Post Office Khas Jeenagora

Salunga Collieries (Private) Limited, Post Office Dhanbad.

7,64,000

94.

Ghutway . . . .

Post Office Karmatand

Ghutway Colliery Company, Dugda, District Hazaribagh.

4,000

95.

Golden Sinidih.

Post Office Tundoo

Hit Narayan Singh, Post Office Tundoo, Dhanbad.

9,000

96.

Ideal Keshalpur

Post Office Katrasgarh

Ideal Keshalpur Colliery Company, Post Office Katrasgarh.

39,000

97.

Jogidih . . . . .

Post Office Tundoo

P.K. Lalla and Brothers, Post Office Tundoo, Dhanbad.

68,000

98.

Joyramdih . . .

Post Office Nudkhurkee

Joyramdih Coal Company, Post Office Nudkhurkee, Dhanbad.

392,42,000

99.

Kendwadih (Mondal) . . .

Post Office Nawagarh

B.N. Mondal and Company, Post Office Nawagarh, Dhanbad.

55,000

100.

Khas Muraidih.

Post Office Tundoo

U.N. Lala, Post Office Tundoo, Dhanbad.

4,000

101.

Khas Sinidih . .

Post Office Nawagarh

Gyan Chand Sunda and Company Jharia.

75,000

102.

Khodo Valley.

Post Office Nawagarh

Jiwanlal Sunda, Jora Phatak, Dhanbad.

60,000

103.

Khas Bansjora.

Post Office Bansjora

Khas Bansjora Colliery Company, Post Office Bansjora, Dhanbad.

1,70,000

104.

Khas Bahiardih

Post Office Tundoo

Khas Bahiardih Coal Company, Post Office Tundoo.

33,000

105.

Katras New . .

Post Office Katrasgarh

Shrimati Kashibai, Post Office Katrasgarh.

96,000

106.

Kuya and Khas Kuya . . . . . .

Post Office Jharia

Kuya Colliery Company (Private) Limited, Post Office Jharia, Dhanbad.

4,33,000

107.

Khas Katrasgarh

Post Office Katrasgarh

Mustafi and Company, Post Office Katrasbazar, Dhanbad.

20,000

108.

Khas Godhur . .

Post Office Kusunda

Khas Godhur Coal Company, Post Office Kusunda.

48,000

109.

Khas Kusunda.

Post Office Kusunda

Khas Kusunda Coal Company (Private) Limited, 40, Strand Road, Calcutta-1.

3,25,000

110.

Karmatand . . .

Post Office Karmatand

Sri Ram Coal Company, Post Office Karmatand.

1,63,000

111.

Khas Joyramdih

Post Office Nawagarh

Khas Joyramdih Colliery Company, Post Office Nawagarh, Dhanbad.

401,12,000

112.

Khas Matigora.

Post Office Nudkhurkee

Khas Matigora Colliery Company, Post Office Nudkhurkee, Dhanbad.

4,000

113.

Kalisthan Angarpathra . .

Post Office Katrasgarh

Kalisthan Angarpathra Coal Company, Post Office Katrasgarh, Dhanbad.

43,000

114.

Khas Sijua . . .

Post Office Sijua

Khas Sijua Coal Company (Private) Limited, Post Office Jharia, Dhanbad.

5,42,000

115.

Khas Kandra . .

Post Office Sindri

Nasib Singh, Constituted Attorney (Owner Sukla, Chandra Prava Debi and Sons, Post Office Sindri).

4,000

116.

Khas Pandedih.

Post Office Sijua

The Khas Pandedih Colliery Company, Post Office Sijua, Dhanbad.

4,000

117.

Keshalpur . . .

Post Office Katrasgarh

Seo Shankar Bole, Post Office Jharia, Dhanbad.

4,000

118.

Liberty . . . . .

Post Office Jharia

Agarwal Mining Company (Private) Limited, Post Office Jharia, Dhanbad.

1,18,000

119.

Laxmi Salanpur

Post Office Katrasgarh

L. B. Singh and Company, Post Office Katrasgarh, Dhanbad.

4,000

120.

Mandra South Barora . . . . .

Post Office Katrasgarh

Bijoy Narain Singh and Jagdeo Prasad Singh, Post Office Katrasgarh, Dhanbad.

35,000

121.

Model Muraidih

Post Office Nawagarh

R. K. Pandey, Post Office Nawagarh Dhanbad.

6,000

122.

Manaitand . . .

Post Office Dhanbad

Manaitand Colliery Company Post Office Dhansar, Dhanbad.

1,11,000

123.

Majhlitand . . .

Post Office Tundoo

Sri Pritish Lalla, Post Office Tundoo.

51,000

124.

Model Joyramdih . . .

Post Office Nawagarh

Paul Brothers, Post Office Nawagarh, Dhanbad.

4,000

125.

Model Angarpathra . .

Post Office Sijua

B. L. Agarwalla, Post Office Govindpur, Dhanbad.

1,10,000

126.

Modern Sudamdih . . .

Post Office Pathardih

Modern Sudamdih Colliery Company, Post Office Pathardih, Dhanbad.

4,000

127.

New Kendwadih

Post Office Nawagarh

K. P. Lall & Sons, Post Office Nawagarh, Dhanbad.

49,000

128.

New Muraidih.

Post Office Kharkharee

Messrs Kamalendu & Subhendu Banerjee, 420, Shyampukur Street, Calcutta.

4,000

129.

North & Khas Muraidih . . . .

Post Office Nawagarh

Kaluram Heliwal, Post Office Nawagarh, Dhanbad.

4,000

130.

North Baramossia . . .

Post Office Tundoo

North Baramossia Coal Company, Post Office Dhansar, Dhanbad.

60,000

131.

North Tundoo Khas . . . . . .

Post Office Katrasgarh

R. L. Aggarwala, Post Office Katrasgarh.

4,000

132.

North Bhuggatdih . .

Post Office Dhansar

Srimati Narmada Bala Gupta, Sri Dina Nath Agarwal and Bansdo Prasad Agarwala, Post Office Jharia, Dhanbad.

1,29,000

133.

Nichitpur . . . .

Post Office Bansjora

Nichitpur Coal Company (Private) Limited, 7, Manoharpukar Road, Calcutta-26.

3,03,000

134.

North Sinidih.

Post Office Tundoo

Sankarlall Kejrilall, Post Office Jharia, Dhanbad.

1,65,000

135.

New Golakdih.

Post Office Govindpur

Biswanath Agarwalla, Post Office Govindpur, Dhanbad.

14,000

136.

North Golukdih

Post Office Baliapur

Kishanlall Ranjelall, Post Office Baliapur, Dhanbad.

1,41,000

137.

Narayanpur . .

Post Office Katrasgarh

Srimati Naraini Devi, Post Office Katrasgarh.

1,38,000

138.

North Akashkinari . .

Post Office Katrasgarh

Khimji Dossa and Company, Post Office Katrasgarh, Dhanbad.

2,17,000

139.

North Dharmaband . .

Post Office Katrasgarh

Kunverji Kalyanji, Post Office Katrasgarh, Dhanbad.

44,000

140.

North Tentuliya

Post Office Katrasgarh

Debram Ramji, Post Office Katrasgarh.

3,26,000

141.

North Dobari . .

Post Office Jharia

Sahana Coal Company, Post Office Jharia, Dhanbad.

1,44,000

142.

North & West Ghanuadih . . .

Post Office Jharia

North & West Ghanuadih Colliery Company, Post Office Jharia, Dhanbad.

6,64,000

143.

New Katras . .

Post Office Katrasgarh

New Katras Coal Company, Post Office Katrasgarh, Dhanbad.

41,000

144.

New Salanpur.

Post Office Katrasgarh

Madhu Lachman & Sons, Post Office Katrasgarh.

6,000

145.

North Keshalpur

Post Office Katrasgarh

North Keshalpur Colliery Company (Private) Limited, Post Office Katrasgarh, Dhanbad.

12,35,000

146.

North Godhur.

Post Office Kusunda

North Godhur Colliery Company, Post Office Kusunda, Dhanbad.

4,000

147.

North Loyabad.

Post Office Bansjora

North Loyabad Coal Company, Post Office Bansjora, Dhanbad.

3,89,000

148.

North Kessurgarh . . .

Post Office Nudkhurkee

Nandalall Shaha & Others, Post Office Nawagarh.

Amount included in the amount specified against Sl. No. 111.

149.

Nudkhurkee . .

Post Office Nudkhurkee

M. B. Roy and Brothers, Post Office Nudkhurkee

3,57,000

150.

National Tasra.

Post Office Sindri

Kailash Ram Khanna, Post Office Sindri, Dhanbad.

13,000

151.

New Angarpathra . .

Post Office Katrasgarh

New Angarpathra Colliery Company, Post Office Katrasgarh.

1,08,000

152.

New Pandedih.

Post Office Sijua

New Pandedih Colliery Company, Post Office Jharia.

10,000

153.

North & North East Angarpathra . .

Post Office Katrasgarh

North Angarpathra Coal Company, Post Office Katrasgarh, Dhanbad.

72,000

154.

North Tetulmari

Post Office Sijua

North Tetulmari Colliery Company, Post Office Sijua, Dhanbad.

8,89,000

155.

New Busserya.

Post Office Bansjora

New Busserya Coal Company, Post Office Sijua, Dhanbad.

11,000

156.

New Joyramdih

Post Office Nudkhurkee

Ajit Kumar Chanda, Post Office Nudkhurkee.

Amount included in the amount specified against Sl. No. 98.

157.

North Gondudih

Post Office Kusunda

North Gondudih Colliery Company, Post Office Kusunda,

4,000

158.

New Aukland Colliery . . . .

Post Office Nudkhurkee

Sri Sankar Sen, Post Office Nudkhurkee, Dhanbad.

4,000

159.

New Dobary . .

Post Office Jharia

New Dobary Coal Company, Post Office Jharia, Dhanbad.

4,000

160.

New Phularitand

Post Office Nawagarh

New Phularitand Colliery Company, Post Office Nawagarh, Dhanbad.

4,000

161.

New Kunji . . .

Post Office Mohuda

Mrs. B. Kaul, Tower House, Dhanbad.

4,000

162.

New Tasra . . .

Post Office Sindri

New Tasra Coal Company, Post Office Jharia, Dhanbad.

4,000

163.

Pure Barora . .

Post Office Nawagarh

N. Sahai, Post Office Nawagarh, Dhanbad.

1,60,000

164.

Pure Benedih . .

Post Office Nawagarh

Doaba Coal Company (Private) Limited, Sunda House, Joraphatak Road, Dhanbad.

11,000

165.

Pure Dharmaband . .

Post Office Kalrasgarh

B. N. Jagdeo Prasad Singh, Post Office Katrasgarh, Dhanbad.

17,000

166.

Pure Ganeshpur

Post Office Nawagarh

Pure Ganeshpur Colliery Company, Post Office Jharia, Dhanbad.

1,14,000

167.

Pure Nichitpur.

Post Office Bansjora

Pure Nichitpur Colliery Company, Post Office Bansjora, Dhanbad.

58,000

168.

Pure Sinidih . .

Post Office Tundoo

Thakur Ram Avtar Singh, Post Office Tundoo, Dhanbad.

4,000

169.

Pure Suderaidih

Post Office Tundoo

Thakur G. P. Singh, Post Office Tundoo, Dhanbad.

30,000

170.

Pure Selected Golakdih . . . .

Post Office Jharia

Pure Selected Golakdih Colliery Company, Post Office Jharia, Dhanbad,

93,000

171.

Pure Bhuggatdih

Post Office Jharia

Pure Bhuggatdih Colliery Company, Post Office Jharia, Dhanbad.

1,05,000

172.

Pure Salanpur.

Post Office Katrasgarh

G.V. Modi (Receiver), Post Office Jharia.

44,000

173.

Pinalgoria . . .

Post Office Nawagarh

East Kessurgarh Colliery Company, Post Office Nawagarh.

26,000

174.

Pure Damoda.

Post Office Nudkhurkee

Pandit Ram Bhaju Upadhya and Company, Post Office Nudkhurkee.

2,10,000

175.

Pure Joyramdih

Post Office Nudkhurkee

Pure Joyramdih Colliery Company, Post Office Nudkhurkee, Dhanbad.

1,24,000

176.

Pure Selected Bansjora . . . .

Post Office Sijua

H. C. Bhutani, Post Office Sijua, Dhanbad.

4,56,000

177.

Pure Selected Tetulmari . . .

Post Office Sijua

Pure Selected Tetulmari Colliery Company Limited, Post Office Sijua, Dhanbad.

45,000

178.

Pure Golakdih.

Post Office Jharia

Pure Golakdih Coal Company, Post Office Jharia, Dhanbad.

80,000

179.

Pathergoria . . .

Post Office Mohuda

Bharat Mining Corporation, 9, Old Court House Street, Calcutta.

4,000

180.

Pure Bansjora.

Post Office Sijua

Madanlal Baswatia, Post Office Jharia, Dhanbad.

4,000

181.

Pure Chandore.

The West Chandore Colliery Company, Post Office Jharia, Dhanbad.

4,000

182.

Ramgarh Jharia

Post Office Karmatand

Ramgarh Jharia Colliery Company, Post Office Karmatand, Dhanbad.

1,64,000

183.

Royal Tisra . .

Post Office Jharia

Royal Tisra Colliery Company, Post Office Jharia, Dhanbad.

50,000

184.

Real Sudamdih.

Post Office Pathardih

Madhab Sinha, Post Office Pathardih.

4,000

185.

Selected Mandra

Post Office Nawagarh

Selected Mandra Colliery Company, Post Office Nawagarh.

18,000

186.

Selected Muraidih . . . .

Post Office Nawagarh

Selected Muraidih Colliery Company, Jiwan Sadan, Dhanbad.

22,000

187.

South Barora . .

Post Office Nawagarh

D.P. Lall & Sons, Post Office Nawagarh, Dhanbad.

2,97,000

188.

Selected Govindpur . . .

Post Office Katrasgarh

Selected Govindpur Coal Concern, Post Office Katrasgarh, Dhanbad.

42,000

189.

Selected Keshalpur . . .

Post Office Katrasgarh

Selected Keshalpur Colliery Company, Post Office Katrasgarh, Dhanbad.

4,000

190.

Selected Godhur

Post Office Kusunda

Selected Godhur Coal Company, Post Office Kusunda, Dhanbad.

91,000

191.

Sri Godhur . . .

Post Office Kusunda

Katasaria Coal Company (Private) Limited, Post Office Jharia, Dhanbad.

35,000

192.

South Loyabad.

Post Office Bansjora

South Loyabad Coal Company, Post Office Bansjora, Dhanbad.

21,000

193.

Selected Sudamdih . . .

Post Office Sindri Institute

Selected Sudamdih Colliery Company, Post Office Sindri Institute, Dhanbad.

41,000

194.

Selected Jogta.

Post Office Jharia

Selected Jogta Coal Company (Private) Limited, Post Office Jharia, Dhanbad.

4,000

195.

South Muraidih

Post Office Katrasgarh

South Muraidih Colliery Company, Post Office Katrasgarh, Dhanbad.

6,000

196.

Sudreadih . . .

Post Office Nudkhurkee

Sunda Shamlal, Post Office Nawagarh.

4,000

197.

Selected Ghanuadih . . .

Post Office Jharia

Selected Ghanuadih Colliery Company, Post Office Jharia, Dhanbad.

4,000

198.

Selected Joyrampur . . .

Post Office Jharia

Selected Joyrampur Colliery Company, Ananda Bhavan, Post Office Jharia.

4,000

199.

South Jamdiha.

Post Office Nudkhurkee

Natwarlal Shamaldas and Company, Post Office Nudkhurkee.

4,000

200.

Sree Jagannath.

Post Office Tundoo

North Baramessia Colliery Company Limited, Ashok Bagan, Post Office Dhanbad.

4,000

201.

Upper Mandra.

Post Office Nawagarh

Upper Mandra Colliery Company, Post Office Nawagarh, Dhanbad.

92,000

202.

Upper Jeenagora

Post Office Jeenagora

G.S. Atwal, 243, Sector 9/C, Chandigarh.

4,000

203.

Upper Jharia . .

Post Office Jharia

Upper Jharia Colliery Company, Post Office Jharia, Dhanbad.

4,000

204.

Victory . . . . .

Post Office Dhansar

United Mining Company Limited, Post Office Jharia, Dhanbad.

9,17,000

205.

West Phularitand

Post Office Nawagarh

West Phularitand Colliery Company, Post Office Jharia, Dhanbad.

55,000

206.

West Jogidih . .

Post Office Katrasgarh

Bihar National Coal Company, Post Office Katrasgarh.

39,000

207.

West Katras . .

Post Office Katrasgarh

N.K. Bose and Brothers, West Katras Colliery, Post Office Katrasgarh.

1,22,000

208.

West Koiludih.

Post Office Katrasgarh

West Koiludih Colliery Company, Post Office Katrasgarh.

1,08,000

209.

West Ramkanali

Post Office Katrasgarh

West Ramkanali Colliery Company, Post Office Katrasgarh, District Dhanbad.

13,82,000

210.

West Joyramdih

Post Office Nudkhurkee

A. K. Chandra, Post Office Nudkhurkee, Dhanbad.

Amount included in the amount specified against Sl. No. 98.

211.

West Angarpathra . .

Post Office Katrasgarh

West Angarpathra Colliery Company Limited, Post Office Katrasgarh, Dhanbad.

1,30,000

212.

West Chandore

Post Office Sijua

West Chandore Colliery Company, Post Office Jharia, Dhanbad.

85,00

213.

West Mudidih.

Post Office Sijua

Waliram Taneja Mines (Private) Limited, Post Office Sijua, Dhanbad.

14,39,000

214.

West & Sowaria Salanpur . . . .

Post Office Katrasgarh

M.P. and D.D. Agarwalla, Dhanbad Bazar, Dhanbad.

55,000

215.

West Bhurangya

Post Office Mohuda

P.K. Lalla, Post Office Kharkharee.

4,000

216.

West Gobindpur

Post Office Katrasgarh

West Gobindpur Coal Company, Post Office Katrasgarh, Dhanbad.

4,000

217.

West Keshalpur

Post Office Katrasgarh

West Keshalpur Colliery Company, Post Office Katrasgarh, Dhanbad.

4,000

218.

West Maheshpur

Post Office Tundoo

Sri Agarwalla Coal Company, Post Office Tundoo, Dhanbad.

4,000

219.

West Salanpur.

Post Office Katrasgarh

Ganga Bishan Mohandra, Post Office Jharia, Dhanbad.

4,000

Bihar Raniganj (Mugma Coalfield)

220.

Badjna . . . . .

Post Office Nirshachati

Oriental Coal Company Limited, 25, Brabourne Road, Calcutta.

28,59,000

221.

Basumata . . .

Post Office Nirshachati

D.N. Chandra and Brothers, Post Office Nirshachati, Dhanbad,

4,000

222.

Bhogkat . . . .

Post Office Mugma

Banga Laxmi Coal Company, Post Office Mugma; Dhanbad.

5,000

223.

Chapapur . . . .

Post Office Nirshachati

B.N. Dutta and Others, Post Office Nirshachati, Dhanbad.

25,000

224.

Central Shampur

Post Office Nirshachati

A.K. Chandra and Others, Post Office Nirshachati, Dhanbad.

28,000

225.

Central Laikdih

Post Office Mugma

Central Laikdih Colliery Company, Post Office Mugma, Dhanbad.

4,000

226.

Chattabar . . . .

Messrs. New Chattabar Coal Company Limited, Post Office Chirkunda, District Dhanbad.

18,000

227.

Dahibari . . . .

Post Office Mugma

Dahibari Coal Company, Post Office Mugma.

7,50,100

228.

East Badjna . .

Post Office Nirshachati

S.N. Chanda and Brothers, Post Office Nirshachati.

1,09,000

229.

East Kapasara.

Post Office Mugma

Banga Laxmi Coal Company, Post Office Mugma, Dhanbad.

37,000

230.

East Kumardhubi . .

Post Office Chirkunda

Sri Laxmi Narain Trust, Post Office Jharia, Dhanbad,

7,15,000

231.

East Rajpura . .

Post Office Mugma

Rajpura Coal Company, Post Office Mugma.

10,400

232.

East Shampur.

Post Office Kumardhubi

Oriental Coal Company, Post Office Kumardhubi, Dhanbad.

16,000

233.

Edgarcoor (Durgamata) . .

Post Office Chirkunda

Durgamata Coal Company, Post Office Chirkunda.

5,200

234.

Edgarcoor . . .

Post Office Kumardhubi

Srimati Sankarben Patel, Post Office Kumardhubi, Dhanbad.

14,400

235.

East Palasia . .

Post Office Mugma

Shri K. K. Goswami, Post Office Mugma, Dhanbad.

32,300

236.

Edgarcoor (Agarwalla) . .

Post Office Nirshachati

B. R. Agarwalla and Company, Post Office Kumardhubi, Dhanbad.

31,000

237.

Jamdohi Basantimata . .

Post Office Mugma

Jamdohi Coal Company, Post Office Mugma, Dhanbad.

4,43,800

238.

Jamburya (Selected Jamburya) . . .

Post Office Nirshachati

East Indian Coal Company Limited, 4, Clive Row, Calcutta.

1,24,000

239.

Kalimata . . . .

Post Office Mugma

G.L. Dubey, Post Office Mugma, Dhanbad.

1,24,300

240.

Kapasara . . . .

Post Office Mugma

Bihar Coal Syndicate (Private) Limited, Post Office Mugma, Dhanbad.

65,300

241.

Khas Kalimati.

Post Office Kumardhubi

Khas Kalimati Coal Company, Post Office Kumardhubi, Dhanbad.

1,00,000

242.

Khas Nirsha . .

Post Office Nirshachati

Mohatta Brothers, 19, British Indian Street, Calcutta-1.

2,73,000

243.

Khoodia . . . .

Post Office Nirshachati

Khoodia Coal Company, Post Office Nirshachati, Receiver, Onkarmal Agarwalla, Post Office Barakar, Burdwan.

2,18,000

244.

Khas Badjna . .

Post Office Nirshachati

Western Bengal Coalfields Limited, Administrative Office, Post Office Moria Colliery, Burdwan.

11,12,000

245.

Khas Brindabanpur.

Post Office Mugma

Bal Krishna Coal Company, Post Office Barakar.

7,000

246.

Khas Edgarcoor

Post Office Kumardhubi

B.N. Mondal and L.L. Agarwalla, Post Office Kumardhubi, Dhanbad.

4,000

247.

Kooardih . . . .

Post Office Barakar

Banerjee and Company, Post Office Barakar.

1,29,000

248.

Lower Badjna.

Post Office Nirshachati

Associated Laikdih Colliery Limited, 18, Netaji Subhas Road, Calcutta.

7,52,000

249.

Lower Begunia

Post Office Mugma

Associated Laikdih Colliery Limited, 18, Netaji Subhas Road, Calcutta.

4,000

250.

Merah . . . . .

Post Office Chirkunda

Raghunath Agarwalla, Post Office Chirkunda.

1,28,000

251.

Nayadanga . . .

Post Office Nirshachati

K.G. Saiji & Sons, Post Office Searsole Rajbari, Burdwan.

1,02,000

252.

Nirsha Khas . .

Post Office Nirshachati

Nirsha Khas Colliery (Private) Limited, Post Office Searsole Rajbari, Burdwan.

1,37,800

253.

North Badjna . .

Post Office Nirshachati

North Badjna Coal Company (Private) Limited, Post Office Ranaghat, Nadia.

418,27,000

254.

North Laikdih.

Post Office Nirshachati

North Laikdih Coal Company, 22, Strand Road, Calcutta.

2,17,000

255.

Oriental . . . .

Post Office Kumardhubi

Oriental Coal Company, Post Office Kumardhubi.

41,000

256.

Pure Laikdih . .

Post Office Nirshachati

Pure Laikdih Colliery (Private) Limited, 26A, Fern Road, Calcutta-19.

2,18,400

257.

Pure Mandman.

Post Office Mugma

East Indian Coal Company Limited, 4, Clive Row, Calcutta.

1,46,000

258.

Pure Rajpura . .

Post Office Kumardhubi

Shrimati Sankarben Patel, Post Office Kumardhubi, Dhanbad.

79,000

259.

Pure Shampur.

Post Office Nirshachati

D. Mondal & Company, Post Office Nirshachati.

3,04,000

260.

Palasia . . . . .

Post Office Mugma

K. K. Goswami, Post Office Mugma.

73,000

261.

Pure Hariajan.

Post Office Nirshachati

East Indian Coal Company Limited, 4, Clive Row, Calcutta.

78,000

262.

Pure Singhpur.

Post Office Nirshachati

Satya Pal Kapoor, Kapoor Niwas, Dhanbad.

1,68,000

263.

Rajpura . . ..

Post Office Mugma

R.K. Coal Company, Barakar (West Bengal).

37,000

264.

Reliance . . . .

Post Office Kumardhubi

Reliance Coal Company, Post Office Kumardhubi, Dhanbad.

1,30,000

265.

Ramkrishna . .

Post Office Chirkunda

P.N. Mukherjee, Post Office Chirkunda.

83,600

266.

Raj . . . . . . .

Post Office Kumardhubi

D.N, Sen, Post Office Mugma, Dhanbad.

10,000

267.

Satyanarayan . .

Post Office Kumardhubi

Rurmal Agarwal, Post Office Satyanarayan Colliery, Kumardhubi.

55,700

268.

Shampur . . . .

Post Office Nirshachati

Khas Shampur Coal Company, Post Office Nirshachati, Dhanbad.

2,51,000

269.

Shampur . . . .

Post Office Nirshachati

The Kamala Coal Company, Post Office Nirshachati, Dhanbad.

17,400

270.

South Marma.

Post Office Mugma

Guljarilal Agarwalla, Post Office Jharia, Dhanbad.

29,800

271.

Shri Durgamata

Post Office Mugma

J. N. Garai & Others, Post Office Chirkunda.

81,700

272.

Shri Gopinathpur . .

Post Office Nirshachati

Srimati Mahamaya Devi, Post Office Nirshachati, Dhanbad.

3,23,400

273.

Shri Lakhmimata . .

Post Office Chirkunda

J.K. Garai & Company, Post Office Mugma, Dhanbad.

1,55,000

274.

Sudarshan Shampur . . . .

Post Office Nirshachati

K.L. Bhambri & Company, Post Office Nirshachati, Dhanbad.

1,07,800

275.

Shri Raghunathji

Post Office Chirkunda

Shri Raghunathji Coal Company, Post Office Chirkunda.

90,600

276.

Selected Fatka.

Post Office Nirshachati

Shri Krishna Colliery Company (Private) Limited, Post Office Kumardhubi, Dhanbad.

1,13,000

277.

South Badjna.

Post Office Nirshachati

South Badjna Coal Company, Post Office Nirshachati, Dhanbad.

Amount included in the amount specified against Sl. No. 253.

278.

Shampur . . . .

Post Office Mugma

The Durga Coal Company, Post Office Mugma.

39,000

279.

Selected Bhaljori

Post Office Dhanbad

Selected Bhaljori Colliery Company (Private) Limited, Post Office Nirshachati, Dhanbad.

4,000

280.

Selected Laikdih

Post Office Govindpur

Satya Narayan Agarwala & Partners, Post Office Nirshachati, Dhanbad.

8,000

281.

South East Badjna . . . . .

Post Office Nirshachati

J.K. Banerjee & Others, Post Office Nirshachati, Dhanbad.

4,000

282.

Tewari's Beldanga Khas.

Post Office Churulia

M/s. S.C. Tewari & Others, Post Office Parsundi, District Birbhum.

4,000

283.

Upper Mehtadih

Post Office Nirshachati

East Indian Coal Company, 4, Clive Row, Calcutta-1.

1,69,000

284.

West Barakar.

Post Office Kumardhubi

Dinendra Nath Das, Post Office Kumardhubi.

4,000

285.

West Barakar.

Post Office Mugma

Bihar Fire Bricks and Potteries Limited, 22 Strand Road, Calcutta-1.

15,000

286.

West Chanch . .

Post Office Nirshachati

West Chanch Coal Company, Post Office Barakar.

8,000

287.

West Laikdih . .

Post Office Mugma

West Laikdih Coal Company, 152, B.K. Pal Avenue, Calcutta-5.

64,200

288.

West Rajpura.

Post Office Mugma

Kalyaneshwari Coal Company, Post Office Mugma, Dhanbad.

8,000

289.

West Shampur.

Post Office Nirshachati

Beharilal Agarwalla, Post Office Nirshachati, Dhanbad.

4,000

Karanpura Coalfields

290.

Ara . . . . . . .

Post Office Kuju

North Ramgarh Colliery Company (Private Limited, 8, Deodar Street, Calcutta-19.

6,87,000

291.

Banwar . . . . .

Post Office Mandu

Raghunath Bhagat, Hazaribagh.

4,000

292.

Churi . . . . . .

Post Office Ray

United Karanpura Colliery Company (Private) Limited, 91, Stephen House, Calcutta.

4,40,000

293.

Central Saunda.

Post Office Saunda

United Collieries Limited, 5, Royal Exchange Place, Calcutta-1.

28,00,000

294.

Dakra Buk Buka

Post Office Khalari

United Karanpura Colliery Company (Private) Limited, 91, Stephen House, Calcutta.

25,84,000

295.

Damodar Valley

Post Office Hendegir

B.K. Bhaduri & Sons, 10, Purulia Road, Ranchi.

1,31,000

296.

Datma . . . . .

Post Office Kuju

M.K. Rana (Receiver), Bansilal Chowk, Hazaribagh.

4,000

297.

Gidhania . . . .

Post Office Ramgarh

(1)

Dhori Coal Company Limited,

4,000

(2)

M/s. Anderson Wright Limited, 34/4, Gros Venor House, Old Court House, Calcutta.

298.

Hindegir . . . .

Post Office Hindegir

Hindegir Mining Corporation Limited, Hirapur, Dhanbad.

5,45,000

299.

Hessagora . . .

Post Office Kuju

Hessagora Coal Company, Post Office Kuju.

88,000

300.

Jharkhand . . .

Post Office Ghatutand

(Under dispute).

11,000

301.

Karanpura Dewarkhand . .

Post Office Khalari

Karanpura Dowarkhand Colliery Company Limited, F. 3, Gillanders House, Calcutta.

10,83,000

302.

Karkata . . . .

Post Office Khalari

Ajit Prasad Singhdeo & Others, 82, Stephen House, Calcutta-1.

5,16,000

303.

Karanpura . . .

Post Office Patratu

Associated Karanpura Colliery (Private) Limited, 18, Netaji Subhas Road, Calcutta-1.

12,14,000

304.

Khas Karanpura

Post Office Patratu

Khas Karanpura Collieries Limited, 71, Ganesh Chandra Avenue, Calcutta.

8,30,000

305.

Kedla . . . . . .

Post Office Ghatutand

(Under dispute)

34,000

306.

Kuju . . . . . .

Post Office Kuju

Kuju Colliery Company (Private) Limited, Post Office Kuju.

1,82,000

307.

Lapanga . . . .

Post Office Bhadaminagar

Hindustan Coal Company, Bhadaminagar, Hazaribagh.

2,36,000

308.

Laiyo . . . . .

Post Office Daneya

North Bokaro Coal Company, Post Office Daneya, Hazaribagh.

1,89,500

309.

Manki . . . . .

Post Office Ray

National Cement Mines & Industries, 82, Stephen House East, Calcutta-1.

2,58,000

310.

Mael . . . . . .

Post Office Chitarpur

Rajballav Singh, Chitarpur, Hazaribagh.

73,000

311.

Model Dhori.

Post Office Chainpur

Model Dhori Colliery Company, Hazaribagh.

39,000

312.

Mourpa . . . .

Post Office Kuju

A.K. Roy &. R.P. Choudhury, Post Office Kuju.

2,29,500

313.

Mangardh . . .

Post Office Mandu

Mani Chatterjee, Hazaribagh.

Amount included in the amount specified against Sl. No. 327.

314.

New Sirkar Colliery . . . .

Post Office Mandu

(Ownership under dispute)

4,000

315.

Pindra . . . . .

Post Office Kuju

Pindra Coal Company, Ram Narayan Jai's Compound, Ranchi.

93,000

316.

Pakribarwadih.

Post Office Barkagaon

Sayed Bokir Mehdi, Ranchi.

4,000

317.

Ray . . . . . .

Post Office Ray

N.C.M.I. Limited, 82, Stephen House, Calcutta.

5,63,000

318.

Rauta . . . . .

Post Office Ramgarh Cantonment.

(Ownership under dispute)

4,000

319.

Religara . . . .

Post Office Religara

The Karanpura Colliery Limited, Chartered Bank Building, Calcutta-1.

77,70,00042

320.

South Karanpura

Post Office Hindegir

Chauhan Brothers, Old Commissioner's Compound, Ranchi.

1,25,000

321.

Sugia . . . . . .

Post Office Chitarpur

Sugia Coal Company, Chitarpur.

4,500

322.

Saunda D (Bird's) . . . .

Post Office Bhurkunda

Karanpura Collieries Limited, Chartered Bank Building, Calcutta-1.

Amount included in the amount specified against Sl. No. 319.

323.

Sirka . . . . . .

Post Office Argada

South Karanpura Coal Company Limited, Chartered Bank Building, Calcutta-1.

28,83,000

324.

Sarubera . . . .

Post Office Kuju

North Ramgarh Coal Company Limited, 8, Deodar Street, Calcutta-19.

2,42,000

325.

Semra . . . . .

Post Office Mandu

B.M. Roy, Burrabazar, Hazaribagh.

9,000

326.

Toera . . . . . .

Post Office Kuju

M.N. Chatterjee, Post Office Kuju.

1,12,000

327.

Topa . . . . . .

Post Office Kuju

Topa Coal Company, Kuju Receiver: M.H. Chatterjee and S.K. Banerjee, Post Office Kuju, Hazaribagh.

1,23,00043

328.

West Tumang.

Post Office M.C. Chuskieganj, Ranchi.

Chauhan Brothers, Old Commissioner's Compound, Ranchi.

2,89,500

Giridih

329.

Kabribad . . . .

Post Office Beniadih

Serampore Coal Company, Post Office Giridih.

23,000

MADHYA PRADESH

Central India Coalfields

330.

Chirimiri . . . .

Post Office Chirimiri

Chirimiri Colliery Company (Private) Limited, 18/22, Sheik Memon Street, Bombay-2.

37,51,000

331.

New Chirimiri (Ponri Hill) . .

Post Office Chirimiri

Dadabhoy's New Chirimiri Ponri Hill Company (Private) Limited, Post Box No. 85, Nagpur.

63,60,000

332.

North Chirimiri

Post Office Gelhapani

United Collieries Limited, 25, Brabourne Road, Calcutta.

15,01,000

333.

North Jhagrakhand . .

Post Office Jhagrakhand Colliery.

Jhagrakhand Colliery (Private) Limited, 13, Gariahat Road, Calcutta-19.

61,42,00044

334.

Pure Chirimiri.

Post Office Chirimiri

K.N. Dhady, Post Office Chirimiri.

1,80,000

335.

Rajnagar . . . .

Post Office Rajnagar Colliery.

M/s. Dalchand Bahadur Singh, 15, Gariahat Road, Calcutta-19.

14,71,000

336.

Ramnagar . . .

Post Office Ramnagar Colliery.

Vindhya Colliery (Private) Limited, 18, Netaji Subhas Road, Calcutta-1.

12,02,000

337.

South Jhagrakhand . .

Post Office Jhagrakhand Colliery.

Jhagrakhand Collieries (Private) Limited, 15, Gariahat Road, Calcutta-19.

Amount included in the amount specified against Sl. No. 333.

338.

West Chirimiri.

Post Office Chirimiri

Indra Singh & Sons (Private) Limited, 7, Wellesly Place, Calcutta-1.

33,75,000

339.

West Jhagrakhand . .

Post Office West Jhagrakhand.

Jhagrakhand Collieries (Private) Limited, 13, Gariahat Road, Calcutta-19.

Amount included in the amount specified against Sl. No. 333.

Pench-kanhan Valley Coalfields

340.

Ambara . . . .

Pench-kanhan Valley Coalfields

N.H. Ojha & Company Limited, F-3, Gillander House, 8, Netaji Subhas Road, Calcutta.

5,41,000

341.

Barkuhi . . . .

Post Office Junnerdeo

Pench Valley Coal Company Limited, Hong Kong House , 31, Dalhousie Square, Calcutta-1,

53,08,00045

342.

Barkuhi West.

Post Office Parasea

M/s. J.A. Trivedi Brothers, Post Box No. 1, Balaghat, District Chhindwara.

2,16,000

343.

Bhamori . . . .

Post Office Parasea

Amalgamated Coalfields Limited, Hong Kong House, 31, Dalhousie Square, Calcutta-1.

94,04,00046

344.

Chandamata . .

Post Office Parasea

Pench Valley Coal Company Limited, Post Office Parasea, Chhindwara.

Amount included in the amount specified against Sl. No. 341.

345.

Datla East . . .

M/s. Amalgamated Coalfields Limited, Post Office Parasea, District Chhindwara.

Amount included in the amount specified against Sl. No. 343.

346.

Datla West . . .

Post Office Junnerdeo

Amalgamated Coalfields Limited, Hong Kong House , 31, Dalhousie Square, Calcutta-1.

Amount included in the amount specified against Sl. No. 343.

347.

Damua . . . .

Post Office Damua Colliery.

(Ownership under dispute)

6,76,00047

348.

Dhao . . . . . .

Post Office Dhao

Shri Durga Prasad, Dhao Colliery, Junnerdeo, Chhindwara.

21,500

349.

East Dongarchickli.

Post Office Parasea

Pench Valley Coal Company Limited, Hong Kong House , 31, Dalhousie Square, Calcutta-1.

Amount included in the amount specified against Sl. No. 341.

350.

Eklehra . . . .

Post Office Parasea

Amalgamated Coalfields Limited, Hong Kong House , 31, Dalhousie Square, Calcutta-1.

Amount included in the amount specified against Sl. No. 343.

351.

East Barkuhi . .

Post Office Parasea

J.A. Trivedi & Brothers, Balaghat, Chhindwara, Madhya Pradesh.

4,000

352.

Ghorawari-Hirdagarh . . .

Post Office Ghorawari-Khurd.

J.A. Trivedi & Brothers, Balaghat, Chhindwara, Madhya Pradesh.

3,47,000

353.

Ghorawari Kalan

Post Office Ghorawari

T.K. Sukhla, Post Office Ghorasora, Chhindwara.

4,000

354.

Jamkunda . . .

Post Office Junnerdeo

N.H. Ojha & Company Limited, F/3, Gillander House, 8, Netaji Subhas Road, Calcutta-I.

4,000

355.

Kalichhapar . .

Post Office Damua Collieries.

(Ownership under dispute)

Amount included in the amount specified against Sl. No. 347.

356.

Newton Chickli

Post Office Parasea

Newton Chickli Collieries (Private) Limited, Post Office Parasea, Chhindwara.

52,01,000

357.

North Chandameta . .

Post Office Parasea

Pench Valley Coal Company Limited, Hong Kong House , 31, Dalhousie Square, Calcutta-1.

Amount included in the amount specified against Sl. No. 341.

358.

Nandora . . . .

Post Office Parasea

Pench Valley Coal Company Limited, Parasea.

41,000

359.

Rakhikol . . . .

Post Office Rakhikol

S.C. Kambata (Private) Limited, Maharshi Karve Road, Bombay-20.

2,51,000

360.

Rawanwara . .

Post Office Parasea

Amalgamated Coalfields Limited, Post Office Parasea, Chhindwara.

Amount included in the amount specified against Sl. No. 343.

361.

Rawanwara Khas . . . . . .

Post Office Parasea

Oriental Coal Company Limited, 25, Brabourne Road, Calcutta.

9,14,000

362.

Sial Ghogri . . .

Post Office Junnerdeo

Sial Ghogri Group, Nelson Square, Nagpur.

2,94,000

363.

Sukri . . . . . .

Post Office Parasea

The Jamai Majri Coal Company Limited, Post Office Parasea, Chhindwara.

6,92,000

364.

South Panara . .

Post Office Junnerdeo

Lala Bikimla Jagannath, Post Office Junnerdeo, Chhindwara.

4,000

Raigarh Coalfield

365.

Baroud . . . .

Post Office Ghorghoda

P.R. Gupta & Others, Raigarh, Madhya Pradesh.

11,000

366.

Domnara . . . .

Post Office Kharsia-Raigarh.

R.N. Poddar, North Ambajhari Road, Nagpur.

12,00048

367.

Dumnara . . . .

Shri J.K. Poddar, 32, Wardha Road, Nagpur.

Amount included in the amount specified against Sl. No. 366.

Sohagpur and Johilla Coalfields

368.

Amlai . . . . .

Post Office Dhanpuri

Rewa Coalfields Limited, 4, Bankshall Street, Calcutta-1.

97,42,00049

369.

Bhadra . . . . .

Post Office Kotma

Rewa Mining Company Limited, Post Office Kotma.

6,27,000

370.

Birsingpur . . .

Post Office Birsingpur Pali.

Johilla Coalfields Limited, Post Office Birsingpur Pali, District Sahdol.

22,13,000

371.

Burhar No. 1 and 2 . . . . . .

Post Office Dhanpuri

Rewa Coalfields Limited, 4, Bankshall Street, Calcutta-1.

Amount included in the amount specified against Sl. No. 368.

372.

Burhar No. 3 . .

Post Office Dhanpuri

Rewa Coalfields Limited, 4, Bankshall Street, Calcutta-1.

Amount included in the amount specified against Sl. No. 368.

373.

Kotma . . . . .

Post Office Kotma Colliery.

Associated Cement Company Limited, 121, Maharshi Karve Road, Bombay-20.

44,28,000

374.

Nowrazabad . .

Post Office Nowrazabad

Associated Cement Company Limited, 121, Maharshi Karve Road, Bombay-20.

32,41,000

375.

Rungta . . . . .

Post Office Rungta Colliery.

Mahabir Prasad Rungta & Partners, Post Office Rungta Colliery.

4,42,000

376.

Umari . . . . .

Post Office Umaria

Rewa Coalfields Limited. Post Office Umaria, District Sahdol.

Amount included in the amount specified against Sl. No, 368.

MAHARASHTRA

Kamptee Coalfield

377.

Inder . . . . . .

M/s. Oriental Coal Company Limited, 25, Brabourne Road, Calcutta-1.

8,29,000

378.

Kamptee . . . .

Post Office Kamptee

M/s. Oriental Coal Company Limited, 25, Brabourne Road, Calcutta-1.

21,22,000

Wardha Valley Coalfield

379.

Ballarpur . . . .

Post Office Ballarpur

Ballarpur Collieries Company, Biseswar House, Lajpat Rai Marg, Post Box No. 11, Nagpur.

38,77,00050

380.

Chanda Rawatwari . . .

Post Office Chanda

R.B. Seth & Sri Ram Durga Prasad Tumsar, District Bhandara.

8,21,000

381.

Ghugus . . . . .

Post Office Maneakpur

Ballarpur Collieries Company, Biseswar House, Post Box No. 11, Nagpur.

Amount included in the amount specified against Sl. No. 379.

382.

Hindustan Lalpeth . . . . .

Post Office Chanda

Perfect Pottery Company Limited, Hanumantlal, Jubbalpore.

17,80,000

383.

New Majri . . .

Post Office Shivaji Nagpur, Chanda.

Sethia Mining & Manufacturing Corporation, 4, Bakul Bagan Row, Calcutta-25.

10,10,000

384.

Rajur . . . . . .

Post Office Rajur

Rajkumar Mining Company.

75,000

385.

Sasti . . . . . .

Post Office Ballarpur

Ballarpur Collieries Company Limited, Temple Road, Post Box No. 11, Nagpur.

Amount included in the amount specified against Sl. No. 379.

386.

Shri Mahakali.

Post Office Mahakali

Shri Mahakali Coal Mines Limited, 23-B, Netaji Subhas Road, Calcutta-1, (Under Liquidator).

4,000

MEGHALAYA

Khasi and Jaintia Coalfields

387.

Barsora . . . . .

Assam Bengal Cement Company Limited, 7, Wellesley Place, Calcutta-1.

4,000

388.

Cherapunji . . .

Post Office Cherapunji, District K and J. Hills.

The Cherrachhatak Ropeway Company Limited, 1 & 2, Old Court House Corner, Calcutta-1.

4,000

389.

Laitryngew . .

The Cherrachhatak Ropeway Company Limited, 1 & 2, Old Court House Corner, Calcutta-1.

4,000

390.

Laitryngew . .

The Laitryngew Cherra Coal Association, Post Office Cherapunji, District U.K. Hills.

4,000

391.

Mawsynram . .

Post Office Mawsynram, U.K. Hills.

Messrs. Sidroka Marbaniang, Post Office Shillong.

4,000

392.

Thangjinath . .

Post Office Pynursla

Assam Trading & Mining Company (Private) Limited, Shillong.

7,000

ORISSA

Ib Valley Coalfield

393.

Hingir Rampur.

Post Office Rampur Colliery.

Hingir Rampur Coal Company Limited, Post Box 109, Home Street, Fort, Bombay.

18,74,000

394.

Ib River . . . .

Post Office Brajrajnagar

Chandmal Indra Kumar Karnani, 3, Synagogue Street, Calcutta-1.

1,50,000

395.

Orient . . . . .

Post Office Brajrajnagar

Western Bengal Coal Company Limited, Administrative Office, Moira Colliery, District Burdwan.

34,90,000

WEST BENGAL

396.

Ajoy Bank . . .

Post Office

Nutandanga

Ajoy Coal Company (Private) Limited, 34A, Sardar Sankar Road, Calcutta-29.

47,000

397.

Ardhagram Khas

Post Office

Ardhagram

M/s. R.K. Agarwala & Sons (Private) Limited, Lal Bazar, Post Office Jharia, Dhanbad.

4,000

398.

Adjoy Second.

Charanpur

Bengal Coal Company Limited, 8, Clive Row, Calcutta-1.

Amount included in the amount specified against Sl. No. 432.

399.

Alkusa . . . . .

Post Office Samdi

J.D. Mondal, Post Office Samdi, Burdwan.

16,000

400.

Alkusa Gopalpur

Post Office Samdi

Khanna Coal Corporation, Post Office Samdi.

1,31,000

401.

Aldih . . . . . .

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16.

Amount included in the amount specified against Sl. No. 411.

402.

Akhalpur . . . .

Post Office Charanpur

West Jamuria Coal Company Limited, 2, Brabourne Road, Calcutta-1.

4,000

403.

Aurung . . . . .

Post Office Kasta

Kasta Coalfields Limited, 3, Synagogue Street, Calcutta-1.

4,000

404.

Barmondia 3 & 4 Pits . . . . . .

Post Office

Kanayapur

New Beerbhum Coal Company Limited, 8, Clive Row, Calcutta-1.

8,90,000

405.

Bhamuria . . .

Post Office Bhamuria

Naturia Coal Company (Private) Limited, Post Office Bhamuria, District Purulia.

1,31,000

406.

Burradheme . .

Post Office Sitarampur

North Dheme Coal Company Limited, 135, Canning Street, Calcutta-1.

1,12,000

407.

Babisole . . . .

Post Office Ondal

Bharat Mining Corporation Limited, 91, Stephen House, 5th Floor, Dalhousie Square, Calcutta.

85,100

408.

Belbaid . . . . .

Post Office Toposi

Belbaid Collieries Limited, Post Office Raniganj, Burdwan.

2,06,000

409.

Bankola . . . .

Post Office Ukhra

Burrakar Coal Company Limited, Chartered Bank Building, Calcutta-1.

36,78,000

410.

Banksimula 7 & 8 Pits . . . . . .

Post Office Charanpur

Bengal Coal Company Limited, 8, Clive Row, Calcutta-1.

Amount included in the amount specified against Sl. No. 432.

411.

Bhanora . . . .

Post Office Charanpur

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16.

1,41,30,00051

412.

Bhanora South.

Post Office Charanpur

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16.

Amount included in the amount specified against Sl. No. 411.

413.

Bright's Rana.

Post Office Charanpur

D. Bright & Company (Private) Limited, Post Office Charanpur, Burdwan.

2,30,000

414.

Benodi Katta . .

Post Office Samdi

Jiwanlal Collieries (Private) Limited, Post Office Samdi.

19,000

415.

Bhagran . . . .

Post Office Salanpur

The South Bhagran Coal Company, Post Office Salanpur, Burdwan.

1,01,000

416.

Bon-Jemihari.

Post Office Salanpur

Bon-Jemihari, Anthracite Coal Company, Post Office Salanpur, Burdwan.

2,65,000

417.

Benali . . . . .

Post Office Raniganj

Nimcha Coal Company (Private) Limited, 21, Jatindra Mohan Avenue, Calcutta-6.

45,000

418.

Bhadulia . . . .

Post Office Khoirasole

Dubrajpur Coal Company (Private) Limited, Post Office Bhadulia, Birbhum.

15,000

419.

Bejdi . . . . . .

Post Office Sitarampur

Equitable Coal Company, 1/2, Lord Sinha Road, Calcutta-16.

Amount included in the amount specified against Sl. No. 411.

420.

Bhutdoba . . . .

Post Office Asansol

A. P. Dutta & Company, Hutton Road, Asansol.

4,000

421.

Borachak . . . .

Post Office Asansol

Borachak Collieries Company, Post Office Sitarampur.

4,000

422.

Bhatmura . . .

P. K. Agarwalla & Others, Post Office Jharia, Dhanbad.

4,000

423.

Bharatchak . . .

B. N. Sanyal (Private) Limited, District Burdwan.

4,000

424.

Borejore . . . .

Post Office Hazaribagh

Samla Kajora Coal Company, Post Office Hazaribagh, Birbhum.

4,000

425.

Banksimula Old Pits . . . . . . .

Bengal Coal Company, 8, Clive Row, Calcutta

Amount included in the amount specified against Sl. No. 432.

426.

Bansrachak . . .

New Birbhum Coal Company Limited, Burdwan.

Amount included in the amount specified against Sl. No. 611.

427.

Bamanbandh . .

Post Office Charanpur

Gopal Narayan Singh, Nageswar Bag, Post Office Buniadganj, Gaya.

4,000

428.

Bon-biddi . . .

Post Office Salanpur

Shri Durgadas Maji, Village Khurdika, Post Office Salanpur, District Burdwan.

34,000

429.

Bastabpur . . .

Post Office Khyeresel

Sakti Pada Nayak and Others, Post Office Bhadulia, Burdwan.

4,000

430.

Banksimula 11 & 12 Pits . . . .

Post Office Charanpur

Bengal Coal Company Limited, 8, Clive Row, Calcutta.

Amount included in the amount specified against Sl. No. 432.

431.

Belrui Dishergarh . . .

Post Office Sitarampur

M/s. Belrui Dishergarh Colliery (Private) Limited, Post Office Salanpur, Burdwan.

4,000

432.

Chinakuri No. 1 & 2 Pits . . . .

Post Office Sunderchak

Bengal Coal Company Limited, 8, Clive Row, Calcutta.

523,75,06,000

433.

Chinakuri No. 3 Pit . . . . . . .

Post Office Sunderchak

Bengal Coal Company Limited, 8, Clive Row, Calcutta.

Amount included in the amount specified against Sl. No. 432.

434.

Chowkidanga.

Post Office Toposi

Birbhum Mining (Private) Limited, 7, Monoharpukur Road, Calcutta.

16,000

435.

Central & Lower Jambad . . . . .

Post Office Bahula

East Bahula Collieries Limited, 18, Netaji Subhas Road, Calcutta-1.

5,34,000

436.

Chora Pits . . .

Post Office

Chora Coal Company, 8, Synagogue

11,77,000

1.

Chora-10 Pit.

Bahula,

Street, Calcutta-1.

2.

Chora-7 and 9 Pits . . . . .

Burdwan.

437.

Central Satgram

Post Office Jaykaynagar

Harsookdas Balkissendas, 22, Burtolla Street, Calcutta.

9,46,000

438.

Chalbalpur . . .

Post Office Jaykaynagar

K. L. Selected Coal Concern, Post Office Jaykaynagar.

93,000

439.

Chapui Khas . .

Post Office Kalipahari

Sahu Minerals & Properties Ltd., A-3, Prithviraj Road, Jaipur.

16,28,000

440.

Central Jamuria

Post Office Nandi

B. D. Gorach, Nuruddin Road, Post Office Asansol, Burdwan.

9,000

441.

Chaptoria . . .

Post Office Salanpur

East Chaptoria Coal Company (Private) Limited, 22, Canning Street, Calcutta-1.

99,000

442.

Chinchuria . . .

Post Office Asansol

Ajoy Bank Minerals, Post Office Churulia, Burdwan.

4,000

443.

Chak Keshabganj . .

Shrimati Indumati Devi, C/o Kartick Ch. Mukherjee, Village Jasidih, Post Office Dishergarh, District Burdwan.

4,000

444.

Chowrassia . . .

Chowrassia Coal Company, Post Office Kalipahari, Burdwan.

4,000

445.

Chinchuria and Chinchuria East.

Bahadur Singh Bhutoria & Others, Post Office Asansol, Burdwan.

4,000

446.

Central Nandi.

Post Office Nandi

Sri Nathumall Layelka, Post Office Raniganj, Burdwan.

4,000

447.

Central Sitalpur

Kanailal Mukherjee, Village Rajpur, Nandi, Post Office Jamuria, Burdwan.

4,000

448.

Central Kenda.

Post Office Toposi

Gopal Prasad Pandey, Central Kenda Collieries, Post Office Toposi.

4,000

449.

Chora Khas . .

Post Office Chora

Selected Chora Coal Company Limited, 6, Ezra Street, Calcutta-1.

4,000

450.

Central Dishergarh . . .

Central Dishergarh

Central Dishergarh Coal Company Limited, 174, Harrison Road, Calcutta.

4,000

451.

Chakbaga Khas

District Bankura

Sankar Prasad Singh Deo, Post Office Panchaketeraz, Purulia.

4,000

452.

Chowrashi . . .

Post Office Neturia

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16.

Amount included in the amount specified against Sl. No. 411.

453.

Churulia East.

Post Office Churulia

East Churulia Colliery Company, Post Office Churulia, Burdwan.

4,000

454.

Central Kajora.

Post Office Kajoragram

Dutta's Kajora Coal Company Limited, 1, Netaji Subhas Road, Calcutta.

15,000

455.

Chinchuria Khas

Post Office Asansol

Khas Chinchuria Collieries Limited, Post Office Asansol.

4,000

456.

Charanpur . . .

Post Office Charanpur

Iswar Shib Thakur Sabehat, Post Office Nirsachatti.

4,000

457.

Churulia . . . .

Post Office Churulia

New Churulia Coal Company (Private) Limited, 4, Lyons Range, Calcutta.

6,000

458.

Central Baraboni

Post Office Baraboni

Sri A. K. Ghosh and Shri B. N. Tarkatirtha, Post Office Baraboni, Burdwan.

4,000

459.

Central Poniati.

Post Office Nandi

Central Poniati Coal Company, 8, Clive Row, Calcutta.

4,000

460.

Deoli (Mondal's) . .

Post Office Dishergarh

B. N. Mondal and Company, Post Office Dishergarh, Burdwan.

1,56,000

461.

Dhemomain . .

Post Office Sitarampur

Dhemomain Collieries and Industries Limited, 36, Chowringhee Road, Calcutta-16.

9,27,000

462.

Darula . . . . .

Post Office Pandaveswar

East Satgram Coal Company Limited, 135, Canning Street, Calcutta.

5,41,000

463.

Domoda

Post Office Raniganj

Damodar Coal Company (Private) Limited, Post Office Raniganj, Burdwan.

5,64,000

464.

Damra . . . . .

Post Office Kalipahari

Katras Jherriah Coal Company, 8, Clive Row, Calcutta.

17,41,000

465.

Dabor . . . . .

Post Office Samdi

H. Roy and T. Roy, Dabor Colliery (Private) Limited, Post Office Samdi, Burdwan.

85,000

466.

Damagoria Amdiha . . . .

Post Office Samdih

Damagoria Amdiha Coal Company, Post Office Salanpur.

1,31,000

467.

Deshermohan.

Post Office Churulia

C. L. Poddar & Others, Post Office Churulia.

1,09,000

468.

Dalmiya . . . .

Post Office Salanpur

R. S. Dalmiya, 26, New Alipore Road, Calcutta-27.

1,07,000

469.

Damra . . . . .

Post Office Kalipahari

A. P. Dutta & Company, Hutton Road, Asansol.

4,000

470.

Develia and W. Develia . . . . .

Post Office Kalipahari

K. D. N. Singh, Chattapathar, Post Office Kalipahari.

4,000

471.

Dhussal . . . .

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16.

Amount included in the amount specified against Sl. No. 411.

472.

Dhundabad . . .

Post Office Samdi

J. B. Mondal & Company, Post Office Samdi, Burdwan.

4,000

473.

Dhadka . . . . .

Post Office Asansol

Dhadka Colliery Company Limited, Post Office Asansol.

4,000

474.

Diguli . . . . .

Post Office Churulia

Oriental Mining & Trading Syndicate, Post Office Churulia, Burdwan.

4,000

475.

East Jambad . .

Post Office Kajoragram

Amalgamated Jambad Syndicate (Private) Limited, 33, Biplabi Rash Behari Bose Road, Calcutta-1.

1,93,000

476.

East Kajora . .

Post Office Ondal

Swadeshi Mining & Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1.

56,000

477.

East Sitalpur . .

Post Office Ukhra

East Barrakar Coal Company (Private) Limited, Post Office Ukhra.

7,75,000

478.

East Jamehari.

Post Office Raniganj

Harsookdas Balkissendas, 22, Burtolla Street, Calcutta-7.

2,09,000

479.

East Nimcha . .

Post Office Jaykaynagar

East Laikdih Colliery Company (Private) Limited, Post Office Jaykaynagar, Burdwan.

69,56,000

480.

East Satgram . .

Post Office Jaykaynagar

East Satgram Coal Company (Private) Limited, 135, Canning Street, Calcutta-1.

4,000

481.

East Baraboni.

Post Office Charanpur

East Baraboni Coal Company (Private) Limited, 4, Mandevilla Gardens, Calcutta-19.

4,000

482.

East Jamuria . .

Post Office Toposi

East Jamuria Coal Company, Post Office Toposi, Burdwan.

93,000

483.

East Ramnagar.

Post Office Salanpur

D. R. Sabhlok (Through Constituted Attorney B. L. Satnalika, Post Office Salanpur, Burdwan).

44,000

484.

East Lachipur.

Post Office Sitarampur

East Lachipur Collieries Balrui Dishergarh Colliery Company, Post Office Sitarampur, Burdwan.

4,000

485.

East Dhundabad

Post Office Samdi

East Dhundabad Colliery, Post Office Sitarampur.

4,000

486.

East Parsundi.

Post Office Barhra, District Birbhum.

East Parsundi Collieries Limited, 2, Commercial Building, 102, Netaji Subhas Road, Calcutta-1.

4,000

487.

East Searsole . .

Post Office Raniganj

Shri Jayanta Kr. Banerjee & Others, Burdwan.

4,000

488.

East Bonbiddi.

Post Office Salanpur

Shri T.K. Mahato, Managing Agent, Salanpur, Burdwan.

4,000

489.

Ekrah Nandi. (New Jamuri).

Ekrah Nandi Coal Company, F-2, Clive Building, 8, Netaji Subhas Road, Calcutta-1.

4,000

490.

Goenka Kajora.

Post Office Kajoragram

Goenka Coal Company, S.B. Goenka, Post Office Ukhra, Burdwan.

7,75,000

491.

Guru Gopinath.

Post Office Ukhra

Gnananda Industries (Private) Limited, Post Office Ukhra, Burdwan.

86,000

492.

Ghusick . . . .

Post Office Kalipahari

Coal & Mineral Syndicate, 36, Strand Road, Calcutta-1.

4,75,000

493.

Ghusick . . . .

Post Office Kalipahari

Ghusick & Muslia Collieries Limited, Post Office Kalipahari, Burdwan.

5,44.000

494.

Girmint . . . .

Post Office Charanpur

Bengal Coal Company Limited, 8, Clive Row, Calcutta-1.

Amount included in the amount specified against Sl. No. 432.

495.

Gourangdih . .

Post Office Panuria

Gourangdih Colliery Company (Private) Limited, Post Office Panuria, Burdwan.

1,33,000

496.

Gourangdih Begunia . . . .

Post Office Jamgram

Jamgram Coal Company (Private) Limited, Post Office Jamgram, Burdwan.

1,08,000

497.

Gangaram Chak

Post Office Barhara

Mishra Mukherjee & Company, Post Office Sagarbhanga, Birbhum.

26,000

498.

Gopalpur . . . .

Post Office Mejia

Shri D.B. Parmar, Post Office Ardhagram, Bankura.

4,000

499.

Hirakhun . . . .

Post Office Neturia

Shrimati Durgadevi Singhania, Post Office Neturia, District Purulia.

7,000

500.

Haripur . . . .

Post Office Bahula

Selected Baraboni Coal Company (Private) Limited, 18, Netaji Subhas Road, Calcutta-1.

9,32,000

501.

Hindustan Alkusa . . . . .

Post Office Samdi

Shri S.N. Agarwala, Post Office Burrakar Burdwan.

98,000

502.

Hamirpur . . . .

Post Office Mejia Bankura.

New Hamirpur Colliery Company, Post Office Toposi, Burdwan.

4,000

503.

Itapara . . . . .

Post Office Entapara, District Burdwan.

Shri Keshordeo, Post Office Jharia, Dhanbad.

4,000

504.

Jorekuri . . . .

Post Office Churulia

Jorekuri Coat Company (Private) Limited, Post Box No. 55, Dhanbad.

26,000

505.

Jambad Selected

Post Office Kajoragram

Shri Devji Gelabhai & Others, Post Office Kajoragram, Burdwan.

4,85,000

506.

Jaipuria Kajora.

Post Office Ondal

Swadeshi Mining & Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1.

7,24,000

507.

Jotejanki Khas.

Post Office Toposi

Messrs. Banerjee Santan, Post Office Toposi, Burdwan.

2,12,000

508.

Jambad Kajora.

Post Office Siduli

Jambad Kajora Colliery Company (Private) Limited, Post Office Siduli, Burdwan.

4,33,000

509.

Jaykaynagar . .

Post Office Jaykaynagar.

Aluminium Corporation of India Limited, Post Office Jaykaynagar, Burdwan.

10,88,000

510.

Jamuria A and B Pits . . . . . . .

Post Office Nandi

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16.

Amount included in the amount specified against Sl. No. 411.

511.

Jambad . . . . .

Post Office Kajoragram

North Adjoy Coal Company, Post Office Kajoragram, Burdwan,

15,000

512.

Jamuna Kanali New . . . . . .

Post Office Mejia, District Bankura.

New Jamuna Kanali Colliery Company, Post Office Rajgaran, District Bankura.

4,000

513.

Jamehari Selected . . . .

Post Office Raniganj

Coal Products (Private) Limited, Post Office Nutandanga, District Burdwan.

4,000

514.

Jotedhemo . . .

Post Office Ukhra

Jotedhemo Colliery Company (Private) Limited, 23/B, Netaji Subhas Road, Calcutta-1.

15,000

515.

Jamehari Khas East . . . . . .

Post Office Searsol Rajbari

Jamehari Khas Colliery Private Limited, Post Office Searsol Rajbari.

4,000

516.

Jambad . . . . .

Post Office Kajoragram

S.S. Devi's Jambad Coal Concern (Private) Limited, 10, Akhil Mistri Lane, Calcutta.

4,000

517.

Jamuria 5 and 6 Pits . . . . . . .

Post Office Charanpur

Equitable Coal Company Limited, 2, Fairlie Place, Calcutta.

Amount included in the amount specified against Sl. No. 411.

518.

Jamuria 7 and 8 Pits . . . . . . .

Post Office Charanpur

Equitable Coal Company Limited, 2, Fairlie Place, Calcutta.

Amount included in the amount specified against Sl. No. 411.

519.

Kasta Bengal . .

Post Office Churulia

Kasta Coalfields Limited, 3, Synagogue Street, Calcutta.

13,000

520.

Kajora and Western Kajora.

Post Office Kajoragram

Shri K.C. Palchowdhury, Post Office Kajoragram, Burdwan.

2,07,000

521.

Kajora (Guzdar)

Post Office Kajoragram

The Guzdar Kajora Coal Mines Limited, Post Office Kajoragram.

2,24,000

522.

Kajora Selected

Post Office Raniganj

Kajora Selected Colliery Company Limited, 135, Canning Street, Calcutta-1.

3,38,000

523.

Khas Kajora . .

Post Office Kajoragram

Khas Kajora Coal Company Limited, 18, Netaji Subhas Road, Calcutta-1.

21,09,000

524.

Khas Searsole.

Post Office Searsole Rajbari.

Kumar K.N. Maliah, Post Office Searsole Rajbari.

7,000

525.

Krishnagar . . .

Post Office Toposi

Parasea Colliery Limited, 25, Netaji Subhas Road, Calcutta-1.

1,18,000

526.

Kunustoria . . .

Post Office Toposi

Bengal Coal Company Limited, 8, Clive Row, Calcutta-1.

Amount included in the amount specified against Sl. No. 432.

527.

Kottadih . . . .

Post Office Kottadih

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta.

Amount included in the amount specified against Sl. No. 411.

528.

Kumardih . . .

Post Office Ukhra

Kumardih Coal Company, Post Office Ukhra, Burdwan.

11,19,000

529.

Kumarkhala . .

Post Office Bahula

Kumarkhala Colliery Company, Post Office Bahula, Burdwan.

2,36,00053

530.

Khas Chadbalpur . .

Post Office Jaykaynagar.

Rani H. Devi and Rani K. Devi, Post Office Searsole Rajbari, Burdwan.

6,97,000

531.

Kalipahari . . .

Post Office Kalipahari

Ghusick and Muslia Colliery Limited, Post Office Kalipahari, Burdwan.

4,03,000

532.

Kuardih . . . .

Post Office Kalipahari

Kuardih Coal Company (Private) Limited, 41, Chowringhee Road, Calcutta-16.

39,82,000

533.

Khas Baraboni.

Post Office Raghunath Chak.

A.K. Collieries Company, 34-A, Sardar Sankar Road, Calcutta-29.

19,000

534.

Khas Mohanpur

Post Office Samdi

Late Shri Ramgoti Hazra, Post Office Kajoragram, Burdwan.

74,000

535.

Khoirabad . . .

Post Office Panuria

M/s. Jamgram Coal Company (Private) Limited, Post Office Bara Kalibari, District Bankura.

51,000

536.

Kalikapur . . .

Post Office Bara Kalibari.

Shri Harihar Banerjee and Others, Post Office Bara Kalibari, District Burdwan.

4,000

537.

Kanyapur . . .

Post Office Neturia

Neturia Coal Company Limited, Post Office Neturia, District Purulia.

4,000

538.

Khas Dhundabad

Post Office Samdi

Nagrath Collieries Limited, Post Office Sarodi.

4,000

539.

Khas Sitalpur.

Post Office Ukhra

N.H. Ojha Company (Private) Limited, Clive Building, Netaji Subhas Road, Calcutta-1.

4,000

540.

Kajora (Roy Dutta) . . . . .

Post Office Kajoragram

Roy Dutta and Company, Post Office Kajora, Burdwan.

4,000

541.

Khandra Sitalpur

N.H. Ojha Company (Private) Limited, Clive Building, Netaji Subhas Road, Calcutta-1.

4,000

542.

Khudika . . . .

Post Office Salanpur

Sri Krishna Colliery, Post Office Salanpur.

4,000

543.

Kalidaspur . . .

Post Office Mejia

Shri M.D. Chatterjee, 2, Thana Road, Asansol.

4,000

544.

Khiratore Khas.

Post Office Khiratore

Messrs, Sankari Prasad Singh Deo, Post Office Panchakot Raj, Purulia.

4,000

545.

Khas Jambad . .

Post Office Ukhra

Shri Mohanlal Goenka, Post Office Ukhra, Burdwan.

11,000

546.

Kumarpur . . .

Post Office Sitarampur

Shri M.M. Bose, Borachak, Post Office Sitarampur, Burdwan.

4,000

547.

Kankartola . . .

Post Office Kankartola

Kankartola Collieries (Private) Limited, Post Office Kankartola, Burdwan.

75,000

548.

Kasta . . . . . .

Post Office Churulia

Kasta Coalfields Limited, 3, Synagogue Street, Calcutta.

26,000

549.

Lachipur . . . .

Post Office Kajoragram

Katras Jherriah Coal Company, 8, Clive Row, Calcutta-1.

10,53,000

550.

Lower Kenda.

Post Office Kajoragram

Khas Kenda Colliery Company (Private) Limited, 135, Canning Street, Calcutta-1.

5,49,000

551.

Lohat . . . . . .

Post Office Salanpur

Shri Bhuramal Agarwal, Post Office Salanpur, Burdwan.

64,000

552.

Lakshmi . . . .

Shri Sahadev Dutta, Birbhum.

4,000

553.

Monohar-bahal

Post Office Asansol

Messrs. Chandramal Indra Kumar (Private) Limited, 3, Synagogue Street, Calcutta-1.

4,99,000

554.

Mukherjee's Jote Janaki . . . . .

Post Office Toposi

Shri C.R. Mukherjee, Netaji Subhas Road, Raniganj, Burdwan.

27,000

555.

Madhujore . . .

Post Office Kajoragram

Madhujore Coal Company (Private) Limited, 135 Canning Street, Calcutta-1.

30,13,000

556.

Mahabir . . . .

Post Office Raniganj

Mahabir Collieries Limited, 178, Mahatma Gandhi Road, Calcutta.

1,43,000

557.

Moira . . . . .

Post Office Moira Colliery

Western Bengal Coalfields Limited, 9/1, R.N. Mukherjee Road, Calcutta.

43,15,000

558.

Mithapur . . . .

Post Office Searsole Rajbari.

Shri Nirmal Kumar Geaulecha, 7/2, Babu Lal Lane, Calcutta-7.

1,59,000

559.

Modern Satgram

Post Office Raniganj

West Bengal Mining Company, Post Office Raniganj.

12,98,000

560.

Muslia . . . . .

Post Office Kalipahari

Ghusick and Muslia Collieries Limited, Post Office Kalipahari, Burdwan.

60,000

561.

Mohanpur . . .

Post Office Samdi

S.N. Chaudhury & Company, Kartar Nivas, Burnpur Road, Asansol.

1,19,000

562.

Madhabpur . . .

Post Office Ondal

Madhabpur Coal Company, 3, Synagogue Street, Calcutta.

1,54,000

563.

Methani . . . .

Post Office Sitarampur

Equitable Coal Company, 1/2, Lord Sinha Road, Calcutta.

Amount Included in the amount specified against Sl. No. 411.

564.

Mondal's Nandi

Post Office Nandi

Mondal and Company, Post Office Dishergarh.

4,000

565.

Middle Kajora & Southern Kajora.

Post Office Kajoragram

Shri K.C. Pal Choudhury, Kajoragram.

4,000

566.

Mondalpur . . .

Post Office Nandi

Mondalpur Coal Company Limited, Post Office Neamatpur.

4,000

567.

Mangalpur . . .

Post Office Raniganj

New Beerbhoom Coal Company Limited, Managing Agents M/s. Andrew Yule and Company Limited, Post Box 150, Calcutta-1.

4,000

568.

Sheikhpur . . .

Shri M.M. Chatterjee, Ondal.

4,000

569.

Mouthdih . . .

Post Office Sunderchak.

Messrs, Mouthdih Coal Company, Dishergarh.

4,000

570.

Madanpur . . .

Ghanshyam Coal Industries (Private) Limited, 9, Bhawani Dutta Lane, Calcutta-7.

4,000

571.

New Kenda . .

Post Office Toposi

New Birbhum Coal Company Limited, 8, Clive Row, Calcutta-1.

41,23,000

572.

North Jambad.

Post Office Kajoragram

North Jambad Coal Company, Post Office Kajoragram, Burdwan.

98,000

573.

North Searsole.

Post Office Searsole Rajbari.

Searsole Mining and Industries (Private) Limited, Post Office Searsole Rajbari, Burdwan.

12,33,000

574.

Nag's Kajora Jambad . . . . .

Post Office Ukhra

Shrimati Ashalata Nag and Others, 4, Mandevilla Gardens, Calcutta.

3,57,000

575.

North Chora . .

Post Office Bahula

Shri B.M. Dutta, North Chora Colliery: Company, Post Office Bahula, Burdwan.

68,000

576.

New Jamehari Khas . . . . . .

Post Office Jaykaynagar

New Jamehari Khas Colliery (Private) Limited, Post Office Searsole Rajbari, Burdwan.

13,47,000

577.

New Satgram.

Post Office Devchandna-gar.

Shethia Mining and Manufacturing Company Limited, 4, Bakul Bagan Row, Monohar Mahal , Calcutta-25.

18,70,000

578.

Nimcha . . . .

Post Office Raniganj

Nimcha Coal Company (Private) Limited, 1/1, Rowland Road, Calcutta-20.

3,32,000

579.

North Brook . .

Post Office Jaykaynagar

Shri Bimal Kanti Roy, Post Office Jaykaynagar.

5,58,000

580.

New Ghusick.

Post Office Kalipahari

West Ghusick Coal Company Limited, 10, Netaji Subhas Road, Caicutta-1.

2,53,000

581.

North Charanpur

Post Office Charanpur

Shri B.N. Ganguly, Ushagram, Post Office Asansol, Burdwan.

18,000

582.

North Ghusick.

Post Office Majihara

Shri Ganesh Coal Company, Post Office Asansol Burdwan.

36,000

583.

New Damagoria

Post Office Salanpur

New Damagoria Coal Company (Private) Limited, Post Office Salanpur, Burdwan.

4,06,000

584.

North East Salanpur . . . .

Post Office Samdi

Shri A.R. Acharyya, Post Office Heamatpur, Burdwan.

1,28,000

585.

North West Salanpur . . . .

Post Office Samdi

Shri A.N. Mukherjee and Others, Post Office Samdi, Burdwan.

32,000

586.

New Bhagran.

Post Office Sitarampur

Shri S. Banerjee (Nilachal), Post Office Baraboni, Burdwan.

4,000

587.

North Poniati . .

Post Office Baraboni

Shri B.B. Dutta, Post Office Baraboni, Burdwan.

18,000

588.

New Ardhagram

Post Office Ardhagram

Shri B.P. Singhdeo, Post Office Panchakotraj, District Purulia.

4,000

589.

New Bamna . .

Post Office Salanpur

New Bamna Colliery Company, Mehta Press, Asansol.

58,000

590.

Nakrekonda Baljuri Nabaghana-pur Maheshpur . . .

Western Bengal Coalfields Limited, 15, India Exchange Place, Caicutta-1.

Amount included in the amount specified against Sl. No. 654.

591.

Nakrekonda and Sarpi . . . . . .

Western Bengal Coalfields Limited, 15, India Exchange Place, Calcutta-1.

Amount included in the amount specified against Sl. No. 654.

592.

New South Baraboni . . . .

Post Office Baraboni

Messrs. Amiya Bala Ghose and Sons, Post Office Baraboni.

13,000

593.

Narsamuda . . .

Asansol

Sanpukuria Asansol Colliery Limited, 18, Mission Row, Calcutta.

4,000

594.

North Mosila . .

Post Office Kalipahari

North Mosila Colliery Company, Post Office Kalipahari.

4,000

595.

New Begunia.

Post Office Barakar

Shri S.K. Mukherjee, Barakar.

4,000

596.

Nuni . . . . . .

Post Office Ethora

Mukherjee P. (Rai Bahadur), G.T. Road, Delhi.

4,000

597.

New Mangalpur

Shri Jaladhar Mondal, Village Bonbiddi, Post Office Salanpur.

4,000

598.

North Haripur.

Post Office Ghore

Previously owned by Shri K.L. Dutta, Post Office Bahula, Burdwan, Dutta Pal and Company, North Haripur Colliery, Post Office Bahula (Partners K.L. Dutta and D.N. Pal), Burdwan.

Amount included in the amount specified against Sl No. 529.

599.

New Madhabpur

A.B. Ojha and Company, 23/B, Netaji Subhas Road, Calcutta.

Amount included in the amount specified against SI No. 618.

600.

New Nandi . . .

Post Office Nandi

Shrimati Gayatri Devi, wife of Shri Subodh Mukherjee, Feeder Road, Raniganj.

4,000

601.

New Jamuria . .

Post Office Nandi

Selected Satgram Collieries Limited, 18, Netaji Subhas Road, Calcutta.

4,000

602.

Palasthali . . . .

Post Office Churulia

Palasthali Coal Concern (Private) Limited, 53, Mechua Bazar Road, Chinsura (Hooghly).

8,000

603.

Pariarpur . . . .

Post Office Kalipahari

Shri Shewsiamal Agarwalla, Post Office Sainthia, Birbhum.

4,000

604.

Parbelia . . . .

Post Office Neturia

Bengal Coal Company Limited, 8, Clive Row, Caicutta-1.

Amount included in the amount specified against Sl. No. 432.

605.

Patmohana . . .

Post Office Patmohana

Messrs. Patmohana and Bharatchak Collieries (Private) Limited, Post Office Sitarampur, Burdwan.

9,45,000

606.

Poidih . . . . .

Post Office Sunderchak

Bengal Coal Company Limited, 8, Clive Row, Calcutta-1.

Amount included in the amount specified against Sl. No. 432.

607.

Prossono Dutta's Kajora . . . . .

Post Office Kajoragram

Shri P.C. Dutta and Sons, 71A, Netaji Subhas Road, Calcutta-1.

1,30,000

608.

Parascole . . . .

Post Office Kajoragram

Parascole Coal Company, 18, Netaji Subhas Road, Calcutta-1.

16,56,000

609.

Parasea . . . . .

Post Office Kajoragram

Parasea Collieries Company, 25, Netaji Subhas Road, Calcutta-1.

29,19,000

610.

Proper Kajora.

Post Office Kajoragram

Shri Nimbarak Proper Kajora Coal Company (Private) Limited, 135, Biplabi Rash Behari Bose Road, Calcutta-1.

1,27,000

611.

Pure Bansra . .

Post Office Raniganj

Pure Kustore Colliery Company Limited, 8, Lyons Range, Calcutta.

10,39,00054

612.

Pure Jambad . .

Post Office Kajoragram

Pure Jambad Colliery Private Limited, 135, Canning Street, Calcutta.

3,52,000

613.

Pure Kajora . .

Post Office Kajoragram

East Barakar Coal Company (Private) Limited, 18, Netaji Subhas Road, Calcutta.

6,40,000

614.

Pure Kenda . .

Post Office Ukhra

Pure Kenda Coal Company, Post Office Ukhra, Burdwan.

4,000

615.

Pure Searsole.

Post Office Searsole Rajbari.

Kumari Rani H. Devi, Post Office Searsole Rajbari, Burdwan.

2,48,000

616.

Pansuli . . . . .

Post Office Nutandanga

Krishna Valley Selected Coal Company, Post Office Nutandanga.

33,000

617.

Pure Samla . . .

Post Office Nutandanga

Sun Distributors and Mining Company Limited, 14, Netaji Subhas Road, Calcutta.

2,78,000

618.

Pure Sitalpur . .

Post Office Ukhra

Pure Sitalpur Coal Concern (Private) Limited, 23-B, Netaji Subhas Road, Calcutta.

3,50,00055

619.

Pansuli Nutandanga . .

Post Office Gogla

Shri D.T. Dhanuka, Post Office Nutandanga, Burdwan.

3,01,000

620.

Pottery . . . . .

Post Office Raniganj

Burn & Co., 12, Mission Row, Calcutta.

4,000

621.

Pretoria . . . .

Post Office Charanpur

Seebpore Coal Company Limited, 8, Clive Row, Calcutta.

4,000

622.

Purushottampur and Abhirampur.

Tata Iron & Steel Company Limited.

4,000

623.

Pandaveswar . .

Post Office Barakar

Shri Pandaveswar Coal Company Limited, Post Office Salanpur, Burdwan.

4,000

624.

Poniati Baraboni

Post Office Charanpur

Shrimati Ashalata Nag and Others, 4, Mandevilla Gardens, Calcutta-19.

4,000

625.

Premier Nandi.

Post Office Nandi

Shri Sunil Kumar Mitra, 19/A, Dalimtala Lane, Calcutta-6.

4,000

626.

Pure Dalurband (Near Samla Dalurband) . .

Pure Dalurband Coal Company, Post Office Pandaveswar, Burdwan.

Amount included in the amount specified against Sl. No. 660.

627.

Poniati Mines.

Post Office Nandi

Krishna Valley Selected Coal Company, Post Office Nandi, Burdwan.

11,000

628.

Ramjibanpur (Nag's) . . . .

Post Office Sitarampur

Ramjibanpur Coal Company Limited, 4, Mandevilla Gardens, Calcutta.

4,20,000

629.

Ranipur . . . .

Post Office Dishergarh

Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta.

Amount included in the amount specified against Sl. No. 411.

630.

Real Kajora . .

Post Office Kajoragram

Real Kajora Colliery Trust, 24, Strand Road, Calcutta.

1,48,000

631.

Real Jambad . .

Post Office Bahula

Oriental Coal Company (Private) Limited, 25, Brabourne Road, Calcutta.

4,66,000

632.

Ratibati . . . . .

Post Office Kalipahari

West Bengal Mining Company, Post Office Kalipahari, Burdwan.

19,29,000

633.

Radhamadhab-pur . . . . . . .

Post Office Kalipahari

Ghusick and Muslia Collieries Limited, Post Office Kalipahari, Burdwan.

71,000

634.

Rana Number 6 Pit . . . . . . .

Post Office Kalipahari

Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta.

94,66,00056

635.

Raniganj . . . .

Post Office Raniganj

Bengal Coal Company, 8, Clive Row, Calcutta.

Amount included in the amount specified against Sl. No. 432.

636.

Radhaballavpur

Post Office Samdi

Automotive Manufacturer's Agenices, P-27, Princep Street, Calcutta-13.

14,000

637.

Rangakanali . .

Post Office Samdi

Messrs. Surajmal Gupta and Others, 135, Biplabi Rashbehari Bose Road, Calcutta-1.

82,000

638.

Real Salanpur.

Post Office Salanpur

Salanpur Syndicate Limited, 3, Synagogue Street, Calcutta.

4,000

639.

Real Raniganj.

Post Office Raniganj

Real Raniganj Coal Company Limited, Post Office Raniganj.

4,000

640.

Real Nandi . . .

Post Office Nandi

Real Nandi Collieries Limited, 8/2, Hastings Street, Calcutta.

4,000

641.

Russa . . . . . .

Post Office Russa

Selected Raniganj Collieries, 21, Ekdalia Road, Calcutta.

4,000

642.

Sanctoria . . . .

Post Office Dishergarh

Bengal Coal Company Limited, 8, Clive Row, Calcutta.

Amount included in the amount specified against Sl. No. 432.

643.

Seetalpur . . . .

Post Office Dishergarh

Bengal Coal Company Limited, 8, Clive Row, Calcutta.

Amount included in the amount specified against Sl. No. 432.

644.

Sodepur 9 and 10 Pits . . . . .

Post Office Sunderchak

Bengal Coal Company Limited, 8, Clive Row, Calcutta-1

Amount included in the amount specified against Sl. No. 432.

645.

South Joyramdanga . .

Post Office Asansol

Dishergarh Coal Company Limited, 3, Synagogue Street, Calcutta.

4,72,000

646.

Searsole . . . .

Post Office Raniganj

Searsole Coal Company Limited, 22, Chittaranjan Avenue, Calcutta.

2,61,000

647.

Singaran . . . .

Post Office Toposi

Singaran Coal Syndicate Limited, 237-P/1A, Manicktola Main Road, Calcutta.

1,02.000

648.

Sitaldassji Selected . . . .

Post Office Searsole Rajbari.

Messrs, Puranmall Shreeniwas and Brothers, Searsole Rajbari, Burdwan.

2,80,000

649.

South Jambad.

Post Office Kajoragram

South Parasia Collieries (Private) Limited, 33, Canning Street, Calcutta-1.

8,000

650.

South Parasia.

Post Office Kajoragram

South Parasia Collieries (Private) Limited, 25, Netaji Subhas Road, Calcutta-1.

1,14,000

651.

Samla Baidyanathpur.

Post Office Pandaveswar

Ashoka Mineral and Company, Post Office Pandaveswar, Burdwan.

2,88,000

652.

Samla Chatrisgonda . .

Post Office Pandaveswar

Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1.

2,31,000

653.

Samla Dalurband . . .

Post Office Pandaveswar

Samla Dalurband Coal Company (Private) Limited, Post Office Jharia, Dhanbad.

6,25,000

654.

Samla Manderboni . .

Post Office Pandaveswar

Western Bengal Coalfields Limited, 9/1, R. N. Mukherjee Road, Calcutta-1.

24,67,00057

655.

Samla Kendra.

Post Office Pandaveswar

Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1.

11,34,000

656.

Samla Pandaveswar . .

Post Office Pandaveswar

Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1.

2,25,000

657.

Samla Ramnagar

Post Office Pandaveswar

Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta.

4,50,000

658.

Sarpi Kajora . .

Post Office Ukhra

Sarpi Kajora Coal Mines (Private) Limited, 33, Canning Street, Calcutta.

6,49,000

659.

Selected Kajora Jambad . . . .

Post Office Pandaveswar

Selected Kajora Jambad Colliery, Post Office Ukhra, Burdwan.

1,31,000

660.

Selected Samla.

Post Office Pandaveswar

Selected Dalurband Coal Company (Private) Limited, 137, Cotton Street, Calcutta-7.

7,04,00058

661.

Siduli . . . . . .

Post Office Ukhra

Siduli Colliery Company, Post Office Ukhra, Burdwan.

1,42,000

662.

Sitalpur . . . .

Post Office Siduli

Sitalpur Coal Company (Private) Limited, Post Office Siduli, Burdwan.

3,02,000

663.

South Adjai . .

Post Office Gogla

Gopal Collieries Limited, 174, Mahatma Gandhi Road, Calcutta-7.

4,000

664.

Sunkerpore . . .

Post Office Ukhra

Ukhra Minerals (Private) Limited, Post Office Ukhra, Burdwan.

4,17,000

665.

Satgram (Nageswar) . .

Post Office Searsole Rajbari.

Nageswar Coal Company Kargali Colliery, Post Office Bermo, Hazaribagh.

4,75,000

666.

Selected Searsole . . . .

Post Office Raniganj

Puranmal Jagannath, Post Office Raniganj.

4,88,000

667.

Sri Amritnagar Selected . . . .

Post Office Raniganj

Sriniwas and Sons, Post Office Raniganj.

14,41,000

668.

Seebpore . . . .

Post Office Gharanpur

Katras Jherriah Coal Company Limited, 8, Clive Row, Calcutta-1.

4,000

669.

Sripur Incline.

Post Office Kalipahari

Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta-1.

Amount included in the amount specified against Sl. No. 634.

670.

Sripur 1, 2 and 3 Pits . . . . . . .

Post Office Kalipahari

Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta-1.

Amount included in the amount specified against Sl. No. 634.

671.

Sripur 4, 5 and 6 Pits . . . . . . .

Post Office Kalipahari

Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta-1.

Amount included in the amount specified against Sl. No. 634.

672.

Samdi Sangramgarh . .

Post Office Samdi

B. Hazra and Company, Post Office Samdi

3,44,000

673.

Shibpur . . . .

Manish Kumar Mukherjee and Doctor A. K. Bhattacharjee, Post Office Shibpur, Burdwan.

4,000

674.

Shri Ghanashyam . .

Post Office Kajora

Ghanashyam Coal Industries (Private) Limited, 7, Bhowani Dutt Lane, Calcutta-7.

53,000

675.

Shabanpur . . .

Post Office Salanpur

Shridhar Mukheriee, New Beerbhum Coal Company, Burdwan.

4,000

676.

Selected Kajora

Post Office Raniganj

Kajora Selected Colliery Company, 135, Canning Street, Calcutta-1

4,000

677.

Selected Dhundabad . . .

Post Office Salanpur

Selected Dhundabad Colliery, Company, Post Office Salanpur.

4,000

678.

South Nawpara

Post Office Ondal

Pure Dishergarh Coal Company Limited, 51, Garanhatta Lane, Calcutta.

4,000

679.

Sitalnagar . . .

Post Office Kajoragram

Jagannath Buchasia and Others, Purna Nibash Manison, Raniganj.

4,000

680.

Sree . . . . . .

Post Office Charanpur

Belbaid Colleiry Limited, Post Office Raniganj.

4,000

681.

Sree Sitalpur . .

Pure Sitalpur Coal Concern 23/B Netaji A Subahas Road, Calcutta-1.

Amount included in the amount specified against Sl. No. 618.

682.

Selected Banskuri . . . .

Post Office Mejia

Selected Banskuri Colliery Company, 3, Gangedhar Sarayan, Post Office Raniganj.

4,000

683.

Santalmoutha.

Post Office Neturia

Moutha Dishegarh Coal Company, Post Office Barakar.

4,000

684.

South Kenda . .

Post Office Toposi

South Kenda Coal Company (Ratanlal Goenka and Surajbhan Ganeriwala), Post Office Toposi.

15,000

685.

Sibdaspur . . .

Post Office Salanpur

Sibdaspur Colliery Company, Post Office Sitarampur, Burdwan.

4,000

686.

Selected Jamuria

Post Office Nandi

A. K. Goswamy, Post office Birkulti, Burdwan.

4,000

687.

Satpukaria . . .

Post Office Asansol

Satpukaria and Asansol Collieries Limited, 18, Mission Row, Calcutta.

4,000

688.

South Samla . .

Post Office Pandavewsar

Kalyanji Mavji and Company, 14 Netaji Subash Road, Calcutta.

11,000

689.

Salanpur A Seam . . . . . .

Post Office Salanpur

New Sergarh Coal Company, Post Office Salanpur, Burdwan.

4,000

690.

South East Baraboni Khas.

Post Office Charanpur

Bharat Collieries Limited, 11, Clive Row, Calcutta.

4,000

691.

Shyamsundarpur

Post Office Ukhra

Burdwan Colleries Limited, 5 Synagogue Street, Calcutta.

15,000

692.

Samla Govindpur . . .

Post Office Pandaveswar

Samla Govindpur Colleries (Private) Limited 33, Canning Street, Calcutta-1.

4,000

693.

Selected Nandi.

Post Office Siduli

Jyotsna Devi, Post Office Sitarampur, Burddwan.

4,000

694.

Saltore . . . . .

Post Office Saltore

Barakar Coal Company, Chartared Bank Building, Calcutta.

4,000

695.

Selected Baraboni . . . .

Post Office Charanpur

Selected Baraboni Coal Company Limited, Post Office Charanpur, Burdwan.

4,000

696.

Toposi . . . . .

Post Office Toposi

Associated Nandi Colleries Limited, 18, Netaji Subahas Road, Calcutta-1.

7,65,000

697.

Tara . . . . . .

Post Office Birkulti

Tara Colleiry Limited, 19 Radha Nagar Road Burnpur, Asansol.

1,07,000

698.

Toposi Koradanga . . .

Post Office Toposi

Toposi Kordanga Coal Concern, Post Office Toposi, Burdwan.

4,000

699.

Uttar Dhadka . .

Post Office Kajoragram

New Beerbhum Coal Company, 8, Clive Row Calcutta.

4,000

700.

Upper Kajora.

Post Office Kajoragram

Hari Prasad Bhan Singha, 29-A, Sir H. Goeenka Street, Calcutta-7.

4,000

701.

Victory Group.

Post Office Nutandanga

Coal Products (Private) Limited, 3, Bankshall Street, Calcutta.

12,55,000

702.

Visheshari Khandra . . . .

Post Office Ukhra

N. H. Ohja and Company, Gillander's House 18, Netaji Subhas Road, Calcutta.

9,37,000

703.

Viceroy (Mandal's) . .

Post Office Dishergarh

B.N. Mandal and Company, Parekh's Building, 22 Canning Street, Calcutta.

4,000

704.

Western Kajora

Post Office Kojoragram

Western Kajora Collieries (Private) Limited, 178, Mahatama Gandhi Road, Calcutta.

2,37,000

705.

West Baraboni.

Post Office Raghunath

Modern Coal Trading Company (Private) Limited, Post Office Raghunath Chak, Burdwan.

71,000

706.

West Palasiha.

Post Office Asansol

P.K. Aggarwala and Others (B.L. Agarwala and Sons), Post Office, Jharia.

4,000

707.

West Jamuria.

Post Office Charanpur

West Jamuria Coal Company Limited, 2, Brabourne Road, Calcutta.

4,000

Darjeeling Coalfield

708.

Dalingkota . . .

Post Office Pillan's Hat

Himalaya Coal and Mineral Industries, Post Office, Bagrakote, Darjeeling.

4,000

709.

East Bagrakote.

Post Office Pillan's Hat

Dalingkote Colliery, Post Office, Pillan's Hat Darjeeling.

4,000

710.

Cagu . . . . . .

Post Office Manabari

Choudhury and Chakravarty, Chaturbhati, Post Office, Bagrakote.

4,000

711.

Lithi Valley . .

Post Office Fagu

B.D. Sharma, Darjeeling

4,000

Explanation. In this Schedule, wherever any amount, specified in the fifth column against a coal mine, has been declared in the footnotes to include also the amount payable in relation to one or more other coal mines, all the coal mines in relation to which such amount has been specified in the said column as payable, shall be deemed, for the purposes of this Act to constitute a group of coal mines.

1. Repealed by Act 4 of 2018, S. 3 and Sch. II, dated 8-1-2018.

2. Inserted by Act 67 of 1976, Section 2 (w.e.f. 29-4-1976).

3. Substituted by Act 22 of 1978, Section 10 (w.r.e.f. 1-5-1973).

4. Omitted by Act 57 of 1986, Section 11 (w.r.e.f. 1-6-1973). (2) The omission of sub-section (2) of Section 3 of the Coal Mines Act by clause (a) of sub-section (1) of this section shall not affect the previous operation of the provisions of the said sub-section (2) or anything duly done or suffered thereunder. [Section 11(2) of Act 57 of 1986 (w.e.f. 1-5-1973).]

5. Inserted by Act 67 of 1976, Section 3 (w.e.f. 29-4-1976).

6. Substituted by Act 47 of 1993, Section 2.

7. Omitted by Act 57 of 1986, Section 11 (w.r.e.f. 1-5-1973).

8. Inserted by Act 57 of 1986, Section 11 (w.r.e.f. 1-5-1973).

9. Inserted by Act 57 of 1986, Section 12 (w.r.e.f. 1-5-1973).

10. Substituted for the entire period by Act 57 of 1986, Section 12 (w.r.e.f. 1-5-1973).

11. Omitted by Act 57 of 1986, Section 12 (w.r.e.f. 1-5-1973).

12. Renumbered by Act 57 of 1986, Section 13 (w.r.e.f. 1-5-1973).

13. Inserted by Act 57 of 1986, Section 13 (w.r.e.f. 1-5-1973).

14. Substituted by Act 57 of 1986, Section 14 (w.r.e.f. 1-5-1973).

15. Substituted by Act 22 of 1978, Section 11.

16. Inserted by Act 57 of 1986, Section 15 (w.r.e.f. 1-5-1973).

17. Inserted by Act 57 of 1986, Section 15 (w.r.e.f. 1-5-1973).

18. Substituted by Act 57 of 1986, Section 16 (w.r.e.f. 1-5-1973).

19. Inserted by Act 57 of 1986, Section 16 (w.r.e.f. 1-5-1973).

20. Inserted by Act 22 of 1978, Section 12.

21. Section 20 renumbered as sub-section (1) by Act 41 of 1973, Section 6 (w.e.f. 1-5-1973).

22. Inserted by Act 41 of 1973, Section 6 (w.e.f. 1-5-1973).

23. Inserted by Act 22 of 1978, Section 13 (w.r.e.f. 1-5-1973).

24. Inserted by Act 22 of 1978, Section 13 (w.r.e.f. 1-5-1973).

25. Inserted by Act 22 of 1978, Section 13 (w.r.e.f. 1-11-1975).

26. Inserted by Act 22 of 1978, Section 14.

27. Substituted by Act 22 of 1978, Section 14.

28. Inserted by Act 22 of 1978, Section 14.

29. Inserted by Act 22 of 1978, Section 15.

30. Inserted by Act 22 of 1978, Section 16 (w.e.f. 1-5-1973).

31. Substituted by Act 57 of 1986, Section 17 (w.r.e.f. 1-5-1973).

32. Inserted by Act 22 of 1978, Section 17.

33. Inserted by Act 57 of 1986, Section 18 (w.r.e.f. 1-5-1973).

34. Substituted by Act 22 of 1978, Section 18.

35. Renumbered by Act 67 of 1976, Section 4.

36. Inserted by Act 67 of 1976, Section 4.

37. Substituted by Act 22 of 1978, Section 30.

38. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 5 and 7.

39. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 156 and 210.

40. This amount includes the amount payable in respect of coal mine specified against Sl. No. 148.

41. This amount includes the amount payable in respect of coal mine specified against Sl. No. 277.

42. This amount includes the amount payable in respect of coal mine specified against Sl. No. 322.

43. This amount includes the amount payable in respect of coal mine specified against Sl. No. 313.

44. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 337 and 339.

45. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 344, 349 and 357.

46. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 345, 346, 350 and 360.

47. This amount includes the amount payable in respect of coal mines specified against Sl. No. 355.

48. This amount includes the amount payable in respect of coal mines specified against Sl. No. 367.

49. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 371, 372 and 376.

50. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 381 and 383.

51. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 401, 412, 419, 452, 471, 510, 517, 518, 527, 563 and 629.

52. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 398, 410, 425, 430, 433, 494, 526, 604, 606, 635, 642, 643 and 644.

53. This amount includes the amount payable in respect of coal mines specified against Sl. No. 598.

54. This amount includes the amount payable in respect of coal mines specified against Sl. No. 426.

55. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 599 and 681.

56. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 669, 670 and 671.

57. This amount includes the amount payable in respect of coal mines specified against Sl. Nos. 590 and 591.

58. This amount includes the amount payable in respect of coal mines specified against 626.