Login

Act 006 of 1932 : Bamboo Paper Industry (Protection) Act, 1932

Preamble

[Repealed by Act 32 of 1934, S. 13 and Sch. III]
[Passed by the Indian Legislature.]
(Received the assent of the Governor General on the 5th March, 1932.)

An Act further to amend the law relating to the fostering and development of the bamboo paper industry in British India.

Whereas it is expedient further to amend the law relating to the fostering and development of the bamboo paper industry in British India; It is hereby enacted as follows:-

Section 1. Short title

1. Short title:- 1[* * *]

_______________________________________________________________________

Prior to repeal by Act 32 of 1934, Section 1 read as:

_______________________________________________________________________

1. Short title.- This Act may be called the Bamboo Paper Industry (Protection) Act, 1932.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.

Section 2. Amendment of section 2, Act XXV of 1925

2. Amendment of section 2, Act XXV of 1925:- 1[* * *]

_______________________________________________________________________

Prior to repeal by Act 32 of 1934, Section 2 read as:

_______________________________________________________________________

2. Amendment of section 2, Act XXV of 1925.- In sub-section (2) of section 2 of the Bamboo Paper Industry (Protection) Act, 1925 (XXV of 1925), for the figures "1932" the figures "1939" shall be substituted.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.

Section 3. Amendment of section 2, Act XX of 1927

3. Amendment of section 2, Act XX of 1927:- 1[* * *]

_______________________________________________________________________

Prior to repeal by Act 32 of 1934, Section 3 read as:

_______________________________________________________________________

3. Amendment of section 2, Act XX of 1927.- In sub-section (2) of section 2 of the Bamboo Paper Industry (Protection) Act, 1927 (XX of 1927), for the figures "1932" the figures "1939" shall be substituted.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.

Section 4. Amendment of Schedule II, Act VIII of 1894, and Schedule to Act XX of 1927

4. Amendment of Schedule II, Act VIII of 1894, and Schedule to Act XX of 1927:- 1[* * *]

_______________________________________________________________________

Prior to repeal by Act 32 of 1934, Section 4 read as:

_______________________________________________________________________

4. Amendment of Schedule II, Act VIII of 1894, and Schedule to Act XX of 1927.- Item No. 155 of Schedule II to the Indian Tariff Act, 1894 (VIII of 1894), as enacted by the Bamboo Paper Industry (Protection) Act, 1927 (XX of 1927), for the figures and words "65 per cent." the figures and words "70 per cent." shall be substituted.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.

Section 5. Amendment of Schedule II, Act VIII of 1894

5. Amendment of Schedule II, Act VIII of 1894:- 1[* * *]

_______________________________________________________________________

Prior to repeal by Act 32 of 1934, Section 5 read as:

_______________________________________________________________________

5. Amendment of Schedule II, Act VIII of 1894.- (1) In Schedule II to the Indian Tariff Act, 1894 (VIII of 1894),-

(a) for Item No. 10, the following shall be substituted, namely:-

"10 Rags and other paper-making materials, excluding wood pulp".

and

(b) in Part VII, after Item No. 159, the following item shall be inserted, namely:-

"160 Wood Pulp ….. Ton Re. 45."

(2) The amendments made by sub-section (1) shall have effect up to the 31st day of March, 1939.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.